High Courts11 Feb 1937
Davood Mohideen Rowther Vs Sahabdeen Sahib
Madras High Court · AIR 1937 Mad 667 : (1937) ILR (Mad) 841 : 173 Ind. Cas. 285 : (1937) 45 LW 709 : (1937) 2 MLJ 223
Presidency Towns Insolvency Act, 1909 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,417 of 5,226
High Courts11 Feb 1937
Sowcar Lodd Govindoss and Another Vs Arumuga Mudali and Others
Madras High Court · AIR 1937 Mad 679 : (1937) 46 LW 680
High Courts08 Feb 1937
Chidambaram Municipality Vs P. Venugopal Pillai
Madras High Court · AIR 1937 Mad 562 : (1937) ILR (Mad) 985 : (1937) 45 LW 774
High Courts05 Feb 1937
Paddisetti Rangayya Setti Vs Guduru Venkata Subba Reddi and Others
Madras High Court · AIR 1937 Mad 605 : (1937) 45 LW 562
High Courts05 Feb 1937
N. Adinarayana Chetty and Another Vs A. Chengiah Chetty and Others
Madras High Court · AIR 1937 Mad 918 : 173 Ind. Cas. 659 : (1937) 46 LW 544
High Courts05 Feb 1937
Bommi Reddi Muni Reddi Vs Perur Subbiah
Madras High Court · 172 Ind. Cas. 406 : (1937) 45 LW 540 : (1937) 1 MLJ 635
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Feb 1937
Peddisetti Rangayya Setti Vs Guduru Venkatasubba Reddi and Others
Madras High Court · 169 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Feb 1937
A. Subramania Aiyar Vs S. Meenakshisundaram Chettiar
Madras High Court · AIR 1937 Mad 577 : (1937) ILR (Mad) 679 : (1937) 45 LW 565 : (1937) 1 MLJ 637
Provincial Insolvency Act, 1920 — Section 75
High Courts04 Feb 1937
In Re: Kaliyappaudayan
Madras High Court · 168 Ind. Cas. 867 : (1937) 45 LW 470
Evidence Act, 1872 — Section 124
High Courts04 Feb 1937
In Re: Kaliyappa Udayan
Madras High Court · AIR 1937 Mad 492 : (1937) 1 MLJ 613
Tamil Nadu Forest Act, 1882 — Section 21(f)
High Courts04 Feb 1937
S.M. Moosa Sahib Vs Darisa Subbamma and Another
Madras High Court · AIR 1937 Mad 563 : (1937) 45 LW 764 : (1937) 1 MLJ 672
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Feb 1937
In Re: Abdur Rahiman Kutty and Others
Madras High Court · (1938) ILR (Mad) 1034 : (1937) 45 LW 435 : (1937) 1 MLJ 498
High Courts02 Feb 1937
Nalam Thalupulamma and Another Vs Kondepudi Mangamma
Madras High Court · AIR 1937 Mad 554 : (1937) 45 LW 646
High Courts02 Feb 1937
Thummalakunta Krishtappa Vs Satrasala Adinarayanappa and Another
Madras High Court · AIR 1937 Mad 584
High Courts01 Feb 1937
Sevugan Chettiar and Others Vs Karuppan Chettiar and Others
Madras High Court · AIR 1937 Mad 487 : (1937) 45 LW 367
High Courts29 Jan 1937
R.S. Sankaranarayana Reddiar Vs The Taluk Board of Aruppukottai and Another
Madras High Court · AIR 1938 Mad 211 : (1937) 2 MLJ 903
High Courts29 Jan 1937
Kuppu Govindan Chettiar Vs Uttukottai Co-Operative Society
Madras High Court · 169 Ind. Cas. 698 : (1937) 45 LW 563
Arbitration Act, 1940 — Section 15
High Courts29 Jan 1937
Kuppu Govinda Chettiar Vs Uttukottai Co-operative Society
Madras High Court · AIR 1937 Mad 604 : (1938) ILR (Mad) 63 : (1937) 1 MLJ 640
Co-operative Societies Act, 1912 — Section 42(b)
High Courts29 Jan 1937
Lakshmi Ammal and Another Vs Anantharama Aiyanagar and Another
Madras High Court · AIR 1937 Mad 699 : (1937) ILR (Mad) 948 : (1937) 2 MLJ 209
High Courts28 Jan 1937
Public Prosecutor Vs Thammanna Rattayya and Others
Madras High Court · AIR 1937 Mad 490 : (1937) ILR (Mad) 854 : (1937) 45 LW 437