COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,418 of 5,226

High Courts28 Jan 1937

Srinivasulu Naidu Vs Sundaresa Iyer

Madras High Court · AIR 1937 Mad 677

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High Courts27 Jan 1937

Bhyradevanhalli Lingappa Vs Official Receiver

Madras High Court · AIR 1937 Mad 717 : (1938) 47 LW 366

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High Courts27 Jan 1937

Yevanje Krishna Bhatta Vs Khandige Iswara Bhatta and Others

Madras High Court · AIR 1937 Mad 579 : (1937) 45 LW 641

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High Courts27 Jan 1937

Katta Gundayya and Others Vs Katta Siddappa and Others

Madras High Court · AIR 1937 Mad 599 : 173 Ind. Cas. 194 : (1937) 45 LW 749 : (1938) 1 MLJ 574

Partnership Act, 1932 — Section 5

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High Courts26 Jan 1937

Janaki Ammal Vs Marudai Chetti

Madras High Court · AIR 1937 Mad 864

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High Courts26 Jan 1937

V.S. Subramania Asari Vs Ramaswami Pillai

Madras High Court · AIR 1937 Mad 560 : (1937) 45 LW 486 : (1937) 1 MLJ 569

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1963 — Article 166

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High Courts25 Jan 1937

Sethurajan by Guardian Nataraja Sethurayan Vs Guruswami Pathar

Madras High Court · (1937) ILR (Mad) 834 : 170 Ind. Cas. 86 : (1937) 45 LW 401

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts25 Jan 1937

In Re: N. Duraiswami Aiyar

Madras High Court · AIR 1937 Mad 786 : (1937) ILR (Mad) 980 : 173 Ind. Cas. 608 : (1937) 46 LW 263 : (1937) 2 MLJ 347

Madras Estates Land Act, 1908 — Section 112

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High Courts25 Jan 1937

Marreddi Seshireddi Vs The Official Receiver and Another

Madras High Court · (1937) 46 LW 719 : (1937) 2 MLJ 29

Provincial Insolvency Act, 1920 — Section 28(2)

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High Courts25 Jan 1937

Sethurajan by Guardian Nataraj Sethurayan Vs Guruswami Pathar

Madras High Court · (1937) 2 MLJ 37

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99

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High Courts25 Jan 1937

The Public Prosecutor Vs Marati Kunti Venkoba Rao and Another

Madras High Court · (1937) 2 MLJ 32

Penal Code, 1860 (IPC) — Section 364

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High Courts22 Jan 1937

T.S. Moidheen Pichai Sahib Vs Nagoore Meera Rewther and Others

Madras High Court · AIR 1937 Mad 799 : (1937) 46 LW 367 : (1937) 2 MLJ 536

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High Courts21 Jan 1937

In Re: Periasami Goundan

Madras High Court · (1938) 1 MLJ 854

Madras Local Boards Act, 1884 — Section 223

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High Courts21 Jan 1937

V. Ramanna Shetty Vs Inspector of Local Boards and Another

Madras High Court · AIR 1937 Mad 557 : (1938) ILR (Mad) 66 : (1937) 45 LW 594

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High Courts21 Jan 1937

Dakamarri Kannayya Vs Vadali Venkatesam

Madras High Court · AIR 1937 Mad 480 : (1937) 45 LW 471

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High Courts21 Jan 1937

Annamalai Chettiar Vs V.T. Chettiar Firm

Madras High Court · AIR 1937 Mad 721 : 173 Ind. Cas. 579 : (1937) 46 LW 350

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High Courts21 Jan 1937

Dakkamarri Kannayya and Others Vs Vadali Venkatesan

Madras High Court · 168 Ind. Cas. 703

Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 447

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High Courts20 Jan 1937

William Hudson Vs Mrs. K.M. Webster

Madras High Court · AIR 1937 Mad 565 : (1937) 46 LW 602

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High Courts20 Jan 1937

R. Krishna Murthi Ayyar Vs Pasupuleth Munuswami and Another

Madras High Court · 170 Ind. Cas. 15

Civil Procedure Code, 1908 (CPC) — Section 115, 73

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High Courts20 Jan 1937

Velagaleti Veerayya Vs Kandeppu Narasimha Rao by mother and next friend Venkatasubbamma and Another

Madras High Court · AIR 1938 Mad 142 : (1937) 2 MLJ 883

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