High Courts05 Jan 1937
Taluk Board, Chidambaram and Others Vs Varadesesha Iyengar and Another
Madras High Court · AIR 1938 Mad 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,420 of 5,226
High Courts05 Jan 1937
Sambasiva Reddi Vs The Official Receiver of South Arcot
Madras High Court · AIR 1937 Mad 444 : (1937) ILR (Mad) 565 : (1937) 45 LW 313 : (1937) 1 MLJ 654
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts04 Jan 1937
N. Muthusami Pillai and Others Vs N.S. Manickavasagam Pillai and Others
Madras High Court · 169 Ind. Cas. 819
Civil Procedure Code, 1908 (CPC) — Section 92Court Fees Act, 1870 — Section 7
High Courts04 Jan 1937
P.P. Sundararaja Aiyangar Vs P.L. Mannarsawmi and R. Narayana Aiyangar Firm by managing partner R. Narayana Aiyangar
Madras High Court · AIR 1937 Mad 528 : (1937) 45 LW 728 : (1937) 1 MLJ 610
Partnership Act, 1932 — Section 69
High Courts04 Jan 1937
Peravalli Kotayya and Others Vs Ponnapalli Ramakrishnayya and Others
Madras High Court · AIR 1937 Mad 685 : (1937) 2 MLJ 573
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts04 Jan 1937
N. Muthusivami Pillai and Others Vs N.S. Manickavasagam Pillai and Others
Madras High Court · AIR 1937 Mad 591 : (1937) 45 LW 510
High Courts18 Dec 1936
G. Krishnaswami Naidu Vs The Municipal Council and Another
Madras High Court · AIR 1937 Mad 641 : (1937) 45 LW 731 : (1937) 1 MLJ 597
High Courts18 Dec 1936
Vedala Vallabhacharyulu and Another Vs Vedala Rangacharyulu and Others
Madras High Court · AIR 1937 Mad 449 : (1937) 45 LW 380
High Courts18 Dec 1936
Chivikula Lakshminarayana Vs Singu Hanumayya and Others
Madras High Court · AIR 1937 Mad 580 : (1937) 46 LW 683
High Courts18 Dec 1936
M. KANAAPPA NAICKER and CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 49
Income Tax Act, 1961 — Section 26(2)
High Courts18 Dec 1936
The Commissioner of Income Tax Vs The Honourable Sri Ravu Swetachalapathi Ramakrishna Ranga, Rao Bahadur, Raja of Bobbili
Madras High Court · 168 Ind. Cas. 168 : (1937) 45 LW 573
Income Tax Act, 1961 — Section 14(1)
High Courts18 Dec 1936
M. Kanniappa Naicker and Company Vs The Commissioner of Income Tax
Madras High Court · AIR 1937 Mad 316 : (1937) ILR (Mad) 814 : (1937) 45 LW 333 : (1937) 1 MLJ 619
High Courts18 Dec 1936
Rathnammal alias Rajamani Ammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1937 Mad 314 : (1937) 45 LW 208 : (1937) 1 MLJ 321
Tamil Nadu Irrigation Cess Act, 1865 — Section 1(b)
High Courts18 Dec 1936
G. Krishnasawmy Naidu Vs The Municipal Council and Another
Madras High Court · 170 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Dec 1936
In Re: The Indian Income Tax Act XI of 1922 M. Kannappa Naicker and Company
Madras High Court · 168 Ind. Cas. 13
Income Tax Act, 1842 — Section 100Income Tax Act, 1961 — Section 26(2)
High Courts18 Dec 1936
Commissioner of Income Tax Vs The Hon'ble Sri Ravu Swetachalapati Ramakrishna Ranga Rao, Rajah of Bobbili
Madras High Court · AIR 1937 Mad 515 : (1937) ILR (Mad) 797
High Courts17 Dec 1936
The Secretary of State for India in Council Vs Bayisetti Veeranna and Others
Madras High Court · AIR 1937 Mad 548 : (1937) ILR (Mad) 772 : (1937) 45 LW 689 : (1937) 1 MLJ 732
High Courts15 Dec 1936
In Re: T. Varadarajulu Naidu
Madras High Court · (1937) ILR (Mad) 612 : (1937) 45 LW 257 : (1937) 1 MLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts15 Dec 1936
K.V. Sreenivasa Ayyangar and Another Vs Hindu Religious Endowments Board and Others
Madras High Court · (1937) 1 MLJ 442
High Courts15 Dec 1936
G. Ramiah Baghavathar Vs Chinna Karuppannan Servai and Another
Madras High Court · AIR 1937 Mad 478 : (1937) 45 LW 508 : (1937) 1 MLJ 566