High Courts04 Dec 1936
The Commissioner of Income Tax Vs The Honourable Sri Ravu Swetachalapathi Ramakrishna Ranga Rao Bahadur, Rajah of Bobbili
Madras High Court · (1937) 1 MLJ 707
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,422 of 5,226
High Courts04 Dec 1936
The Commissioner of Income Tax Vs P.T. Chengalvaroya Chettiar and Another
Madras High Court · AIR 1937 Mad 300 : (1937) ILR (Mad) 792 : (1937) 45 LW 184 : (1937) 1 MLJ 182
High Courts02 Dec 1936
Gudia Dullabho Sahu Vs Cinni Adinarayana and Others
Madras High Court · AIR 1937 Mad 831
High Courts02 Dec 1936
In Re: Muthu Moopan and Another
Madras High Court · AIR 1937 Mad 301 : (1937) ILR (Mad) 664 : (1937) 45 LW 226 : (1937) 1 MLJ 334
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)
High Courts02 Dec 1936
Nagayya Naidu and Another Vs R. Duraiswami Naidu
Madras High Court · AIR 1938 Mad 111 : (1937) 46 LW 688
Limitation Act, 1963 — Section 2(12)
High Courts02 Dec 1936
In Re: Muthu Mooppan and Another
Madras High Court · 167 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 193(1)(a)Penal Code, 1860 (IPC) — Section 353
High Courts02 Dec 1936
In Re: Maruthapalli Goundar
Madras High Court · 169 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Dec 1936
Kandaswami Goundan and Others Vs Rangaswami Goundan and Others
Madras High Court · AIR 1938 Mad 370
Provincial Insolvency Act, 1920 — Section 53
High Courts02 Dec 1936
In Re: Maruthapali Goundar
Madras High Court · AIR 1937 Mad 356 : (1937) 45 LW 308
High Courts02 Dec 1936
Karaia Nachi Bivi Vs Allapichai alias Nyna Muhammad Marackair (since deceased) and Others
Madras High Court · (1937) 1 MLJ 572
High Courts30 Nov 1936
Roshan Chinna Minulla Hussain Saheb Vs The Municipal Council, Adoni
Madras High Court · AIR 1937 Mad 429 : (1937) 45 LW 612 : (1937) 1 MLJ 440
High Courts27 Nov 1936
The Madras and Southern Mahratta Railway Company, Ltd. Vs The Maharaja of Pithapuram and Others
Madras High Court · (1937) ILR (Mad) 919 : (1937) 46 LW 340 : (1938) 1 MLJ 17
High Courts27 Nov 1936
Addepalli Satyanarayanamurthy Vs Vadlamannati Venkateswararao
Madras High Court · AIR 1937 Mad 848
High Courts27 Nov 1936
In Re: Kanda Mooppan
Madras High Court · AIR 1937 Mad 406 : 169 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts27 Nov 1936
In Re: Konda Moopan alias Gopal Naicker
Madras High Court · (1937) ILR (Mad) 362 : (1937) 45 LW 87 : (1937) 1 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts27 Nov 1936
Muthusami Servai and Another Vs N.K. Mytheen Pichai Rowther and Another
Madras High Court · AIR 1937 Mad 344 : (1937) 45 LW 244 : (1937) 1 MLJ 231
High Courts26 Nov 1936
Veerana Goundan and Another Vs Kittaya Goundan and Others
Madras High Court · AIR 1937 Mad 533 : (1937) 45 LW 557
High Courts26 Nov 1936
Veeranna Goundan (deceased) and Another Vs Kittaya Goundan and Others
Madras High Court · 169 Ind. Cas. 715
Madras Estates Land Act, 1908 — Section 146, 147
High Courts26 Nov 1936
Etasseri Munootta Mangalath Illath Kesavan Nambudri and Another Vs Puthusseri Theva Amma and Others
Madras High Court · AIR 1938 Mad 41
Limitation Act, 1963 — Section 14