High Courts20 Jan 1937
R. Krishnamurthy Ayyar Vs Pasupuletti Munuswami and Another
Madras High Court · AIR 1937 Mad 531 : (1937) 45 LW 432
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,419 of 5,226
High Courts20 Jan 1937
Amina Bibi Vs Kadir Batcha Rowther
Madras High Court · AIR 1937 Mad 529 : (1937) ILR (Mad) 672 : (1937) 45 LW 491 : (1937) 1 MLJ 739
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts19 Jan 1937
The Chairman, Municipal Council Vs Nyapathi Subba Rao
Madras High Court · (1937) 45 LW 489 : (1937) 1 MLJ 496
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 Jan 1937
In Re: Ramaswamy Aiyar
Madras High Court · (1937) 1 MLJ 310
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(5)
High Courts18 Jan 1937
In Re: Ramasawmy Ayyar
Madras High Court · 168 Ind. Cas. 511 : (1937) 45 LW 239
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(5)
High Courts15 Jan 1937
Seshan Pattar's son Ambi alias Subramanian Pattar and Another Vs Thandan Kavukal Veeran's son Kelan and Others
Madras High Court · (1937) ILR (Mad) 970 : (1937) 46 LW 375 : (1937) 2 MLJ 728
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts15 Jan 1937
S.A.S.S. CHELLAPPA CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 97 : (1937) 45 LW 441
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts15 Jan 1937
In Re: D.M. Venkatanarayana Ayyar
Madras High Court · 168 Ind. Cas. 291
Madras Prevention of Food Adulteration Act, 1918 — Section 5(I)
High Courts15 Jan 1937
In Re: D.N. Venkatanarayana Aiyar
Madras High Court · (1937) 45 LW 240 : (1937) 1 MLJ 338
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)
High Courts14 Jan 1937
In Re: Sundara Mudaliar and Others
Madras High Court · AIR 1937 Mad 535 : (1937) 45 LW 400 : (1937) 1 MLJ 473
Penal Code, 1860 (IPC) — Section 188
High Courts14 Jan 1937
Vattathara S.J. and Another Vs Reverend Koshi and Others
Madras High Court · AIR 1937 Mad 494 : (1937) 45 LW 473
High Courts08 Jan 1937
Ramalingachi Reddi and Others Vs Elayyaperuma Goundan and Others
Madras High Court · AIR 1937 Mad 403 : (1937) 45 LW 384
High Courts08 Jan 1937
Kodak Ltd. Vs South Indian Film Corporation Ltd.
Madras High Court · AIR 1937 Mad 833 : (1937) 46 LW 260
High Courts08 Jan 1937
Marwadi Vannaji (deceased) and Others Vs D.H. Ranga Rao and Others
Madras High Court · AIR 1937 Mad 446 : (1937) 45 LW 722 : (1937) 1 MLJ 384
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts08 Jan 1937
In Re: The South Indian Film Corporation, Limited Kodak, Limited
Madras High Court · (1938) 1 MLJ 293
Companies Act, 1913 — Section 229
High Courts07 Jan 1937
Kotikelapudi Venkatramayya Vs Digavalli Seshamma and Others
Madras High Court · AIR 1937 Mad 538 : (1937) ILR (Mad) 1012 : (1937) 45 LW 422
High Courts07 Jan 1937
Sri Perarulala Ramanuja Jeer Swamigal Vs T.S. Pichu Ayyangar
Madras High Court · AIR 1937 Mad 481 : (1938) ILR (Mad) 1023 : (1937) 45 LW 475 : (1937) 1 MLJ 559
Madras Hindu Religious Endowments Act, 1923 — Section 62, 63
High Courts06 Jan 1937
Maharajah of Venkatagiri Vs Ardhamala Yagadu and Others
Madras High Court · AIR 1937 Mad 953 : (1937) 46 LW 643
High Courts06 Jan 1937
S.P. Swami Naidu Vs Natesa Aiyar alias Subramania Aiyar and Another
Madras High Court · AIR 1937 Mad 576 : (1937) 45 LW 560 : (1937) 1 MLJ 616
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts05 Jan 1937
The Taluk Board and Others Vs Varadesesha Iyengar and Another
Madras High Court · 174 Ind. Cas. 784