High Courts10 Dec 1943
Siva Subramania Chettiar, minor by natural father and guardian, Veerappa Chettiar Vs Adaikkalam Chettiar and Others
Madras High Court · AIR 1944 Mad 293 : (1944) ILR (Mad) 857 : (1944) 57 LW 192
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,272 of 5,226
High Courts07 Dec 1943
Municipal Commissioner Vs G. Thotappa
Madras High Court · AIR 1944 Mad 260 : (1944) 57 LW 176
High Courts07 Dec 1943
S. Venkataratnam Vs Y. Venkataratnam
Madras High Court · AIR 1944 Mad 394 : (1944) 57 LW 395
High Courts03 Dec 1943
Udayammai Achi and Another Vs Umayal Achi and Others
Madras High Court · AIR 1944 Mad 289 : (1944) ILR (Mad) 850 : (1944) 57 LW 134
High Courts03 Dec 1943
Kothandarama Ayyar and Another Vs Swaminatha Sastrial
Madras High Court · AIR 1944 Mad 363 : (1944) 57 LW 129
High Courts02 Dec 1943
Public Prosecutor Vs Balla Venkayya
Madras High Court · AIR 1944 Mad 448 : (1944) 57 LW 274
High Courts02 Dec 1943
Kalepalli Venkata Rao Vs Kalepalli Padmavalli Tayaramma
Madras High Court · AIR 1944 Mad 324 : (1944) ILR (Mad) 861 : (1944) 57 LW 119
High Courts01 Dec 1943
E.M. Muthappa Chettiar Vs Venus Assurance Co. Ltd. and Others
Madras High Court · AIR 1944 Mad 281 : (1944) ILR (Mad) 842 : (1944) 57 LW 140
High Courts26 Nov 1943
Public Prosecutor Vs Narayana Sing
Madras High Court · AIR 1944 Mad 236 : (1944) 57 LW 15
High Courts26 Nov 1943
B.K. Narayanaswami Chettiar Vs Gurukkar Rudrappa and Another
Madras High Court · AIR 1944 Mad 314 : (1944) 57 LW 67
High Courts26 Nov 1943
T.N. and Q. Bank Ltd. Vs Official Assignee
Madras High Court · AIR 1944 Mad 396 : (1944) ILR (Mad) 708 : (1944) 57 LW 180
High Courts25 Nov 1943
Jaldu Manikyala Rao Vs Meerza Gulam Raza
Madras High Court · AIR 1944 Mad 370(1) : (1944) 57 LW 110
High Courts24 Nov 1943
Ramaswamy Naicker Vs Manickka
Madras High Court · AIR 1944 Mad 405 : (1944) 57 LW 320
High Courts24 Nov 1943
T. Syed Fakruddin Saib and Others Vs Katta Ramayya Setti and Others
Madras High Court · AIR 1944 Mad 299
High Courts23 Nov 1943
Maruthappa Maistriar and Others Vs Soosai Anthonimuthu Mudaliar and Others
Madras High Court · AIR 1944 Mad 172 : (1944) 57 LW 20
High Courts23 Nov 1943
Rajagopala Venkata Narasimha Vs Venkatalingam
Madras High Court · AIR 1944 Mad 372 : (1944) ILR (Mad) 717 : (1944) 57 LW 121
High Courts23 Nov 1943
J.D. Italia Vs D. Cowasjee and Others
Madras High Court · AIR 1944 Mad 295 : (1944) ILR (Mad) 697 : (1944) 57 LW 93