High Courts13 Jan 1944
P. Balasubramania Mudaliar and Another Vs C. Rajagopalachariar
Madras High Court · AIR 1944 Mad 484
Penal Code, 1860 (IPC) — Section 499
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,271 of 5,226
High Courts12 Jan 1944
Public Prosecutor Vs Vadakattu Jogiraju
Madras High Court · AIR 1944 Mad 317 : (1944) 57 LW 106
High Courts11 Jan 1944
V. Venkatappiah Vs V. Seetharamavarma
Madras High Court · AIR 1944 Mad 371 : (1944) 57 LW 278
High Courts10 Jan 1944
Koduri Krishna Rao Vs Simhadri Venkataramarao
Madras High Court · AIR 1944 Mad 362 : (1944) 57 LW 162
High Courts10 Jan 1944
Puthiya Purayil Randu Purayil Kuttissan, Karnavan and manager of Tavazi tarwad and Others Vs Kunhi Parambath Chambaton Kunhambu and Another
Madras High Court · AIR 1944 Mad 334 : (1944) 57 LW 161
Mappila Marumakkathayam Act, 1939 — Section 10
High Courts10 Jan 1944
Subbarayan Chettiar Vs Ameer Moidin Rowthan
Madras High Court · AIR 1944 Mad 440 : (1944) 57 LW 131
High Courts04 Jan 1944
Sri Meenakshi Mills Ltd. by Managing Agents, K.R.M.T.T. Thiyagaraja Chettiar and Co. Vs C. Swaminatha Mudaliar and Bros. by Partners S. Arokiaswami Mudaliar and Another
Madras High Court · AIR 1944 Mad 443 : (1944) 57 LW 126
Partnership Act, 1932 — Section 69(2)
High Courts04 Jan 1944
Ramaswami Reddiar Vs Kuppalagu Pandithan and Others
Madras High Court · AIR 1944 Mad 318 : (1944) 57 LW 157
Provincial Insolvency Act, 1920 — Section 37
High Courts03 Jan 1944
Chirayath Konikkara Palu alias K.V. Paul Vs Venkittarama Pattar's son Easwara Ayyar
Madras High Court · AIR 1944 Mad 267 : (1944) 57 LW 148
High Courts17 Dec 1943
Kailasa Tevar Vs Kasiviswanathan Chettiar and Others
Madras High Court · AIR 1944 Mad 269 : (1945) ILR (Mad) 890 : (1944) 57 LW 158
High Courts17 Dec 1943
P.C. Krishnan Atiyoti Vs Province of Madras and Others
Madras High Court · AIR 1944 Mad 284 : (1944) 57 LW 114
High Courts17 Dec 1943
KOTHA GOVINDARAJULU CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1944) ILR (Mad) 504 : (1944) 12 ITR 97 : (1944) 57 LW 90
Income Tax Act, 1961 — Section 26(2)
High Courts17 Dec 1943
Kotha Govindarajulu Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 245
High Courts16 Dec 1943
Korlam Sitaramaswamy Vs Korlam Venkatarama Rao
Madras High Court · AIR 1944 Mad 370 : (1944) 57 LW 147
High Courts15 Dec 1943
In Re: Public Prosecutor
Madras High Court · AIR 1944 Mad 320 : (1944) ILR (Mad) 614 : (1944) 57 LW 112
High Courts14 Dec 1943
In Re: Guruva Vannan
Madras High Court · AIR 1944 Mad 385 : (1945) ILR (Mad) 897 : (1944) 57 LW 171
High Courts13 Dec 1943
In Re: an Advocate
Madras High Court · AIR 1944 Mad 247 : (1944) ILR (Mad) 397 : (1944) 57 LW 97
High Courts13 Dec 1943
R. Manicka Chettiar Vs Official Assignee
Madras High Court · AIR 1944 Mad 333 : (1944) 57 LW 128
High Courts10 Dec 1943
R.T. Rangaswami Ayyangar Vs Subbaraya Goundan and Others
Madras High Court · AIR 1944 Mad 255 : (1944) 57 LW 71