COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,270 of 5,226

High Courts27 Jan 1944

Seelam Lingamma Vs Seelam Venkayya

Madras High Court · (1944) 01 MAD CK 0018

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High Courts26 Jan 1944

In Re: Mathayyan

Madras High Court · AIR 1945 Mad 85 : (1944) 57 LW 550

Criminal Procedure Code, 1898 (CrPC) — Section 164

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High Courts26 Jan 1944Dismissed

W. Krishnamachari Vs Dasu Reddiar alias Veeraswami Reddiar and Twenty-One Ors.

Madras High Court · (1944) 01 MAD CK 0034

Transfer of Property Act, 1882 — Section 55

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High Courts26 Jan 1944

W. Srinivasavaradachariar, his son and legal representative, W. Krishnamachari Vs Dasu Reddiar alias Veeraswami Reddiar and Others

Madras High Court · AIR 1944 Mad 330 : (1944) 57 LW 202

Contract Act, 1872 — Section 125

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High Courts26 Jan 1944

R. Chennayya Vs T. Janikamma

Madras High Court · AIR 1944 Mad 415 : (1944) 57 LW 325

Contract Act, 1872 — Section 65

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High Courts25 Jan 1944

Fazal Ellahi Vs Ram Mohan and Co.

Madras High Court · AIR 1944 Mad 403

Presidency Towns Insolvency Act, 1909 — Section 52

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High Courts25 Jan 1944

E.S. Kasim Marakkayar and Others Vs P.R.M.K. Muhammad Abdul Rahiman Marakkayar

Madras High Court · AIR 1944 Mad 273 : (1944) ILR (Mad) 543 : (1944) 57 LW 165

Registration Act, 1908 — Section 17, 17(2)

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High Courts25 Jan 1944

K.S. Yelumalai Chetty and Another Vs Natesachari and Others

Madras High Court · AIR 1944 Mad 310 : (1945) ILR (Mad) 35 : (1944) 57 LW 143

Evidence Act, 1872 — Section 90

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High Courts25 Jan 1944

Catholic Bank Ltd. Vs F.P.S. Albuquerque

Madras High Court · AIR 1944 Mad 308 : (1944) ILR (Mad) 385 : (1944) 57 LW 221

Companies Act, 1956 — Section 152

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High Courts25 Jan 1944

B. Mahalakshmamma Vs C.K. Thirunavukkarasu Mudaliar and Another

Madras High Court · AIR 1944 Mad 430 : (1944) 57 LW 165

Limitation Act, 1963 — Section 12(2)

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High Courts24 Jan 1944

Somasundaram Vs Kannammai

Madras High Court · AIR 1944 Mad 392 : (1944) 57 LW 256

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts24 Jan 1944

Ve. Rm. N.R. Somasundaram Chettiar Vs Ct. Ve. Kannammai Achi and Others

Madras High Court · (1944) 01 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3

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High Courts21 Jan 1944

Meenakshisundaram Chettiar Vs Velambal Ammal

Madras High Court · AIR 1944 Mad 423 : (1944) 57 LW 317

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High Courts21 Jan 1944

Thangachami Chettiar Vs Kanagasabapathi

Madras High Court · AIR 1944 Mad 393

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High Courts21 Jan 1944

M.P. Nayagam Vs A.R. Krishnaswami

Madras High Court · AIR 1944 Mad 367 : (1945) ILR (Mad) 24 : (1944) 57 LW 154

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High Courts20 Jan 1944

Pidugu Narasimham Vs Batchu Latchayya

Madras High Court · AIR 1944 Mad 429 : (1944) 57 LW 336

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts20 Jan 1944

Saladi Pichayya Vs A. Venkata Suryanarayana

Madras High Court · AIR 1944 Mad 410(1) : (1944) 57 LW 357

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High Courts20 Jan 1944

Chandrakaladhara Row Vs Nagapotharow

Madras High Court · AIR 1944 Mad 369(1) : (1944) 57 LW 283

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High Courts19 Jan 1944

T.S. Rajam and Another Vs Pankajam Ammal and Another

Madras High Court · AIR 1944 Mad 335 : (1944) ILR (Mad) 821 : (1944) 57 LW 194

Succession Act, 1925 — Section 141

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High Courts17 Jan 1944

In Re: a Pleader

Madras High Court · AIR 1944 Mad 244 : (1944) ILR (Mad) 633 : (1944) 57 LW 87

Legal Practitioners Act, 1879 — Section 32

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