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Madras High Court judgments

1,04,503 judgments · page 4,268 of 5,226

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High Courts21 Feb 1944

Ganeshmul Sait and Another Vs Muhammad Ismail Sahib and Another

Madras High Court · AIR 1944 Mad 353 : (1944) ILR (Mad) 690 : (1944) 57 LW 342

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1)Provincial Small Cause Courts Act, 1887 — Section 33
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High Courts21 Feb 1944

Chintalapati Murthiraju Vs Chintalapati Subbaraju and Others

Madras High Court · AIR 1944 Mad 315 : (1944) ILR (Mad) 626 : (1944) 57 LW 247

Court Fees Act, 1870 — Section 7(v)
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High Courts17 Feb 1944

Vangaveti Narayana and Another Vs Madar Khan

Madras High Court · AIR 1944 Mad 473

Criminal Procedure Code, 1898 (CrPC) — Section 522
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High Courts17 Feb 1944

Akella Jagannadham and Others Vs Venuthurupalli Narasimham and Others

Madras High Court · AIR 1944 Mad 501 : (1944) 57 LW 483

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High Courts17 Feb 1944

Indo-Commercial Bank Ltd. Vs K. Narayanan

Madras High Court · AIR 1944 Mad 400 : (1945) ILR (Mad) 129 : (1944) 57 LW 267

Madras Nambudiri Act, 1932 — Section 2, 25
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High Courts17 Feb 1944

Madura Devasthanams Vs Solai Alagu Kudumban and Others

Madras High Court · AIR 1944 Mad 442 : (1944) 57 LW 359

Madras Estates Land Act, 1908 — Section 3(ii)
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High Courts17 Feb 1944

Katta R. Venkatesayya and Another Vs Mahammad Ghouse Saheb

Madras High Court · AIR 1944 Mad 450 : (1944) 57 LW 318

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High Courts16 Feb 1944

Avudayammal Vs Ambasankar

Madras High Court · AIR 1944 Mad 398(1) : (1944) 57 LW 280

Limitation Act, 1963 — Section 20(1)
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High Courts16 Feb 1944

Municipal Council Vs Kumbakonam Bank Ltd. by managing director S. Mahalinga Ayyar

Madras High Court · AIR 1944 Mad 449 : (1944) 57 LW 347

Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts15 Feb 1944

Marwadi Sumermal Jamatraj Vs B. Thukkappa

Madras High Court · AIR 1944 Mad 391(1) : (1944) 57 LW 277

Specific Relief Act, 1877 — Section 27
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High Courts11 Feb 1944

Venkata Narasimha Sastry Vs Veereswara Sastry Sitihanti

Madras High Court · AIR 1944 Mad 441 : (1944) 57 LW 354

Easements Act, 1882 — Section 13(f)
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High Courts11 Feb 1944

Teertha Swamulu Varu Vs K. Ramamurthy

Madras High Court · AIR 1944 Mad 375 : (1944) 57 LW 253

Madras Estates Land Act, 1908 — Section 127
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High Courts10 Feb 1944

V.K.R.S.T. Firm Vs Oriental Investment Trust Ltd. by Official Liquidator, G. Rajagopalan

Madras High Court · AIR 1944 Mad 532 : (1945) ILR (Mad) 96

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High Courts10 Feb 1944

In Re: Uduman Taraganar

Madras High Court · AIR 1944 Mad 451

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High Courts09 Feb 1944

Karingampilly Manakkal Parameswaran Nambudripad's son, Parameswaran Numbudripad alias Narayanan Thrathar Nambudripad Vs Subramania Iyer and Others

Madras High Court · AIR 1944 Mad 511 : (1944) 57 LW 460

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High Courts09 Feb 1944

Alla Venkatappadu and Others Vs Muddana Atchayyamma

Madras High Court · AIR 1945 Mad 172 : (1945) 58 LW 305 : (1945) 1 MLJ 134

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High Courts09 Feb 1944

K.V.V.P. Veettil Vellachi Vs Gopalan

Madras High Court · AIR 1944 Mad 407 : (1944) 57 LW 322

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High Courts08 Feb 1944

Adinarayana Vs Rattamma

Madras High Court · AIR 1944 Mad 408(1) : (1944) 57 LW 392

Transfer of Property Act, 1882 — Section 53
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High Courts08 Feb 1944

Vangala Venkateswarlu Vs Sivapurapu Hymavatamma

Madras High Court · AIR 1944 Mad 471 : (1944) 57 LW 390

Negotiable Instruments Act, 1881 (NI) — Section 58
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High Courts04 Feb 1944

J. Gopanna Vs K. Ramaswami

Madras High Court · AIR 1944 Mad 416 : (1944) 57 LW 340

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