High Courts04 Feb 1944
T. Sarojini Devi Vs T. Sri Kristna
Madras High Court · AIR 1944 Mad 401 : (1945) ILR (Mad) 61 : (1944) 57 LW 260
Government of India Act, 1935 — Schedule 7
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,269 of 5,226
High Courts03 Feb 1944
Adhilakshmi Ammal Vs T. Nallasivan Pillai (died) and Others
Madras High Court · AIR 1944 Mad 530
Transfer of Property Act, 1882 — Section 43
High Courts03 Feb 1944
Sivani Vs Madhavadi Nadar
Madras High Court · AIR 1944 Mad 409 : (1944) 57 LW 327
Madras Estates Land Act, 1908 — Section 112
High Courts03 Feb 1944
Bharpat Mohammad Haneef Sahib and Others Vs Board of Trustees, Jumma Masjid and Another
Madras High Court · AIR 1944 Mad 421 : (1944) 57 LW 290
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Feb 1944
Kuppammal Vs Thangamuthu Pandaram and Others
Madras High Court · AIR 1944 Mad 426 : (1944) 57 LW 255
High Courts02 Feb 1944
Kewalram Vs Collector of Madras
Madras High Court · AIR 1944 Mad 285 : (1944) ILR (Mad) 826 : (1944) 57 LW 206
Specific Relief Act, 1877 — Section 45
High Courts02 Feb 1944
R. Venkatanarasimham Vs K. Subba Reddi and Others
Madras High Court · AIR 1944 Mad 435 : (1944) 57 LW 286
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Feb 1944
P. Achyutaramayya Vs T. Ramamma
Madras High Court · AIR 1944 Mad 377 : (1944) 57 LW 387
High Courts01 Feb 1944
Gullipilli Ramulu and Others Vs Kokku Venkatasubba Rao and Others
Madras High Court · AIR 1944 Mad 554
High Courts01 Feb 1944
Official Receiver Vs N. Subbamma
Madras High Court · AIR 1944 Mad 389 : (1944) 57 LW 288
Provincial Insolvency Act, 1920 — Section 51, 51(1)
High Courts31 Jan 1944
Sivakoti Audeyya Vs Sivakoti Sarabhayya and Others
Madras High Court · AIR 1944 Mad 422 : (1944) 57 LW 251
High Courts31 Jan 1944
In Re: A Pleader
Madras High Court · AIR 1944 Mad 268 : (1944) ILR (Mad) 550 : (1944) 57 LW 174
High Courts31 Jan 1944
J.P. Hanumantha Rao Vs J. Ramachandrayya
Madras High Court · AIR 1944 Mad 376 : (1945) ILR (Mad) 53 : (1944) 57 LW 232
Evidence Act, 1872 — Section 118, 120
High Courts28 Jan 1944
COMMISSIONER OF Income Tax MADRAS Vs AGA ABBAS ALI SHIRAZI.
Madras High Court · (1944) ILR (Mad) 837 : (1944) 12 ITR 179 : (1944) 57 LW 163
Income Tax Act, 1961 — Section 4(3)(i)
High Courts28 Jan 1944
Medam Gurumurthi Setty Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 368
Income Tax Act, 1961 — Section 25A
High Courts28 Jan 1944
Palaniappa Chettiar and Another Vs L.P.L.P. Narayanan Chettiar and Another
Madras High Court · AIR 1944 Mad 427 : (1944) 57 LW 252
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Jan 1944
Commissioner of Income Tax Vs Aga Abbas Ali Shirazi, Trustee to the Waqf of Mirza Mohamed Ali Namazi
Madras High Court · AIR 1944 Mad 292
Income Tax Act, 1961 — Section 4(3)(1)
High Courts28 Jan 1944
In Re: Amuluru Venkamma
Madras High Court · AIR 1944 Mad 252 : (1944) 57 LW 130
Court Fees Act, 1870 — Section 7(x)
High Courts28 Jan 1944
MEDAM GURUMURTHI SETTY Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1945) ILR (Mad) 21 : (1944) 12 ITR 176 : (1944) 57 LW 139
Income Tax Act, 1961 — Section 25A
High Courts27 Jan 1944
S. Ligamma Vs S. Venkayya
Madras High Court · AIR 1944 Mad 374 : (1944) 57 LW 220