High Courts10 Mar 1944
Chundru Venkanna Vs Chundru Brahmadu and Others
Madras High Court · AIR 1944 Mad 417 : (1944) 57 LW 352
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,267 of 5,226
High Courts07 Mar 1944
M. Sheik Dawood Rowther Vs South Indian Railway Co. Ltd. and Another
Madras High Court · AIR 1944 Mad 444 : (1945) ILR (Mad) 174 : (1944) 57 LW 360
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Mar 1944
Abdul Sattar Ismail Vs Abdul Humid Sait
Madras High Court · AIR 1944 Mad 504 : (1945) ILR (Mad) 276
High Courts05 Mar 1944
Manicka Nadar Vs Arumuga Sundara Sathia Gnana Pandara Sannadhi Avergal
Madras High Court · (1945) 2 MLJ 7
Transfer of Property Act, 1882 — Section 62(a)
High Courts03 Mar 1944
Ps. Ar. Ar. Arunachalam Chettiar by agent Sivaraman Chettiar Vs Palaniswami Goundan
Madras High Court · AIR 1944 Mad 455 : (1945) ILR (Mad) 188 : (1944) 57 LW 334
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts03 Mar 1944
S.P.S. Subramaniam Chettiar by authorised agent K.P. Subramania Aiyer Vs Maruthamuthu by authorised agent Karuppanna Pandithan
Madras High Court · AIR 1944 Mad 437 : (1944) 57 LW 355
Limitation Act, 1963 — Article 117
High Courts03 Mar 1944
A. Subba Rao Vs C. Seshu Reddi
Madras High Court · AIR 1944 Mad 414(1) : (1945) ILR (Mad) 184 : (1944) 57 LW 332
Provincial Insolvency Act, 1920 — Section 38
High Courts02 Mar 1944
Ramayya Vs Lakshmayya
Madras High Court · AIR 1944 Mad 383 : (1945) ILR (Mad) 203 : (1944) 57 LW 292
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
High Courts01 Mar 1944
B. Muniswami Chetty and Co., firm Vs D. Muniswami Chetty and Co., firm
Madras High Court · AIR 1944 Mad 418 : (1945) ILR (Mad) 180
Sales of Goods Act, 1930 — Section 35
High Courts25 Feb 1944
Commissioner of Income Tax Vs Sri K. N. K. V. R. V. Venkatachalam Chettiar
Madras High Court · AIR 1944 Mad 567
High Courts25 Feb 1944
COMMISSIONER OF Income Tax Vs S. N. A. S. A. ANNAMALAI CHETTIAR, KARAIKUDI.
Madras High Court · (1945) ILR (Mad) 125 : (1944) 12 ITR 226 : (1944) 57 LW 258
Income Tax Act, 1961 — Section 4(1)(b)(iii)
High Courts25 Feb 1944
I.T. Commr. Vs Annamalai
Madras High Court · AIR 1944 Mad 398
Income Tax Act, 1961 — Section 4(1)(b)(iii)
High Courts25 Feb 1944
In Re: Ghosh Beevi
Madras High Court · AIR 1944 Mad 406 : (1945) ILR (Mad) 134 : (1944) 57 LW 249
Court Fees Act, 1870 — Section 7(iv)(d)
High Courts25 Feb 1944
S.C. Puttappaji Vs D. Mallappa and Others
Madras High Court · AIR 1944 Mad 420 : (1944) 57 LW 356
Limitation Act, 1963 — Section 3
High Courts24 Feb 1944
Firm Schwebo Vs Subbiah
Madras High Court · AIR 1944 Mad 381 : (1945) ILR (Mad) 138 : (1944) 57 LW 305
Transfer of Property Act, 1882 — Section 53
High Courts24 Feb 1944
COMMISSIONER OF Income Tax, MADRAS Vs K. N. K. V. R. V. VENKATACHALAM CHETTIAR.
Madras High Court · (1944) 12 ITR 261
Income Tax Act, 1961 — Section 41(1)
High Courts24 Feb 1944
East and West Life Insurance Co. Ltd. Vs Kolla Venkiah and Others
Madras High Court · AIR 1944 Mad 559 : (1945) ILR (Mad) 150 : (1944) 57 LW 429
High Courts24 Feb 1944
Gopalaswamy Vs G.P. Ramayya
Madras High Court · AIR 1944 Mad 397 : (1945) ILR (Mad) 119 : (1944) 57 LW 284
Guardians and Wards Act, 1890 — Section 34A
High Courts23 Feb 1944
Chinnamma Naicken and Others Vs Rama Naicken and Others
Madras High Court · AIR 1944 Mad 472
Criminal Procedure Code, 1898 (CrPC) — Section 146