High Courts23 Mar 1944
Matam Basayya Vs Hanumantha Reddi and Another
Madras High Court · AIR 1944 Mad 548 : (1945) ILR (Mad) 1944 : (1944) 57 LW 434
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,266 of 5,226
High Courts21 Mar 1944
In Re: Chinnavan Rowther alias Sahul Hamid
Madras High Court · AIR 1944 Mad 479 : (1945) ILR (Mad) 76
Defence of India Act, 1971 — Section 2(5)
High Courts20 Mar 1944
Tinnevelly Motor Bus Service Co. Ltd. Vs Province of Madras
Madras High Court · AIR 1944 Mad 575 : (1944) 57 LW 464
High Courts17 Mar 1944
A. JAINULABDEEN SAHIB Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1944) 12 ITR 285 : (1944) 57 LW 352
High Courts17 Mar 1944
Peram Kistama Nayudu Vs Sankarayya Nayudu by next friend and grandfather Nallappa Nayudu alias Narasimhalu Nayudu and Another
Madras High Court · AIR 1945 Mad 278 : (1945) 1 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts17 Mar 1944
S.N.A.S.A. Annamalai Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 436
Income Tax Act, 1961 — Section 9
High Courts17 Mar 1944
Soorianarayana Chettiar Vs Shenbagathammal
Madras High Court · AIR 1945 Mad 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Mar 1944
S. N. A. S. A. ANNAMALAI CHETTIAR Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1945) ILR (Mad) 170 : (1944) 12 ITR 254
Income Tax Act, 1961 — Section 9
High Courts16 Mar 1944
Kaza Sivaramakrishna Rao Vs Jonnalagadda Seetharamayya and Others
Madras High Court · AIR 1944 Mad 446 : (1945) ILR (Mad) 257 : (1944) 57 LW 344
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts16 Mar 1944
Chigurupalli Krishna Rao and Another Vs Manager, Bhashararaopuram Co-operative Society
Madras High Court · AIR 1944 Mad 434 : (1944) 57 LW 399
Madras Revenue Recovery Act, 1864 — Section 40
High Courts15 Mar 1944
G.F.F. Foulkes, administrator of estate of Robert Foulkes by agent a. Kailasam Pillai Vs A.S. Suppan Chettiar and Another
Madras High Court · AIR 1945 Mad 13 : (1944) 57 LW 477
High Courts15 Mar 1944
A.K. Sherfuddin Vs Kairoon Bi and Others
Madras High Court · AIR 1944 Mad 468 : (1945) ILR (Mad) 194 : (1944) 57 LW 366
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Mar 1944
In Re: P. Srinivasa Mao
Madras High Court · AIR 1944 Mad 477
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(a), 5(1)(b)
High Courts14 Mar 1944
G. Srinivasa Ayyar and Others Vs T.S. Swaminatha Odayar and Another
Madras High Court · AIR 1944 Mad 359 : (1944) ILR (Mad) 768 : (1944) 57 LW 328
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3(ii)(c)
High Courts13 Mar 1944
G.J. Subbarayalu and Another Vs A. RM. A.N. Annamalai Chettiar
Madras High Court · AIR 1944 Mad 526 : (1945) ILR (Mad) 269 : (1944) 57 LW 448
Contract Act, 1872 — Section 74
High Courts13 Mar 1944
A.G.T.N. Chidambaram Chettiar and Another Vs A.G.T.N. Nagappa Chettiar and Others
Madras High Court · AIR 1944 Mad 478 : (1944) 57 LW 432
Court Fees Act, 1870 — Section 12(ii)
High Courts13 Mar 1944
S.A. RM. A. Vandarguzhal Achi and Others Vs South India Corporation (Madras) Ltd. and Others
Madras High Court · AIR 1944 Mad 481 : (1945) ILR (Mad) 10 : (1944) 57 LW 451
Presidency Towns Insolvency Act, 1909 — Section 126Provincial Insolvency Act, 1920 — Section 77
High Courts10 Mar 1944
Navaneethammal Vs Ammakannammal and Others
Madras High Court · AIR 1944 Mad 513 : (1945) ILR (Mad) 216
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts10 Mar 1944
In Re: T.S. Swaminathan
Madras High Court · AIR 1944 Mad 419 : (1944) 57 LW 338
Evidence Act, 1872 — Section 76