COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,264 of 5,226
Karri Sitaramiah and Others Vs Venkadaru Sarvayya Dubacherla and Others
Madras High Court · AIR 1944 Mad 571
In Re: Achanta Ramabrahmam and Others
Madras High Court · AIR 1944 Mad 503 : (1944) 57 LW 461
In Re: Rayalla Ramappa
Madras High Court · AIR 1944 Mad 528 : (1945) ILR (Mad) 157 : (1944) 57 LW 454
Arumughathammal Vs Seth Mangoomal Lunida Singh Firm and Another
Madras High Court · AIR 1944 Mad 565
Kayakkool Pillati Krishnan Atiyoti, Karnavan and Manager of Tarwad Vs Thayyullathil Moosa and Others
Madras High Court · AIR 1944 Mad 557 : (1945) ILR (Mad) 333 : (1944) 57 LW 455
Revenue Divisional Officer and Land Acquisition Officer Vs Valia Raja of Chirahkkal Kovilagam
Madras High Court · AIR 1944 Mad 539 : (1944) 57 LW 467
Purushothama Nair Vs Raya Pandaram
Madras High Court · AIR 1944 Mad 553 : (1945) ILR (Mad) 165 : (1944) 57 LW 462
In Re: Thambi alias Subbaraya Pillai
Madras High Court · AIR 1944 Mad 483 : (1945) ILR (Mad) 231 : (1944) 57 LW 442
Nalam Ramayya and Others Vs Nalam Achamma
Madras High Court · AIR 1944 Mad 550 : (1945) ILR (Mad) 160 : (1944) 57 LW 472
Periyanayagammal Vs Batcha Sahib and Another
Madras High Court · AIR 1945 Mad 45 : (1944) 57 LW 530
In Re: P.S. Venkataramana Rao
Madras High Court · AIR 1945 Mad 64 : (1944) 57 LW 560
Muvvala Nagendrudu and Another Vs Meduri Venkataraghavayya and Another
Madras High Court · AIR 1944 Mad 564
Vushthepalle Swami Setti Vs Dandu Lakshmireddi and Another
Madras High Court · AIR 1944 Mad 499 : (1944) 57 LW 457
Gogineni Bapayya Vs Gogineni Ramakrishnayya and Others
Madras High Court · AIR 1945 Mad 39 : (1944) 57 LW 470
Valiakath Kunhi Seethi Koya Thangal Vs Kizekkitathi Kovilakath Ravi Varma alias Veera Varma Raja Avergal and Others
Madras High Court · AIR 1944 Mad 569
Pallipurath Parameswaran Nambisan's son, family head and manager Narayanan Nambissan Vs Thacharakunnathil Puthen Veettil Madathil Narayani Amma's son Krishnan Nair and Others
Madras High Court · AIR 1945 Mad 3 : (1944) 57 LW 512
Rongali Pothuraju and Others Vs Kolli Appala Naidu
Madras High Court · AIR 1944 Mad 500 : (1944) 57 LW 444
Gadiraju Lakshmipathiraju, minor by father and next friend, Gadiraju Venkapathiraju Vs Gadiraju Sithayya and Others
Madras High Court · AIR 1944 Mad 551