High Courts14 Aug 1944
Potipireddi Sanyasamma Vs Chalamuri Swami Naidu and Others
Madras High Court · AIR 1945 Mad 97 : (1944) 57 LW 514
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,263 of 5,226
High Courts11 Aug 1944
Mummidi Pattabhiramayya Vs Badam Subba Rao and Others
Madras High Court · AIR 1945 Mad 83 : (1944) 57 LW 569
Registration Act, 1908 — Section 17Specific Relief Act, 1877 — Section 30
High Courts11 Aug 1944
Chundur Venkatasubbamma alias Ranganayakamma Vs Targu Subbamma alias Ammanamma
Madras High Court · AIR 1945 Mad 17 : (1944) 57 LW 544
High Courts11 Aug 1944
Gogineni Subbayya and Another Vs Goggineni Govindamma
Madras High Court · AIR 1945 Mad 36 : (1944) 57 LW 485
High Courts11 Aug 1944
Vanimisetti Satyanarayana Vs Tummalapalli Vara Narayanamurthy and Others
Madras High Court · AIR 1944 Mad 574 : (1944) 57 LW 489
High Courts09 Aug 1944
G. Srinivasa Ayyangar Vs Ramasami Ayyangar and Another
Madras High Court · AIR 1945 Mad 9 : (1945) ILR (Mad) 459 : (1944) 57 LW 465
High Courts09 Aug 1944
Krishnaveni Ammal and Another Vs M.D. Soundararajan and Others
Madras High Court · AIR 1945 Mad 53 : (1945) ILR (Mad) 412 : (1944) 57 LW 526
High Courts09 Aug 1944
Jonnakuti Annamma Vs Kandavalli Kanakamma
Madras High Court · AIR 1945 Mad 88(1) : (1944) 57 LW 591
Madras Village Courts Act, 1889 — Section 73
High Courts08 Aug 1944
Srila Sri Ambalavana Desika Pandara Sannathi, Trustee of Peria Avidaiar Koil Devasthanam Vs Arumugam Ambalagaran and Another
Madras High Court · AIR 1945 Mad 26 : (1944) 57 LW 497
High Courts07 Aug 1944
Kovuru Kalappa Devara Vs Kumar Krishna Mitter and Another
Madras High Court · AIR 1945 Mad 10 : (1945) ILR (Mad) 521 : (1944) 57 LW 499
High Courts03 Aug 1944
Siddareddigari Changal Reddi and Others Vs Mohammal Chordia and Another
Madras High Court · AIR 1945 Mad 133 : (1945) 1 MLJ 143
Madras Revenue Recovery Act, 1864 — Section 45
High Courts02 Aug 1944
In Re: Angappa Mudaliar and Another
Madras High Court · AIR 1945 Mad 52 : (1945) ILR (Mad) 461 : (1944) 57 LW 471
High Courts02 Aug 1944
Krishna Ayyar Vs Gomathi Ammal and Others
Madras High Court · AIR 1945 Mad 33 : (1945) ILR (Mad) 450 : (1944) 57 LW 500
High Courts01 Aug 1944
In Re: Draksha Chinna Gurumurthi
Madras High Court · AIR 1945 Mad 51 : (1945) ILR (Mad) 233 : (1944) 57 LW 466
High Courts28 Jul 1944
In Re: Appukutti Chettiar
Madras High Court · AIR 1945 Mad 23 : (1944) 57 LW 475
High Courts28 Jul 1944
Poovachettiar Vs Maddan alias Kavandappa Goundan and Others
Madras High Court · AIR 1944 Mad 549 : (1944) 57 LW 458
Transfer of Property Act, 1882 — Section 60
High Courts26 Jul 1944
The Imperial Bank of India Vs Balasubramania Pandia Tevar and Others
Madras High Court · AIR 1945 Mad 412 : (1945) 2 MLJ 49
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Jul 1944
In Re: K.V. Subramania Ayyar
Madras High Court · AIR 1945 Mad 27 : (1945) ILR (Mad) 315 : (1944) 57 LW 469
High Courts25 Jul 1944
Munaganoori Ramayya (died) and Others Vs Idamakanty Veerabhadrachari and Another
Madras High Court · AIR 1944 Mad 512 : (1944) 57 LW 459
Limitation Act, 1963 — Section 7