High Courts27 Apr 1944
Kantam Mahalakshmi and Another Vs Bhimireddi Venkatareddi
Madras High Court · AIR 1944 Mad 556
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,265 of 5,226
High Courts25 Apr 1944
Penumoody Kanakaratnam Vs Penumoody Venkataratnam
Madras High Court · AIR 1945 Mad 11 : (1944) 57 LW 491
High Courts21 Apr 1944
Shahool Ameeth Ali and Another Vs Dayaram Singh alias Jayaram Singh
Madras High Court · AIR 1944 Mad 570
High Courts21 Apr 1944
Gade Rosi Reddi and Another Vs Gade Kristna Reddi and Others
Madras High Court · AIR 1944 Mad 540 : (1944) 57 LW 504
Agriculturists Relief Act — Section 9
High Courts20 Apr 1944
Kurma Pullamma Vs Kurma Thatalingam alias Raju
Madras High Court · AIR 1945 Mad 44 : (1944) 57 LW 492
High Courts18 Apr 1944
Y.S. David Vs Bangaru Rangaraju and Another
Madras High Court · AIR 1944 Mad 568 : (1944) 57 LW 447
High Courts18 Apr 1944
Athilinga Goundar by guardian Thirumal Ammal Vs Ramaswami Goundar and Others
Madras High Court · AIR 1945 Mad 28 : (1945) ILR (Mad) 297 : (1944) 57 LW 480
High Courts18 Apr 1944
Viziaram Gajapathiraj Bahadur, Raja of Vizianagaram Vs Vikramadeo Varma, Maharaja of Jeypore
Madras High Court · AIR 1944 Mad 518 : (1945) ILR (Mad) 355
Tamil Nadu Survey and Boundaries Act, 1923 — Section 22(a)
High Courts06 Apr 1944
Mohammed Ibrahim Vs Northern Circars Fibre Trading Co.
Madras High Court · AIR 1944 Mad 492 : (1945) ILR (Mad) 304 : (1944) 57 LW 438
Registration Act, 1908 — Section 2(9)
High Courts05 Apr 1944
Manicka Nadar Vs Arumugha Sundara Sathia Gnana Pandara Sannadhi Avergal, Atheena Kartha of Sengole Madam
Madras High Court · AIR 1945 Mad 340 : (1945) 58 LW 102
Transfer of Property Act, 1882 — Section 62(a)
High Courts05 Apr 1944
Public Prosecutor Vs A. Venhayya
Madras High Court · AIR 1944 Mad 452 : (1944) ILR (Mad) 448 : (1944) 57 LW 363
Defence of India Act, 1939 — Section 2(1), 2(5)
High Courts04 Apr 1944
P.S. Vijayaranga Reddiar and Others Vs S.V. Muthuswami Reddiar
Madras High Court · AIR 1945 Mad 58 : (1944) 57 LW 515
High Courts04 Apr 1944
Sahul Hameed Rowther Vs P.R.S.A. Arunachalam Pillai and Another
Madras High Court · AIR 1944 Mad 561 : (1945) ILR (Mad) 80 : (1944) 57 LW 493
High Courts31 Mar 1944
Seshama Raju and Others Vs Mosur Subramania Sastri
Madras High Court · AIR 1945 Mad 151 : (1945) 58 LW 16 : (1945) 1 MLJ 167
High Courts30 Mar 1944
Neni Kavur Bai by Agent Jalamchand Lodha Vs P. Ranganatham Pillai and Another
Madras High Court · (1946) 59 LW 62 : (1946) 1 MLJ 63
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts29 Mar 1944
Reddi Krishnamurthi (Legal Representative of Defendant 2) and Others Vs Reddi Seshayya and Others
Madras High Court · AIR 1944 Mad 439 : (1944) 57 LW 349
High Courts28 Mar 1944
Rajah Sir Annamalai Chettiar by his authorised agent V. Atmanabha Ayyar Vs Tirumalai Tirupathi Devasthanam Committee and Others
Madras High Court · AIR 1945 Mad 176 : (1945) 58 LW 71 : (1945) 1 MLJ 9
Easements Act, 1882 — Section 13
High Courts27 Mar 1944
Sreemanthu Yarlagadda Sivarama Prasad Bahadur Zamindar Garu of Challapalli Vs Sri Chelikani Venkatarao and Others
Madras High Court · AIR 1944 Mad 497
High Courts23 Mar 1944
Government of Province of Madras Vs Al. Ar. Rm. Vellayan Chettiar and Others
Madras High Court · AIR 1944 Mad 544 : (1945) ILR (Mad) 263 : (1944) 57 LW 436
Tamil Nadu Survey and Boundaries Act, 1923 — Section 14
High Courts23 Mar 1944
Public Prosecutor Vs A.C. Kuppuswamy
Madras High Court · AIR 1944 Mad 390
Motor Vehicles Taxation Act — Section 7