COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,273 of 5,226
Sri Kakulam Subrahmanyam and Another Vs Kurra Subba Rao, minor by Manikyamma
Madras High Court · AIR 1944 Mad 337 : (1944) ILR (Mad) 749 : (1944) 57 LW 64
In Re: N. Ramaratnam and Others
Madras High Court · AIR 1944 Mad 302 : (1944) 57 LW 100
In Re: Singaram Padayachi and Others
Madras High Court · AIR 1944 Mad 223 : (1944) ILR (Mad) 763 : (1944) 57 LW 13
Municipal Council Vs Madras and Southern Maharattah Railway Co. Ltd.
Madras High Court · AIR 1944 Mad 355 : (1944) ILR (Mad) 802 : (1944) 57 LW 55
In Re: S. Siluvai Antony Nadar and Another
Madras High Court · AIR 1944 Mad 319 : (1944) ILR (Mad) 687 : (1944) 57 LW 108
Jashi Parvatavardhanamma Vs Adusumalli Venkataramiah and Others
Madras High Court · AIR 1944 Mad 235
Panchayat Board, Tondi Vs T.N. Muhammad Mohideen
Madras High Court · AIR 1944 Mad 249 : (1944) 57 LW 37
Muna Pona Muthupalani Chetty Vs Suppiah Ambalam and Others
Madras High Court · AIR 1944 Mad 250 : (1944) 57 LW 19
Atmaram Rao's Charity Vs Packiri Mohammad Rowther
Madras High Court · AIR 1944 Mad 171 : (1944) 57 LW 36
THE COMMISSIONER OF Income Tax, MADRAS Vs KATRAGADDA MADHUSUDHANA RAO AND OTHERS.
Madras High Court · (1944) 12 ITR 1
Alla Venkataramanna Vs Palacherla Manqamma and Others
Madras High Court · AIR 1944 Mad 457 : (1944) ILR (Mad) 867 : (1944) 57 LW 182
Commissioner of Income Tax Vs Katragadda Madhusudhana Rao and Others
Madras High Court · AIR 1944 Mad 248
Gollamudi Venkatappayya Vs Official Receiver and Others
Madras High Court · AIR 1944 Mad 278 : (1944) 57 LW 132
Velaguru Asari Vs Suppa Naicken and Others
Madras High Court · AIR 1944 Mad 209 : (1944) ILR (Mad) 791 : (1944) 57 LW 79 : (1943) 2 MLJ 678
S.K.R.A.K.N. Athappa Chettiar and Others Vs S.K.A.R.K. Somasundaram Chettiar and Others
Madras High Court · AIR 1944 Mad 428
Sankaram Pillai Vs M.S. Ananthanarayana Aiyar
Madras High Court · AIR 1944 Mad 313 : (1944) ILR (Mad) 815 : (1944) 57 LW 73
Rev. Kolandai Vs Rev. Gnanavaram and Another
Madras High Court · AIR 1944 Mad 156 : (1943) 2 MLJ 664
Periyatan Thayyil Parvathi Amma Vs Akkalath Kalanthar and Others
Madras High Court · AIR 1944 Mad 262 : (1944) 57 LW 239