High Courts02 Nov 1943
Roman Catholic Bishop, Dr. James Mendonca, by his agent Rev. Fr. Chinnapper and Others Vs I.A. Amirthaswami Pillai and Others
Madras High Court · AIR 1944 Mad 265 : (1944) ILR (Mad) 785 : (1944) 57 LW 87
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,274 of 5,226
High Courts02 Nov 1943
In Re: Muniandi Servai
Madras High Court · AIR 1944 Mad 251 : (1944) ILR (Mad) 818 : (1944) 57 LW 11
High Courts02 Nov 1943
N.M.S.N.S. Kannappa Chettiar alias Lakshmanan Chettiar Vs N.M.L. Subramanian Chettiar
Madras High Court · AIR 1944 Mad 184 : (1944) 57 LW 60
High Courts29 Oct 1943
Neroth Puthenpura Kunhikannan Vs Pulappati Achu and Others
Madras High Court · AIR 1944 Mad 226 : (1944) 57 LW 47
High Courts29 Oct 1943
In Re: B.K. Rajagopal and Others
Madras High Court · (1944) ILR (Mad) 308 : (1943) 56 LW 737 : (1943) 2 MLJ 634
High Courts27 Oct 1943
Bhavadesan Nambudiripad Vs Narayanan Nambudiripad
Madras High Court · AIR 1944 Mad 174 : (1944) 57 LW 51
High Courts25 Oct 1943
T. Manavedan Tirumalpad, Rajah of Nilambur Vs Amirchand Doss Dwarakadoss and Others
Madras High Court · AIR 1944 Mad 431 : (1944) 57 LW 312
High Courts22 Oct 1943
V. RAMASWAMY AYYANGAR AND ANOTHER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1943) 11 ITR 597 : (1943) 56 LW 696
Income Tax Act, 1961 — Section 10(20)(xii), 66
High Courts22 Oct 1943
COMMISSIONER OF Income Tax, MADRAS Vs V. RAMASWAMY IYENGAR AND ANOTHER.
Madras High Court · (1943) 11 ITR 610
Income Tax Act, 1961 — Section 2(2), 24B, 26(2)
High Courts22 Oct 1943
The Commissioner of Income Tax Vs V. Ramaswami Iyengar and K.B. Subramania Iyer, Receivers to the estate of late RM. AR. AR. RM. Arunachalam Chettiar
Madras High Court · AIR 1944 Mad 155 : (1943) 56 LW 697 : (1943) 2 MLJ 582
Income Tax Act, 1961 — Section 66
High Courts22 Oct 1943
In Re: Duruvasula Venkatasubba Rao
Madras High Court · (1943) 56 LW 729 : (1943) 2 MLJ 658
High Courts22 Oct 1943
V. Ramaswami Ayyangar and K.R. Subramania Ayyar, Receivers to the estate of late RM. AR. AR. RM. Arunachalam Chettiar of Devakottai Vs The Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 154 : (1944) ILR (Mad) 635 : (1943) 2 MLJ 563
Income Tax Act, 1961 — Section 66
High Courts21 Oct 1943
Kampasari Vs Puttappa and Another
Madras High Court · AIR 1944 Mad 168 : (1943) 2 MLJ 644
High Courts21 Oct 1943
Madhava Pillai Vs Subramaniya Udayar and Another
Madras High Court · AIR 1944 Mad 152 : (1943) 56 LW 691 : (1943) 2 MLJ 556
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Oct 1943
Edupuganti Pitchayya and Others Vs Gonuguntla Venkata Ranga Row
Madras High Court · AIR 1944 Mad 243 : (1944) 57 LW 22
High Courts20 Oct 1943
In Re: Karani alias Asan and Another
Madras High Court · AIR 1944 Mad 183 : (1943) 2 MLJ 674
High Courts19 Oct 1943
Chinnasami Battar Vs M.L. Ramaswami Pillai
Madras High Court · AIR 1944 Mad 153 : (1943) 2 MLJ 653
High Courts18 Oct 1943
V. Vr. N. Vr. Nagappa Chettiar Vs Ramanatha Ganapadigal and Another
Madras High Court · AIR 1944 Mad 208 : (1944) 57 LW 39 : (1943) 2 MLJ 677
High Courts18 Oct 1943
Kalidindi Venkataramaraju Vs Penumatcha Rajagopala Raju and Another
Madras High Court · AIR 1944 Mad 173 : (1943) 56 LW 745 : (1943) 2 MLJ 641