High Courts24 Jan 1945
Sammeta Gangadharudu and Another Vs Peddibhotla Mahalakshmamma and Others
Madras High Court · (1945) 58 LW 141 : (1945) 1 MLJ 468
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,254 of 5,226
High Courts24 Jan 1945
In Re: S. Jesudas Appadurai Pillai
Madras High Court · AIR 1945 Mad 358 : (1945) ILR (Mad) 821 : (1945) 58 LW 111 : (1945) 1 MLJ 197
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 161
High Courts23 Jan 1945
Kosuri Gopalarayadu Vs Adusumilli Gopalakrishnayya and Another
Madras High Court · AIR 1945 Mad 325 : (1945) 58 LW 174 : (1945) 1 MLJ 284
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54
High Courts23 Jan 1945
The Public Prosecutor Vs Narayana Reddy and Others
Madras High Court · AIR 1945 Mad 192 : (1945) 58 LW 138 : (1945) 1 MLJ 273
High Courts23 Jan 1945
Kanagala Dharma Rao and Another Vs Kadiyala Veeriah and Others
Madras High Court · AIR 1945 Mad 274 : (1945) 58 LW 283 : (1945) 1 MLJ 423
High Courts23 Jan 1945
S.A. Balagurumurthi Chettiar Vs O.C. Muhammad Ismail and Others
Madras High Court · AIR 1945 Mad 238 : (1945) ILR (Mad) 816 : (1945) 1 MLJ 320
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 20
High Courts23 Jan 1945
S. Marimuthu Pillai of Murugur Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 307 : (1945) 1 MLJ 352
Income Tax Act, 1961 — Section 4A(b)
High Courts22 Jan 1945
Kothandarama Mudaly Vs Dharmalinga Mudaly and Others
Madras High Court · AIR 1945 Mad 264 : (1945) 1 MLJ 186
Soldiers (Litigation) Act, 1925 — Section 6(2)
High Courts22 Jan 1945
Ponmutiyan Puthiya Veettil Kunhi Raman Vs Kalariyatath Thazhe Veettil Kunhi Raman and Another
Madras High Court · AIR 1945 Mad 357 : (1945) 58 LW 302 : (1945) 1 MLJ 336
Malabar Tenancy Act, 1930 — Section 51(2)
High Courts19 Jan 1945
V. Kothandaraman Vs V. Arumuga Naicker and Others
Madras High Court · AIR 1945 Mad 431 : (1945) ILR (Mad) 795 : (1945) 58 LW 135 : (1945) 1 MLJ 281
Succession Act, 1925 — Section 114
High Courts19 Jan 1945
In Re: Subbai Goundan and Others
Madras High Court · (1945) ILR (Mad) 594 : (1945) 58 LW 96 : (1945) 1 MLJ 241
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 355
High Courts18 Jan 1945
Khan Bahadur Chowakkaran Keloth Mammad Keyi Sahib, Karnavan and Manager of his tarwad at Tellicherry Vs The Cannanore Municipal Council
Madras High Court · AIR 1946 Mad 101 : (1945) 58 LW 561 : (1945) 2 MLJ 425
High Courts18 Jan 1945
In Re: Muthu Nadar
Madras High Court · AIR 1945 Mad 313 : (1945) ILR (Mad) 529 : (1945) 58 LW 77 : (1945) 1 MLJ 180
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323
High Courts17 Jan 1945
In Re: Natesa Mudaliar
Madras High Court · AIR 1945 Mad 330 : (1946) ILR (Mad) 896 : (1945) 58 LW 75 : (1945) 1 MLJ 179
Penal Code, 1860 (IPC) — Section 380, 457
High Courts17 Jan 1945
In Re: B.L.V. Rangarao
Madras High Court · (1946) ILR (Mad) 894 : (1945) 58 LW 118 : (1945) 1 MLJ 183
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Jan 1945
Salvapanthula Seshagiri Rao and Another Vs Rebala Subbarami Reddy and Others
Madras High Court · AIR 1945 Mad 154 : (1945) 58 LW 153 : (1945) 1 MLJ 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 13
High Courts16 Jan 1945
PR.M. Ramaswami Chettiar alias Periakaruppan Chettiar Vs M.PL.RM. Ramaswami Chettiar
Madras High Court · AIR 1945 Mad 342 : (1945) ILR (Mad) 742 : (1945) 58 LW 193 : (1945) 1 MLJ 391
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts16 Jan 1945
P.V. Damodara Reddi and Another Vs Indian National Agencies, Limited
Madras High Court · AIR 1946 Mad 35 : (1945) ILR (Mad) 728 : (1945) 58 LW 578 : (1945) 2 MLJ 432
High Courts15 Jan 1945
A.V. Sundaram Chettiar Vs T.O. Ittimathu and Brothers by Proprietor, Ittimathu
Madras High Court · AIR 1945 Mad 209 : (1945) 58 LW 170 : (1945) 1 MLJ 278
Partnership Act, 1932 — Section 69
High Courts15 Jan 1945
In Re: A Pleader
Madras High Court · (1945) ILR (Mad) 317 : (1945) 58 LW 56 : (1945) 1 MLJ 174