High Courts23 Feb 1945
COMMISSIONER OF Income Tax, MADRAS Vs AR. M. M. FIRM.
Madras High Court · (1945) 13 ITR 290
Income Tax Act, 1961 — Section 33(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,252 of 5,226
High Courts22 Feb 1945
Juluri Venkataratnam and Others Vs Kollipara Ramakotayya and Another
Madras High Court · AIR 1945 Mad 511 : (1945) 58 LW 379 : (1945) 2 MLJ 152
High Courts22 Feb 1945
Palladugula Suryanarayana Vs Samayamanthula Nageswara Rao
Madras High Court · AIR 1945 Mad 381 : (1946) ILR (Mad) 30 : (1945) 58 LW 186 : (1945) 1 MLJ 438
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts22 Feb 1945
Dronamraju Seshagiri Rao Vs Godithi Rammayya and Others
Madras High Court · AIR 1945 Mad 503 : (1945) 58 LW 418 : (1945) 2 MLJ 214
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts22 Feb 1945
Vemuri Subbayya Vs Bayya Nagaratnamma and Others
Madras High Court · (1945) 2 MLJ 19
High Courts21 Feb 1945
Amirthalinga Padayachi and Another Vs Chandrasekhara Padayachi
Madras High Court · AIR 1945 Mad 242 : (1946) ILR (Mad) 36 : (1945) 58 LW 186 : (1945) 1 MLJ 357
Madras Hindu Religious Endowments Act, 1926 — Section 44
High Courts20 Feb 1945
V.S.A. Arumuga Mudaliar Vs V.S.P. Balasubramania Mudaliar and Others
Madras High Court · AIR 1945 Mad 294 : (1946) ILR (Mad) 39 : (1945) 58 LW 204 : (1945) 1 MLJ 463
Arbitration Act, 1940 — Section 47
High Courts20 Feb 1945
Velayudha Naicker Vs Annamalai Chetty and Others
Madras High Court · (1945) 58 LW 169 : (1945) 1 MLJ 298
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts20 Feb 1945
Boddepalli Sanyasappa Rao and Another Vs Sanapala Papinaidu and Others
Madras High Court · AIR 1945 Mad 392 : (1945) 1 MLJ 430
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13
High Courts20 Feb 1945
Ayyapputty Vs Kunhi Raman and Others
Madras High Court · (1945) 58 LW 167 : (1945) 1 MLJ 269
High Courts20 Feb 1945
Ayyanna Goundan Vs T.P. Thandavan Chettiar and Another
Madras High Court · AIR 1945 Mad 352 : (1945) 58 LW 300 : (1945) 1 MLJ 355
Provincial Insolvency Act, 1920 — Section 41
High Courts19 Feb 1945
Rachakonda Venkata Veeraraghavayya and Another Vs Pinapala Sreenivasa Rao and Others
Madras High Court · AIR 1945 Mad 231 : (1945) 58 LW 189 : (1945) 1 MLJ 288
High Courts16 Feb 1945
S.N.A.Al.Ct. Chidambaram Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1946) ILR (Mad) 94 : (1945) 58 LW 195 : (1945) 1 MLJ 406
Income Tax Act, 1961 — Section 66(1)
High Courts16 Feb 1945
COMMISSIONER OF Income Tax MADRAS Vs K. C. MANAVIKRAMAN RAJAH.
Madras High Court · (1945) 13 ITR 174
Income Tax Act, 1961 — Section 66(1)
High Courts16 Feb 1945
V.M. Raghavalu Naidu and Sons by executors Mr. C.G. Krishnaswami Naidu and Another Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 311 : (1946) ILR (Mad) 21 : (1945) 58 LW 167 : (1945) 1 MLJ 296
Income Tax Act, 1961 — Section 34
High Courts16 Feb 1945
Kadir Bathummal Vs Meeral Melial Ammal and Others
Madras High Court · AIR 1945 Mad 303 : (1945) 1 MLJ 338
Trusts Act, 1882 — Section 96
High Courts16 Feb 1945
The Commissioner of Income Tax Vs K.C. Manavikrama Rajah of Calicut (deceased) Legal, representative of Sri P.C. Veerarayan alias Kuttunni Raja the Zamorin Rajah of Calicut
Madras High Court · (1945) ILR (Mad) 837 : (1945) 58 LW 140 : (1945) 1 MLJ 263
Income Tax Act, 1961 — Section 66(1)
High Courts16 Feb 1945
Nagaratnam Pillai Vs Kamalathammal
Madras High Court · AIR 1945 Mad 299 : (1945) 58 LW 179 : (1945) 1 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(6)
High Courts16 Feb 1945
S.N.A. Al. Ct. Chidambaram Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 318
Income Tax Act, 1961 — Section 66(1)
High Courts14 Feb 1945
Somu Achari Vs Singara Achari and Another
Madras High Court · AIR 1945 Mad 407 : (1945) 2 MLJ 17
Transfer of Property Act, 1882 — Section 55