COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,253 of 5,226

High Courts14 Feb 1945

Noony Suryanarayanamurthi represented by next friend and maternal grandfather Chode-China Pattabhiramayya Vs Noony Veerraiu and Others

Madras High Court · (1946) ILR (Mad) 54 : (1945) 58 LW 150 : (1945) 1 MLJ 292

Provincial Insolvency Act, 1920 — Section 35

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High Courts13 Feb 1945

S.A.S.R.M. Ramanathan Chettiar and Others Vs Bakshi L. Nagasami Chettiar

Madras High Court · AIR 1945 Mad 301 : (1945) 58 LW 172 : (1945) 1 MLJ 238

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High Courts13 Feb 1945

Chowdhari Abdul Subhan Sahib Vs Kante Ramanna

Madras High Court · AIR 1945 Mad 161 : (1945) ILR (Mad) 827 : (1945) 58 LW 163 : (1945) 1 MLJ 245

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2

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High Courts13 Feb 1945

Tar Mahomed Janoo Vs K.M.S. Lakshmana Aiyar and Sons

Madras High Court · (1945) ILR (Mad) 848 : (1945) 1 MLJ 436

Cotton Cloth and Yarn (Control) Order, 1943 — Section 12

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High Courts12 Feb 1945

The Crown Prosecutor Vs N.S. Krishnan and Another

Madras High Court · AIR 1945 Mad 250 : (1946) ILR (Mad) 62 : (1945) 58 LW 131 : (1945) 1 MLJ 187

Criminal Procedure Code, 1898 (CrPC) — Section 497(5)

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High Courts09 Feb 1945

COMMISSIONER OF Income Tax, MADRAS Vs PR. PL. PALANIAPPA CHETTIAR.

Madras High Court · AIR 1945 Mad 210 : (1945) 13 ITR 269

Income Tax Act, 1961 — Section 4(1)

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High Courts09 Feb 1945

The Board of Commissioners for the Religious Endowments Vs Marutha Naicker and Others

Madras High Court · (1945) ILR (Mad) 877 : (1945) 58 LW 219 : (1945) 1 MLJ 345

Hindu Religious Endowments Act — Section 57

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High Courts09 Feb 1945

Periya Akkandi Chetty Vs Rethinagiri Chetty and Others

Madras High Court · AIR 1945 Mad 315 : (1945) 58 LW 181 : (1945) 1 MLJ 275

Limitation Act, 1908 — Section 13

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High Courts09 Feb 1945

The Commissioner of Income Tax Vs PR.PL. Palaniappa Chettiar

Madras High Court · (1946) ILR (Mad) 26 : (1945) 58 LW 170 : (1945) 1 MLJ 291

Income Tax Act, 1961 — Section 4(1)

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High Courts08 Feb 1945

Sri Amaneswaraswami Temple Vs Devana Goundan and Others

Madras High Court · AIR 1945 Mad 323 : (1945) 58 LW 119 : (1945) 1 MLJ 184

Madras Hindu Religious Endowments Act, 1923 — Section 44B

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High Courts08 Feb 1945

In Re: Jami Kurmanna

Madras High Court · (1945) 1 MLJ 268

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2

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High Courts08 Feb 1945

Subramania Aiyar Vs Valliamma alias Maragathavalli Ammal and Another

Madras High Court · AIR 1945 Mad 287 : (1946) ILR (Mad) 50 : (1945) 58 LW 184 : (1945) 1 MLJ 315

Provincial Insolvency Act, 1920 — Section 68

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High Courts07 Feb 1945

Kangayam V.V.R. Bank Vs Karuppa Goundan and Others

Madras High Court · (1946) ILR (Mad) 114 : (1945) 58 LW 203 : (1945) 2 MLJ 1

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High Courts02 Feb 1945

Periyannan Kaladi Vs Ramaswami Pallavarayan

Madras High Court · AIR 1945 Mad 499 : (1945) 58 LW 235 : (1945) 1 MLJ 267

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts01 Feb 1945

Vali Venkataswami Chettiar Vs Ramalingam and Others

Madras High Court · AIR 1945 Mad 157 : (1945) ILR (Mad) 758 : (1945) 58 LW 144 : (1945) 1 MLJ 233

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts31 Jan 1945

Etakkandi Lakshmi Amma and Others Vs Thirumangalath Chathu Kurup

Madras High Court · AIR 1945 Mad 305 : (1945) 58 LW 173 : (1945) 1 MLJ 337

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High Courts30 Jan 1945

Garpati China Basava Satyanarayana Vs The Hindu Religious Endowments Board and Others

Madras High Court · AIR 1945 Mad 300 : (1945) 58 LW 297 : (1945) 1 MLJ 331

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High Courts30 Jan 1945

Deceased Thazhetheranjoli Kozhipro Achuthan Nayar's heirs and children Vola Veettil Kottapurath Janaki Amma and Another Vs Tazhetheranjoli Kozhipro Raman Nayar and Others

Madras High Court · AIR 1946 Mad 37 : (1945) 58 LW 270 : (1945) 2 MLJ 15

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5

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High Courts25 Jan 1945

Thangammal Vs Gengayammal and Others

Madras High Court · AIR 1945 Mad 308 : (1945) 58 LW 239 : (1945) 1 MLJ 299

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High Courts25 Jan 1945

In Re: R. Ramachandran

Madras High Court · AIR 1945 Mad 377 : (1945) 1 MLJ 424

Coffee Stealing Prevention Act — Section 10

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