High Courts04 Jan 1945
N.P. Krishna Ayyar Vs Sudalaimuthu Pillai and Another
Madras High Court · AIR 1946 Mad 33 : (1945) ILR (Mad) 784 : (1945) 58 LW 108 : (1945) 1 MLJ 265
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,256 of 5,226
High Courts03 Jan 1945
Pl.M.Ct.M. Krishnappa Chettiar Vs Pl.M.Ct.M. Kasiviswanathan Chettiar
Madras High Court · (1945) 58 LW 46 : (1945) 1 MLJ 222
High Courts03 Jan 1945
Kolangarakandi Moozhipurath Gopalan and Others Vs Maruthiyott Veettil Sankaran Nair and Another
Madras High Court · AIR 1945 Mad 197 : (1945) ILR (Mad) 870 : (1945) 58 LW 79 : (1945) 1 MLJ 326
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6
High Courts02 Jan 1945
Konjeti Kotayya Vs Konjeti Annapurnamma
Madras High Court · AIR 1945 Mad 189 : (1945) ILR (Mad) 777 : (1945) 58 LW 106 : (1945) 1 MLJ 191
Government of India Act, 1935 — Section 213
High Courts02 Jan 1945
Ramaswami Sennandar by guardian Dandayuthapani Sennandar Vs Murugayya Kattavetti represented by the next friend Sundarathammal and Others
Madras High Court · AIR 1945 Mad 191 : (1945) ILR (Mad) 781 : (1945) 1 MLJ 193
Government of India Act, 1935 — Section 213
High Courts19 Dec 1944
In Re: Mareedu Somaiah and Others
Madras High Court · AIR 1945 Mad 409 : (1945) 58 LW 142 : (1945) 1 MLJ 334
Madras Abkari Act, 1886 — Section 30
High Courts19 Dec 1944
Krishnaswami by grandmother and next friend, Pankajammal Vs Srinivasan and Others
Madras High Court · (1945) 1 MLJ 220
High Courts19 Dec 1944
The Public Prosecutor Vs Pasala Venkata Reddi and Another
Madras High Court · (1945) 58 LW 85 : (1945) 1 MLJ 223
Evidence Act, 1872 — Section 27
High Courts19 Dec 1944
Ratnavelu Chettiar by mother and guardian Madhuravalli Ammal and Another Vs Franciscu Udayar and Others
Madras High Court · AIR 1945 Mad 388 : (1945) 58 LW 289 : (1945) 1 MLJ 472
Provincial Insolvency Act, 1920 — Section 28
High Courts19 Dec 1944
J. Beckett and Others Vs Mrs. Wendy E. Norris
Madras High Court · (1945) ILR (Mad) 749 : (1945) 2 MLJ 435
High Courts18 Dec 1944
Sri Ekambareswaraswami Temple of Sirukarambayur and Another Vs The Provincial Government of Madras and Others
Madras High Court · AIR 1945 Mad 332 : (1945) 58 LW 298 : (1945) 1 MLJ 317
High Courts18 Dec 1944
Ayinampudi Kotayya and Others Vs Ayinampudi Krishna Rao by mother and guardian Ayinampudi Ammemma and Others
Madras High Court · AIR 1945 Mad 290 : (1945) ILR (Mad) 710 : (1945) 58 LW 41 : (1945) 1 MLJ 74
High Courts15 Dec 1944
Pethu Reddiar and Others Vs Rajamba Ammal
Madras High Court · (1946) 1 MLJ 245
High Courts15 Dec 1944
RM. P. RM. P. VALLIAPPA CHETTIAR, MADURA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1945) 13 ITR 49
Excess Profits Tax Act, 1940 — Section 2(5)
High Courts15 Dec 1944
P. Venugopal Mudaliar Vs P.V. Neelakanta Mudaliar and Others
Madras High Court · AIR 1945 Mad 255 : (1945) 58 LW 272 : (1945) 1 MLJ 303
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Dec 1944
Satti Mutyalamma and Others Vs Vinjamuri Krishnamma
Madras High Court · AIR 1945 Mad 351 : (1945) 58 LW 232 : (1945) 1 MLJ 205
Court Fees Act, 1870 — Section 13
High Courts15 Dec 1944
Vemuri Swarajya Lakshmi Vs Vemuri Anantha Padmanabha Rao and Another
Madras High Court · AIR 1945 Mad 505 : (1945) 58 LW 32 : (1945) 1 MLJ 177
High Courts15 Dec 1944
RM.P.RM.P. Valliappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 223 : (1945) ILR (Mad) 693 : (1945) 58 LW 70 : (1945) 1 MLJ 194
Excess Profits Tax Act, 1940 — Section 2(19), 2(5)
High Courts15 Dec 1944
Ponnammal and Others Vs Rajambu Ammal
Madras High Court · (1945) ILR (Mad) 672 : (1945) 1 MLJ 73
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts15 Dec 1944
Manicka Sundara Bhattar and Others Vs R.S. Nayudu, Executive Officer and trustee of Sri Minakshi Sundareswarar Devastanam and Others
Madras High Court · (1945) ILR (Mad) 697 : (1945) 58 LW 113 : (1945) 1 MLJ 372
Madras Hindu Religious Endowments Act, 1926 — Section 75