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Madras High Court judgments

1,04,503 judgments · page 4,258 of 5,226

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High Courts22 Nov 1944

In Re: Kathari Lakshmayya and Others

Madras High Court · AIR 1945 Mad 459 : (1945) 58 LW 392 : (1945) 2 MLJ 139

Criminal Procedure Code, 1898 (CrPC) — Section 213
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High Courts22 Nov 1944

A. Kulandaivelu Pillai Vs Sowbagyammal

Madras High Court · AIR 1945 Mad 350 : (1945) 1 MLJ 261

Transfer of Property Act, 1882 — Section 52
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High Courts20 Nov 1944

Perumal Reddiar and Others Vs Suppiah Thevar and Others

Madras High Court · AIR 1945 Mad 500 : (1945) 1 MLJ 341

Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 91
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High Courts17 Nov 1944

Krishnaswami Naicker Vs Nalla Gounder

Madras High Court · AIR 1945 Mad 309 : (1945) 58 LW 124

Registration Act, 1908 — Section 73
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High Courts17 Nov 1944

Ravikanti Kamoji Rao and Others Vs Sri Sri Sri Raja Mirja Sri Pusapati Viziarama Gajapati Raju Bahadur, Rajah, Vizianagaram and Another

Madras High Court · AIR 1945 Mad 283 : (1945) 58 LW 245 : (1945) 1 MLJ 432

Madras Estates Land Act, 1908 — Section 25
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High Courts17 Nov 1944

R.M.S.N. Narayanan Chettiar Vs M.P.P.S.P.L. Muthiah Chettiar and Another

Madras High Court · (1945) ILR (Mad) 638 : (1945) 2 MLJ 337

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High Courts16 Nov 1944

Ghadiyam Subbareddi Vs Tokala Venkatramayya and Another

Madras High Court · AIR 1945 Mad 137 : (1945) ILR (Mad) 634 : (1945) 58 LW 30 : (1945) 1 MLJ 38

Limitation Act, 1963 — Section 20
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High Courts16 Nov 1944

Successor and Joint Manager Pandan Chemminiyam Achuthan Vs Pandan Govindan Karnavan and Manager of the Tavazhi Tarwad of Chirakkal amsom desom and Another

Madras High Court · AIR 1945 Mad 279 : (1945) 58 LW 206 : (1945) 1 MLJ 240

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High Courts16 Nov 1944

Kattamuri Narasimhan Vs Thumurugoti Premayya

Madras High Court · AIR 1945 Mad 196 : (1945) 1 MLJ 219

Usurious Loans Act, 1918 — Section 3(4)
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High Courts15 Nov 1944

In Re: Bhujam Sriramulu Chetti and Others

Madras High Court · (1945) 58 LW 282 : (1945) 1 MLJ 162

Tamil Nadu Civil Courts Act, 1873 — Section 13
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High Courts15 Nov 1944

K. Gopalakrishnayya Vs Vadlamudi Subba Naidu and Another

Madras High Court · AIR 1945 Mad 168 : (1945) 58 LW 307 : (1945) 1 MLJ 161

Civil Procedure Code, 1908 (CPC) — Section 35
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High Courts15 Nov 1944

The Public Prosecutor Vs Karumuri Subba Rao

Madras High Court · AIR 1945 Mad 331 : (1945) ILR (Mad) 385 : (1945) 58 LW 20 : (1945) 1 MLJ 155

Defence of India Rules, 1962 — Rule 81(4)
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High Courts15 Nov 1944

In Re: Vadakke Valappal Ammotty and Another

Madras High Court · (1945) 1 MLJ 389

Foodgrains Control Order, 1945 — Clause 3(1)
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High Courts14 Nov 1944

The Province of Madras Vs Laxmi Amma and Others

Madras High Court · AIR 1945 Mad 430 : (1945) ILR (Mad) 886 : (1945) 1 MLJ 259

Civil Procedure Code, 1908 (CPC) — Section 2(2)
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High Courts14 Nov 1944

Duvvuru Lakshminarasamma and Others Vs Mandala Swami and Others

Madras High Court · AIR 1945 Mad 156 : (1945) ILR (Mad) 623 : (1945) 58 LW 87 : (1945) 1 MLJ 37

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High Courts14 Nov 1944

Sri Balusu Butchi Sarvarayudu, Proprietor of Kapileswarapuram and Kasanakurru Estates Vs Polisetti Venkataratnam

Madras High Court · AIR 1945 Mad 277 : (1945) 58 LW 32 : (1945) 1 MLJ 332

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts13 Nov 1944

Pulingundla Venkatappa Naidu and Others Vs Geddam Chinnappa Naidu

Madras High Court · AIR 1945 Mad 171 : (1945) 1 MLJ 158

Transfer of Property Act, 1882 — Section 53A
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High Courts13 Nov 1944

Ayi Goundan and Another Vs Solai Goundan and Another

Madras High Court · AIR 1945 Mad 139 : (1945) ILR (Mad) 468 : (1945) 58 LW 25 : (1945) 1 MLJ 47

Limitation Act, 1908 — Article 182(5)
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High Courts09 Nov 1944

T.S. Ramanatha Ayyar and Others Vs S. Abdul Salam Sahib and Others

Madras High Court · AIR 1945 Mad 179 : (1945) 1 MLJ 67

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts08 Nov 1944

Arunachalam Goundan and Others Vs Chinnadorai alias Ramalinga Goundar

Madras High Court · (1945) 58 LW 207 : (1945) 1 MLJ 210

Criminal Procedure Code, 1898 (CrPC) — Section 145
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