High Courts16 Dec 1946
Baggiammal Vs G. Rajagopala Chetty
Madras High Court · (1947) 60 LW 313 : (1947) 1 MLJ 324
Succession Act, 1925 — Section 295
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,224 of 5,226
High Courts13 Dec 1946
Bava Mohideen Rowther Vs Pathuma Gani Ammal and Others
Madras High Court · AIR 1947 Mad 410 : (1947) 60 LW 219 : (1947) 1 MLJ 233
Arbitration Act, 1940 — Section 30, 31
High Courts12 Dec 1946
G.V. Krishnamurthi Ayyar Vs R. Kailasam Ayyar and Another
Madras High Court · AIR 1947 Mad 355 : (1947) 60 LW 177 : (1947) 1 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts12 Dec 1946
Gopalakrishna Bhatta Vs Gururajacharya
Madras High Court · AIR 1947 Mad 299 : (1947) 60 LW 97 : (1947) 1 MLJ 109
High Courts12 Dec 1946
Dhulipalla Brahamaramba Vs Dhulipalla Seetharamayya and Others
Madras High Court · AIR 1947 Mad 405 : (1947) ILR (Mad) 820 : (1947) 60 LW 106 : (1947) 1 MLJ 119
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Dec 1946
Somasundaram Pillai Vs The Provincial Government of Madras
Madras High Court · AIR 1947 Mad 366 : (1947) ILR (Mad) 837 : (1947) 60 LW 110 : (1947) 1 MLJ 123
Madras Abkari Act, 1886 — Section 69
High Courts10 Dec 1946
Sivakami Ammal Vs C. Ganapathia Pillai and Another
Madras High Court · (1947) 60 LW 435 : (1947) 1 MLJ 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts10 Dec 1946
Chengalraya Chetty Vs The Official Receiver
Madras High Court · AIR 1947 Mad 338 : (1947) 60 LW 103 : (1947) 1 MLJ 103
Provincial Insolvency Act, 1920 — Section 33
High Courts10 Dec 1946
Perumal and Others Vs Perumal Reddiar and Another
Madras High Court · AIR 1947 Mad 404 : (1947) 60 LW 170 : (1947) 1 MLJ 182
High Courts09 Dec 1946
K.C. Valayudhan Vs P.R. Raman Nair
Madras High Court · AIR 1947 Mad 307 : (1947) 60 LW 142 : (1947) 1 MLJ 150
Penal Code, 1860 (IPC) — Section 430
High Courts09 Dec 1946
D. Shanmugha Raja, Proprietor of Sivaganga Estate, being minor, represented by Dewan Bahadur V. Ponnuswami Pillai, Manager Vs A.R.M. Suppiah Servai and Others
Madras High Court · AIR 1947 Mad 363 : (1947) 60 LW 99 : (1947) 1 MLJ 113
Forest Act, 1927 — Section 26
High Courts06 Dec 1946Allowed
Sadasivan and Others Vs L. Palaniappa Chettiar and Another
Madras High Court · (1946) 12 MAD CK 0027
High Courts06 Dec 1946
Murkothkandiyil Muyyarikkandi Kalander and Others Vs Thattantavita Vatakkayil Muyyanikandi Kunhipakki
Madras High Court · AIR 1947 Mad 273 : (1947) 60 LW 102 : (1947) 1 MLJ 112
Court Fees Act, 1870 — Section 7(v)(b)
High Courts06 Dec 1946
Tayi Narasimha Rao, Executive Officer and Another Vs Pasupaleti Suranna and Others
Madras High Court · AIR 1947 Mad 334 : (1947) 60 LW 104 : (1947) 1 MLJ 117
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts06 Dec 1946
P.A.R. Chandrasekhara Nadar and Others Vs I. Palaniappa Chettiar and Another
Madras High Court · (1947) 60 LW 127 : (1947) 1 MLJ 134
Provincial Insolvency Act, 1920 — Section 44(2)
High Courts06 Dec 1946
K.R. Venkatarama Ayyar Vs Sri Varaguna Pandia Chinnathambiar Avergal Zamindar of Sivagiri
Madras High Court · AIR 1947 Mad 457 : (1947) 60 LW 166 : (1947) 1 MLJ 173
High Courts03 Dec 1946
Krishnan Chettiar Vs Lakshmanan Chettiar, by Mother and Guardian, Meenakshi Achi and Others
Madras High Court · (1947) 60 LW 247 : (1947) 1 MLJ 270
High Courts03 Dec 1946
The Sri Arumughanainar Koil Devasthanam Vs Kandasami Moopanar
Madras High Court · AIR 1947 Mad 313 : (1947) ILR (Mad) 845 : (1947) 60 LW 113 : (1947) 1 MLJ 139
Court of Wards Act — Section 18
High Courts29 Nov 1946
Padarty Balayya Vs Darapureddi Parvateeswararao and Others
Madras High Court · AIR 1947 Mad 271 : (1947) 60 LW 71 : (1947) 1 MLJ 85
High Courts29 Nov 1946
In Re: Palli Munisami and Another
Madras High Court · (1947) ILR (Mad) 714 : (1947) 60 LW 37 : (1947) 1 MLJ 17
Criminal Procedure Code, 1898 (CrPC) — Section 438