High Courts16 Jan 1947
Surisetti Satyanarayanamurthy Vs Rajanala Gopalarao Naidu
Madras High Court · AIR 1947 Mad 394 : (1947) 60 LW 286 : (1947) 1 MLJ 273
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,223 of 5,226
High Courts16 Jan 1947
S.M.Ar.M. Arunachalam Chettiar alias Veerappa Chettiar Vs M.S.T. Thanneermalayan Chettiar
Madras High Court · AIR 1947 Mad 335 : (1948) ILR (Mad) 126 : (1947) 60 LW 145 : (1947) 1 MLJ 176
Penal Code, 1860 (IPC) — Section 323, 352
High Courts10 Jan 1947
Kandaswami Pillai and Another Vs T.N.C. Kandaswami Pillai and Others
Madras High Court · AIR 1947 Mad 372 : (1947) 60 LW 200 : (1947) 1 MLJ 203
Provincial Insolvency Act, 1920 — Section 28(7)
High Courts10 Jan 1947
Nagi Reddi Seetharami Reddi and Another Vs Thikkavarapu Kotamma and Others
Madras High Court · AIR 1947 Mad 431 : (1948) ILR (Mad) 117 : (1947) 60 LW 130 : (1947) 1 MLJ 156
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts10 Jan 1947
Gadiraju Bangarayya and Another Vs Gottemukkula Ramabhadriraju
Madras High Court · AIR 1947 Mad 315 : (1948) ILR (Mad) 123 : (1947) 60 LW 133 : (1947) 1 MLJ 155
Arbitration Act, 1940 — Section 33
High Courts09 Jan 1947
In Re: S.K.V. Krishnavatharam
Madras High Court · AIR 1948 Mad 117 : (1947) 60 LW 488 : (1947) 2 MLJ 191
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jan 1947
M.A.C. Arunachala Mudaliar and Another Vs M.V. Jagannatha Mudaliar and Others
Madras High Court · (1947) 60 LW 348 : (1947) 1 MLJ 399
High Courts06 Jan 1947
P. Kesanna Vs Boya Bala Gangappa and Another
Madras High Court · AIR 1947 Mad 297 : (1947) ILR (Mad) 643 : (1947) 60 LW 183 : (1947) 1 MLJ 201
Court Fees Act, 1870 — Section 7(v)(d)
High Courts20 Dec 1946
Kowtha Sooryanarayana Rao Vs Sarup Chand Rajaji
Madras High Court · AIR 1948 Mad 105 : (1947) 60 LW 382 : (1947) 1 MLJ 373
High Courts19 Dec 1946
B. Venkitalakshmi Ammal Vs G. Chakrapani Ayyangar
Madras High Court · AIR 1947 Mad 317 : (1948) ILR (Mad) 851 : (1947) 60 LW 123 : (1947) 1 MLJ 167
High Courts19 Dec 1946
Molugu Lakshminarasimhacharyulu Vs Marisetti Ratnam and Another
Madras High Court · AIR 1948 Mad 195
High Courts19 Dec 1946
In Re: K.C. Manikya Mudaliar and Another
Madras High Court · (1947) 2 MLJ 137
Penal Code, 1860 (IPC) — Section 380, 395
High Courts19 Dec 1946
Molugu Lakshminarasimhacharyulu Vs Marisetti Ratnam and Others
Madras High Court · (1947) 60 LW 574 : (1947) 2 MLJ 289
Madras Estates Land (Amendment) Act, 1945 — Section 3(d)(2)
High Courts19 Dec 1946
In Re: M. Ramanathan Chettiar and Others
Madras High Court · AIR 1947 Mad 454 : (1947) 60 LW 134 : (1947) 1 MLJ 138
Tamil Nadu District Municipalities Act, 1920 — Section 199, 317
High Courts18 Dec 1946
Kukati Kothandarama Reddi and Another Vs Ponnaluru Lakshminarasa Reddi and Another
Madras High Court · AIR 1948 Mad 152 : (1947) 60 LW 329 : (1947) 2 MLJ 23
High Courts18 Dec 1946
Kommanduru Seshamma and Another Vs K. Seshadri Ayyangar and Others
Madras High Court · AIR 1948 Mad 179
High Courts18 Dec 1946
Komanduru Seshamma and Another Vs K. Seshadri Ayyangar and Others
Madras High Court · (1947) 60 LW 503 : (1947) 2 MLJ 183
High Courts18 Dec 1946
Balasubramania Chetty and Others Vs Walajabad Dhanasekhara Saswatha Nidhi Ltd. and Another
Madras High Court · (1947) ILR (Mad) 808 : (1947) 60 LW 370 : (1947) 2 MLJ 55
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts18 Dec 1946
Balasubramania Chetty and Others Vs Walajabad Dhanasekara Saswatha Nidhi Ltd. and Another
Madras High Court · AIR 1948 Mad 146 : (1947) ILR (Mad) 828
High Courts16 Dec 1946
Sri Soundararaja Perumal Devasthanam and Others Vs S.R.M. Soundararaja Pillai and Others
Madras High Court · AIR 1947 Mad 360 : (1947) 60 LW 143 : (1947) 1 MLJ 148
Court Fees Act, 1870 — Section 7(iv)(f)