High Courts28 Feb 1947
Kuppa Sankara Sastri and Others Vs Kakumanu Varaprasad and Another
Madras High Court · AIR 1948 Mad 12 : (1947) 60 LW 307 : (1947) 1 MLJ 369
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,221 of 5,226
High Courts28 Feb 1947
Gonthina Pardhasaradhi Vs Sri Marelle Venkatachalani Pantulu
Madras High Court · (1947) 60 LW 726 : (1947) 2 MLJ 387
Madras Revenue Recovery Act, 1864 — Section 42
High Courts28 Feb 1947
M. Siddique and Co. Vs P.L. Rangiah Chettiar
Madras High Court · AIR 1948 Mad 122 : (1948) ILR (Mad) 157 : (1947) 60 LW 327 : (1947) 2 MLJ 79
Defence of India Rules, 1962 — Rule 81
High Courts28 Feb 1947
Adivi Bapiraju Vs Janupamula Vallayya
Madras High Court · (1947) 60 LW 607 : (1947) 2 MLJ 298
Madras Estates Land Act, 1908 — Section 3(2)
High Courts28 Feb 1947
In Re: M.L. Verghese
Madras High Court · AIR 1947 Mad 352 : (1947) 60 LW 233 : (1947) 1 MLJ 277
High Courts27 Feb 1947
COMMISSIONER OF Income Tax, MADRAS Vs S. P. S. SUBRAMANIA CHETTIAR.
Madras High Court · (1947) 15 ITR 339
High Courts27 Feb 1947
In Re: Oomayyan alias Muthiah Thevan
Madras High Court · AIR 1947 Mad 353 : (1947) 60 LW 197 : (1947) 1 MLJ 198
Penal Code, 1860 (IPC) — Section 379
High Courts26 Feb 1947
Kandukuri Papamma Vs Kandukuri Narayana and Others
Madras High Court · AIR 1948 Mad 54 : (1947) 60 LW 241 : (1947) 1 MLJ 274
High Courts25 Feb 1947
M. Abdul Wahid Sahib Vs Dewanjee Abdul Khader Sahib
Madras High Court · AIR 1947 Mad 400 : (1948) ILR (Mad) 43 : (1947) 60 LW 199 : (1947) 1 MLJ 207
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Feb 1947
Guttula Masenu and Others Vs Madimpalli Bhavaraju Garu and Another
Madras High Court · AIR 1947 Mad 375 : (1947) 60 LW 283 : (1947) 1 MLJ 296
High Courts25 Feb 1947
Uppalapati Venkataratnam Vs Uppalapati Apparao
Madras High Court · AIR 1948 Mad 80 : (1947) 60 LW 235 : (1947) 1 MLJ 271
High Courts21 Feb 1947
Kashavlal Joshi Vs M.K.A. Sankara Iyer and Others
Madras High Court · AIR 1948 Mad 76 : (1947) 60 LW 285 : (1947) 1 MLJ 305
High Courts21 Feb 1947
In Re: K. Subba Rao
Madras High Court · AIR 1948 Mad 466 : (1947) 60 LW 198 : (1947) 1 MLJ 199
Tamil Nadu District Municipalities Act, 1920 — Section 199, 317(c)
High Courts21 Feb 1947
Ghulam Ghouse Saheb Vs Chowdri D. Raja Rao
Madras High Court · AIR 1947 Mad 436 : (1947) 60 LW 277 : (1947) 1 MLJ 354
High Courts21 Feb 1947
In Re: Tirumal Raju
Madras High Court · AIR 1947 Mad 368 : (1947) 1 MLJ 238
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 498
High Courts21 Feb 1947
Devadas and Others Vs Maniyam Sadasiva Reddiar and Others
Madras High Court · AIR 1947 Mad 411 : (1948) ILR (Mad) 103 : (1947) 60 LW 290 : (1947) 1 MLJ 333
High Courts21 Feb 1947
Panguluri Ankamma and Another Vs Vootla Raghavamma and Others
Madras High Court · (1947) 60 LW 535 : (1947) 2 MLJ 233
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1947
Thummalapalli Viswanadham Vs Sokalachand Chunnilal and Others
Madras High Court · AIR 1947 Mad 377 : (1947) 1 MLJ 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Feb 1947
Lakshmi Achi Vs Subramania Pillai and Others
Madras High Court · AIR 1947 Mad 370 : (1948) ILR (Mad) 175 : (1947) 60 LW 269 : (1947) 2 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts18 Feb 1947
Kamisetti Subbarayadu Vs Pathi Subbamma
Madras High Court · (1948) ILR (Mad) 182 : (1947) 60 LW 293 : (1947) 1 MLJ 350