High Courts12 Mar 1947
Pavayamal and Another Vs Samiappa Goundan and Others
Madras High Court · AIR 1947 Mad 376 : (1947) 60 LW 377 : (1947) 1 MLJ 329
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,220 of 5,226
High Courts12 Mar 1947
In Re: Pakkiriswami Pillai
Madras High Court · AIR 1948 Mad 297 : (1947) 60 LW 705 : (1947) 2 MLJ 384
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Mar 1947
T.M. Ramakrishnan Chettiar alias Mannar Krishnan Chettiar and Others Vs G. Radhakrishnan Chettiar and Others
Madras High Court · AIR 1948 Mad 13 : (1948) ILR (Mad) 263 : (1947) 60 LW 401 : (1947) 2 MLJ 72
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts12 Mar 1947
Mrs. Grisilda Titus Vs Mr. Louis Titus
Madras High Court · AIR 1947 Mad 425 : (1947) 60 LW 289 : (1947) 1 MLJ 321
High Courts11 Mar 1947
The Corporation of Madras Vs S.A. Khan and Others
Madras High Court · AIR 1947 Mad 447 : (1948) ILR (Mad) 320 : (1947) 2 MLJ 120
Madras City Municipal Act, 1904 — Section 80
High Courts10 Mar 1947
Karunai Ammal and Others Vs Karuppan Goundan and Another
Madras High Court · AIR 1947 Mad 373 : (1947) 60 LW 308 : (1947) 1 MLJ 337
High Courts10 Mar 1947
In Re: M.R. Venkataraman and Others
Madras High Court · (1948) ILR (Mad) 279 : (1947) 60 LW 499 : (1947) 2 MLJ 202
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts07 Mar 1947
In Re: Karumuri Venkataratnam
Madras High Court · AIR 1948 Mad 9 : (1947) 60 LW 271 : (1947) 1 MLJ 359
High Courts07 Mar 1947
Nataraja Pillai Vs U. Narayanaswami Iyer
Madras High Court · AIR 1947 Mad 385 : (1947) 60 LW 311 : (1947) 1 MLJ 393
High Courts06 Mar 1947
The Public Prosecutor Vs Chakka Kondappa
Madras High Court · AIR 1947 Mad 397 : (1947) 60 LW 266 : (1947) 1 MLJ 317
High Courts06 Mar 1947
Ramalingam alias Karuppanna Koundar Vs Peria Kali Goundan and Others
Madras High Court · AIR 1948 Mad 173 : (1948) ILR (Mad) 307 : (1947) 60 LW 474 : (1947) 2 MLJ 109
Madras Hindu Religious Endowments Act, 1923 — Section 62
High Courts05 Mar 1947
Bollam Venkataramudu Vs Rayala Krishnayya and Another
Madras High Court · AIR 1948 Mad 204 : (1947) 60 LW 566 : (1947) 2 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts05 Mar 1947
Kumara Sri Ramulu Pantulu Vs The Province of Madras
Madras High Court · AIR 1948 Mad 197 : (1947) 2 MLJ 296
Madras Local Boards Act, 1884 — Section 78, 79
High Courts04 Mar 1947
The Public Prosecutor Vs Kodali Arjuna Rao and Another
Madras High Court · AIR 1947 Mad 374 : (1947) 60 LW 309 : (1947) 1 MLJ 327
High Courts04 Mar 1947
Ramaswamy Tevar Vs Chinniah Tevar and Others
Madras High Court · AIR 1948 Mad 15 : (1947) 60 LW 272 : (1947) 1 MLJ 398
High Courts03 Mar 1947
The Crown Prosecutor Vs R.K. Pillai and Another
Madras High Court · AIR 1948 Mad 281 : (1948) 61 LW 140 : (1948) 1 MLJ 142
High Courts03 Mar 1947
Ramaswami Reddi Vs Deivasigamani Pillai and Others
Madras High Court · AIR 1947 Mad 395 : (1947) 60 LW 380 : (1947) 1 MLJ 371
High Courts03 Mar 1947
Rajarajeswari Ammal Vs S. Sankaranarayana Aiyar and Another
Madras High Court · AIR 1948 Mad 155 : (1948) ILR (Mad) 351 : (1947) 60 LW 425 : (1947) 2 MLJ 93
Limitation Act, 1908 — Section 20(1)
High Courts28 Feb 1947
The Commissioner of Income Tax Vs S.P.S. Subramania Chettiar
Madras High Court · (1948) ILR (Mad) 35 : (1947) 60 LW 304 : (1947) 2 MLJ 76
Income Tax Act, 1961 — Section 66(1)
High Courts28 Feb 1947Dismissed
Vasireddi Srimanthu and Others Vs Devabhaktuni Venkatappayya and Another
Madras High Court · (1947) 02 MAD CK 0028