High Courts11 Apr 1947
In Re: Lakshmanan Nadar and Others
Madras High Court · AIR 1948 Mad 115 : (1947) 60 LW 445 : (1947) 2 MLJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 206
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,218 of 5,226
High Courts11 Apr 1947
Nookala Appayyamma Vs Nookala Subba Rao
Madras High Court · (1947) 60 LW 573 : (1947) 2 MLJ 288
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Apr 1947
P.R.M.S. Chellappa Chettiar Vs Manickam Pillai and Others
Madras High Court · (1947) 60 LW 695 : (1947) 2 MLJ 357
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Apr 1947
Thammana Gangaraju Chetty and Others Vs Pabbichetty Bhimalingam and Others
Madras High Court · (1947) 60 LW 729 : (1947) 2 MLJ 423
High Courts10 Apr 1947
Chappalli China Satyalingam Vs Kalidindi China Venkataratnam and Others
Madras High Court · (1947) 2 MLJ 385
Stamp Act, 1899 — Section 46(1)
High Courts10 Apr 1947
Ponnuswami Chettiar Vs Kailasam Chettiar
Madras High Court · AIR 1947 Mad 422 : (1947) 60 LW 442 : (1947) 2 MLJ 116
Evidence Act, 1872 — Section 58
High Courts10 Apr 1947
In Re: K. Govindaswami Chettiar
Madras High Court · (1947) 60 LW 487 : (1947) 2 MLJ 163
Penal Code, 1860 (IPC) — Section 408
High Courts10 Apr 1947
Varadaraja Chettiar Vs Swami Maistry and Others
Madras High Court · (1947) 60 LW 499 : (1947) 2 MLJ 179
Penal Code, 1860 (IPC) — Section 447
High Courts09 Apr 1947
C.N. Suganantha Mudaliar Vs S.K. Kuppuswami Chetty and Another
Madras High Court · AIR 1948 Mad 205 : (1947) 60 LW 583 : (1947) 2 MLJ 273
Transfer of Property Act, 1882 — Section 83
High Courts09 Apr 1947
In Re: Muppana Appana and Others
Madras High Court · (1948) ILR (Mad) 422 : (1947) 60 LW 513 : (1947) 2 MLJ 203
Penal Code, 1860 (IPC) — Section 395
High Courts09 Apr 1947
In Re: A.K.M. Ahmad Naina Maracair
Madras High Court · AIR 1947 Mad 451 : (1947) 60 LW 429 : (1947) 2 MLJ 102
Arms Act, 1959 — Section 21
High Courts08 Apr 1947
Chinnaswami alias Narayana Reddiar Vs Nallappa Reddiar
Madras High Court · AIR 1948 Mad 111 : (1947) 60 LW 511 : (1947) 2 MLJ 194
High Courts08 Apr 1947
In Re: In the matter of an Advocate
Madras High Court · (1947) 60 LW 508 : (1947) 2 MLJ 213
Penal Code, 1860 (IPC) — Section 477A
High Courts08 Apr 1947
Thangathammal Vs Pugalumperumal Pillai
Madras High Court · (1948) 61 LW 197 : (1947) 2 MLJ 502
Hindu Transfers and Bequests Act, 1914 — Section 3
High Courts03 Apr 1947
Naramsetti Venkatappala Narasimhulu and Others Vs Naramsetti Someswara Rao and Another
Madras High Court · AIR 1948 Mad 505 : (1948) 61 LW 132 : (1948) 1 MLJ 150
High Courts03 Apr 1947
Bolla Narayana Murthy Vs Cannamaneedi Madhavayya and Another
Madras High Court · (1947) 60 LW 680 : (1947) 2 MLJ 366
Specific Relief Act, 1877 — Section 14, 17
High Courts03 Apr 1947
Natesa Naicker Vs Mari Gramani and Another
Madras High Court · AIR 1948 Mad 45 : (1947) 60 LW 495 : (1947) 2 MLJ 156
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts02 Apr 1947
P. Gannu Rao Vs P. Thiagaraja Rao and Another
Madras High Court · (1948) 61 LW 829 : (1948) 2 MLJ 606
Arbitration Act, 1940 — Section 34
High Courts01 Apr 1947
In Re: Abdul Kareem
Madras High Court · (1948) ILR (Mad) 434 : (1947) 60 LW 421 : (1947) 2 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)(a)Penal Code, 1860 (IPC) — Section 381
High Courts31 Mar 1947
In Re: P.R. Krishnaswami
Madras High Court · AIR 1948 Mad 162 : (1947) 60 LW 659 : (1947) 2 MLJ 180
Companies Act, 1956 — Section 160