High Courts09 Jul 1947
The Advocate-General of Madras Vs Kuppuswami Gurukkal and Others
Madras High Court · (1948) ILR (Mad) 542 : (1947) 60 LW 505 : (1947) 2 MLJ 198
Madras Hindu Religious Endowments Act, 1926 — Section 75A
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,216 of 5,226
High Courts09 Jul 1947
Namagiri Ammal Vs T. Subba Rao
Madras High Court · (1948) ILR (Mad) 494 : (1947) 60 LW 697 : (1947) 2 MLJ 364
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jul 1947
In Re: Vodde Nagappa and Others
Madras High Court · (1947) 60 LW 596 : (1947) 2 MLJ 295
Penal Code, 1860 (IPC) — Section 364
High Courts08 Jul 1947
Tadepalle Venkatasastri Vs Parichi Umamaheswara Venkata Jagannadha Rao and Another
Madras High Court · AIR 1948 Mad 200 : (1948) ILR (Mad) 548 : (1947) 60 LW 561 : (1947) 2 MLJ 256
Madras Hereditary Village Offices Act, 1895 — Section 13(1)
High Courts08 Jul 1947
The Crown Prosecutor Vs Mrs. Eliza Rencontre
Madras High Court · (1947) 60 LW 565 : (1947) 2 MLJ 226
High Courts08 Jul 1947
N. Rangappa Vs Ranga Gowd and Others
Madras High Court · AIR 1948 Mad 184 : (1947) 60 LW 597 : (1947) 2 MLJ 292
Easements Act, 1882 — Section 11, 15
High Courts07 Jul 1947
Shanmugha Mudaliar Vs P.V. Rathina Mudaliar and Another
Madras High Court · AIR 1948 Mad 187 : (1948) ILR (Mad) 481 : (1947) 60 LW 544 : (1947) 2 MLJ 241
Partnership Act, 1932 — Section 58
High Courts17 Jun 1947
P. Venkataramaniah Chetty Vs Pappamah
Madras High Court · AIR 1948 Mad 103 : (1947) 60 LW 494 : (1947) 2 MLJ 153
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts10 Jun 1947
In Re: Ummal Hasanath
Madras High Court · AIR 1947 Mad 433 : (1948) ILR (Mad) 498 : (1947) 60 LW 440 : (1947) 2 MLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 302
High Courts28 May 1947
Public Prosecutor Vs Oor Goundan alias Sommalai Goundan and Another
Madras High Court · AIR 1948 Mad 242 : (1947) 60 LW 729 : (1947) 2 MLJ 427
Evidence Act, 1872 — Section 27
High Courts03 May 1947
The Managing Director, T.S.T. Co., Ltd. Vs R. Perumal Naidu and Another
Madras High Court · (1957) 2 MLJ 345
High Courts25 Apr 1947
Sri Sri Satyabhigna Theerthaswamy Varu of Uttaradi Mutt by Alur Markapuram Srinivasacharyulu Vs Mundru Narasayya and Others
Madras High Court · (1947) 60 LW 492 : (1947) 2 MLJ 182
Court Fees Act, 1870 — Section 7(iv)(d)
High Courts25 Apr 1947
Yamujala Mangamma and Another Vs Kalyanapu Appadu and Another
Madras High Court · AIR 1948 Mad 315 : (1948) 61 LW 239 : (1948) 1 MLJ 247
High Courts24 Apr 1947
Nallendra Konar Vs Venkatachala Konar and Others
Madras High Court · AIR 1948 Mad 172 : (1948) ILR (Mad) 413 : (1947) 60 LW 502 : (1947) 2 MLJ 201
Stamp Act, 1899 — Section 29(g)
High Courts24 Apr 1947
COMMISSIONER OF Income Tax, MADRAS Vs K. M. N. N. SWAMINATHAN CHETTIAR.
Madras High Court · (1947) 15 ITR 430 : (1947) 60 LW 539
High Courts24 Apr 1947
KODURI PULLESWARA RAO AND ANOTHER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1947) 15 ITR 425
High Courts24 Apr 1947
Koduri Pulleswara Rao and Viswanatham Vs The Commissioner of Income Tax
Madras High Court · AIR 1948 Mad 170 : (1948) ILR (Mad) 387 : (1947) 60 LW 523 : (1947) 2 MLJ 216
Income Tax Act, 1961 — Section 66(1)
High Courts24 Apr 1947
The Commissioner of Income Tax Vs K.M.N.N. Swaminathan Chettiar
Madras High Court · (1948) ILR (Mad) 399 : (1947) 2 MLJ 221
Income Tax Act, 1922 — Section 66(I)
High Courts23 Apr 1947
In Re: Sri Vidyarathna Thirtha Swamiar of Sri Krishnapur Mutt
Madras High Court · AIR 1948 Mad 50 : (1947) 60 LW 493 : (1947) 2 MLJ 154
Madras Rationing Order, 1943 — Clause 19(b), Clause 3A
High Courts23 Apr 1947
Murugappa Chettiar Vs Thirumalai Nadar and Others
Madras High Court · AIR 1948 Mad 191 : (1947) 60 LW 623 : (1947) 2 MLJ 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54