High Courts14 Feb 1947
Pokuri Sivaramiah and Another Vs Vodde Audi Reddi and Others
Madras High Court · AIR 1947 Mad 357 : (1947) 1 MLJ 239
Civil Procedure Code, 1908 (CPC) — Section 52, 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,222 of 5,226
High Courts14 Feb 1947
In Re: M.S. Mehdi and Others
Madras High Court · (1947) 60 LW 520 : (1947) 2 MLJ 192
Government of India Act, 1915 — Section 102(4)
High Courts13 Feb 1947
In Re: Rethu Venkata Appala Naidu and Others
Madras High Court · (1947) 60 LW 201 : (1947) 1 MLJ 225
Criminal Procedure Code, 1898 (CrPC) — Section 438, 522(3)
High Courts12 Feb 1947
G.V. Arunachalam Aiyar Vs Lakshminarasimham and Others
Madras High Court · (1948) ILR (Mad) 100 : (1947) 60 LW 249 : (1947) 1 MLJ 276
High Courts10 Feb 1947
J. Kuppuswami Chetty Vs B.V. Anantharamier and Another
Madras High Court · AIR 1948 Mad 40 : (1948) ILR (Mad) 83 : (1947) 60 LW 244 : (1947) 1 MLJ 297
High Courts07 Feb 1947
Gopalaswami Ayyar Vs Nataraja Chettiar and Others
Madras High Court · AIR 1948 Mad 17 : (1948) ILR (Mad) 190 : (1947) 60 LW 249 : (1947) 1 MLJ 279
High Courts07 Feb 1947
In Re: Miyala Narasimhacharya and Others
Madras High Court · AIR 1947 Mad 413 : (1948) ILR (Mad) 209 : (1947) 60 LW 175 : (1947) 1 MLJ 186
Penal Code, 1860 (IPC) — Section 409, 411
High Courts07 Feb 1947
Velicheti Satyanarayana Vs Koppaka Venkataramayya represented by Father and Guardian Satyam and Others
Madras High Court · AIR 1947 Mad 401 : (1948) ILR (Mad) 91 : (1947) 60 LW 660 : (1947) 1 MLJ 313
High Courts06 Feb 1947
Kammela Somasundaramma Vs Kammela Seshagiri Rao alias Professor Giri Rao and Others
Madras High Court · AIR 1947 Mad 378 : (1948) ILR (Mad) 109 : (1947) 60 LW 273 : (1947) 1 MLJ 292
High Courts06 Feb 1947
Chodagiri Seshayya Vs Alluri Venkataraju and Others
Madras High Court · AIR 1947 Mad 381 : (1947) 60 LW 232 : (1947) 1 MLJ 240
High Courts05 Feb 1947
The Public Prosecutor Vs Atchamma and Others
Madras High Court · AIR 1948 Mad 487 : (1949) CriLJ 30 : (1947) 1 MLJ 197
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts03 Feb 1947
V. Subramania Aiyar Vs S.C. Annasami Iyer and Others
Madras High Court · (1947) 60 LW 577 : (1947) 2 MLJ 279
High Courts29 Jan 1947
The District Board Vs P. Kuppuswami Konar alias Kuppuswami Pillai and Others
Madras High Court · AIR 1947 Mad 382 : (1947) 60 LW 237 : (1947) 1 MLJ 303
High Courts24 Jan 1947
Yelamanchili Venkatadri and Another Vs Vedantam Seshacharyulu and Others
Madras High Court · AIR 1948 Mad 72 : (1948) ILR (Mad) 46 : (1947) 60 LW 264 : (1947) 1 MLJ 287
High Courts24 Jan 1947
Munia Servai Vs Thangayya Onturiyar and Others
Madras High Court · AIR 1948 Mad 133 : (1947) 60 LW 171 : (1947) 1 MLJ 171
Criminal Procedure Code, 1898 (CrPC) — Section 145, 561A
High Courts24 Jan 1947
P. Veda Bhat Vs Mahalaxmi Amma and Others
Madras High Court · AIR 1947 Mad 441 : (1947) 60 LW 215 : (1947) 1 MLJ 229
High Courts23 Jan 1947
N. Kandaswami Pillai and Another Vs The Executive Officer, Panchayat Board
Madras High Court · AIR 1947 Mad 306 : (1947) 60 LW 150 : (1947) 1 MLJ 172
Madras Local Boards Act, 1920 — Section 194, 207
High Courts21 Jan 1947
Guruswamy Mudaliar Vs Ayyanar Thevar and Others
Madras High Court · AIR 1947 Mad 439 : (1947) 60 LW 349 : (1947) 1 MLJ 322
High Courts17 Jan 1947
The Public Prosecutor Vs V.S. Viswanathan and Another
Madras High Court · (1947) 60 LW 149 : (1947) 1 MLJ 179
Penal Code, 1860 (IPC) — Section 116, 160