High Courts29 Nov 1946
Kamakshi Ammal Vs Ananthanarayana Swami Pillai and Others
Madras High Court · (1947) ILR (Mad) 731 : (1947) 60 LW 77 : (1947) 1 MLJ 142
Transfer of Property Act, 1882 — Section 89, 90
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,225 of 5,226
High Courts28 Nov 1946
Sathi Perireddi and Others Vs Selagasetti Venkatraju being Minor by Next Friend, Bodem Ayyanna and Others
Madras High Court · AIR 1948 Mad 158
High Courts28 Nov 1946
Ayisha Bi Bi Vs Muhammad Sadakathulla Marcair and Others
Madras High Court · (1947) ILR (Mad) 608 : (1947) 60 LW 163 : (1947) 1 MLJ 208
Tamil Nadu Civil Courts Act, 1873 — Section 12
High Courts28 Nov 1946
Sathi Perireddi and Others Vs Selagasetti Venkatraju, being minor by next Friend, Bodem Ayyanna and Others
Madras High Court · (1947) ILR (Mad) 681 : (1947) 60 LW 364 : (1947) 2 MLJ 87
High Courts28 Nov 1946
In Re: Narayanaswami Mudali
Madras High Court · (1947) 60 LW 292 : (1947) 1 MLJ 364
Defence of India Rules, 1962 — Rule 81(4)Kerosene Control Order, 1942 — Clause 12
High Courts27 Nov 1946
R. Raghavachariar Vs M.V. Kandaswami Chettiar and Others
Madras High Court · AIR 1947 Mad 393 : (1947) 60 LW 86 : (1947) 1 MLJ 105
High Courts26 Nov 1946
Swaminatha Odayar and Others Vs Asan Muhammad Rowther and Another
Madras High Court · AIR 1947 Mad 276 : (1947) ILR (Mad) 505 : (1947) 60 LW 75 : (1947) 1 MLJ 83
Madras Estates Land Act, 1908 — Section 189(3)
High Courts22 Nov 1946
Thulasi Ammal Vs Vedavyasachariar and Another
Madras High Court · AIR 1947 Mad 359 : (1947) 60 LW 144 : (1947) 1 MLJ 149
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts22 Nov 1946
Alagappa Chettiar Vs Muthukaruppan Chettiar
Madras High Court · AIR 1947 Mad 305 : (1947) 60 LW 83 : (1947) 1 MLJ 110
High Courts19 Nov 1946
In Re: Karumuthu Thiagarayan Chettiar and Others
Madras High Court · AIR 1947 Mad 325 : (1947) 1 MLJ 98
Defence of India Act, 1971 — Section 1(4)
High Courts18 Nov 1946
T.K. Verghese Vaidyar Vs Rex (Sub-Inspector of Police) and Another
Madras High Court · (1947) ILR (Mad) 640 : (1947) 60 LW 10 : (1947) 1 MLJ 2
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts18 Nov 1946
Manicka Nainar Vs Murugesa Goundan
Madras High Court · AIR 1947 Mad 331 : (1947) ILR (Mad) 665 : (1947) 60 LW 53 : (1947) 1 MLJ 50
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts18 Nov 1946
Annan Narasimha Ayyar Vs Rangathayammal
Madras High Court · AIR 1947 Mad 304 : (1947) 60 LW 328 : (1946) 2 MLJ 479
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
High Courts18 Nov 1946
In Re: A.S. Subramanya Ayyar and Others
Madras High Court · (1947) ILR (Mad) 793 : (1947) 60 LW 326 : (1946) 2 MLJ 482
Penal Code, 1860 (IPC) — Section 216A, 395
High Courts18 Nov 1946
B. Subramania Iyer Vs The Podanur Bank, Limited
Madras High Court · (1947) 60 LW 159 : (1947) 1 MLJ 54
Companies Act, 1956 — Section 202
High Courts15 Nov 1946
In Re: Mohamed Rahimullah and Another
Madras High Court · AIR 1947 Mad 461 : (1948) ILR (Mad) 859 : (1947) 60 LW 58 : (1947) 1 MLJ 70
Criminal Procedure Code, 1898 (CrPC) — Section 432, 488
High Courts11 Nov 1946
Kollipara Nagendram Vs Chundru Appayya and Others
Madras High Court · AIR 1947 Mad 235 : (1947) ILR (Mad) 763 : (1947) 60 LW 8 : (1947) 1 MLJ 15
Court Fees Act, 1870 — Section 12(ii)
High Courts08 Nov 1946
COMMISSIONER OF Income Tax, MADRAS Vs S. RAMSAY UNGER.
Madras High Court · AIR 1947 Mad 279 : (1947) 15 ITR 87
High Courts07 Nov 1946
Mahaboob Saheb and Others Vs Mahaboob Saheb
Madras High Court · (1947) 60 LW 84 : (1947) 1 MLJ 107
Religious Endowments Act, 1863 — Section 3
High Courts07 Nov 1946
Guntur Akkayya Vs Pathuri Appayya
Madras High Court · AIR 1947 Mad 238 : (1947) ILR (Mad) 661 : (1947) 60 LW 15 : (1947) 1 MLJ 4
Provincial Insolvency Act, 1920 — Section 78(2)