High Courts06 Nov 1946
Seeyali Achari and Others Vs K. Doraiswami Achari and Another
Madras High Court · (1947) 60 LW 224 : (1947) 2 MLJ 49
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,226 of 5,226
High Courts01 Nov 1946
In Re: Mayilvahanam and Others
Madras High Court · AIR 1947 Mad 308 : (1947) ILR (Mad) 788 : (1946) 59 LW 751 : (1946) 2 MLJ 480
Evidence Act, 1872 — Section 25
High Courts01 Nov 1946
In Re: Alagathorai Padayachi
Madras High Court · (1947) 60 LW 221 : (1947) 1 MLJ 200
Arms Act, 1959 — Section 19(i)
High Courts01 Nov 1946
Muttalooru Bojjanna Vs Boya Kristappa
Madras High Court · AIR 1947 Mad 268 : (1947) ILR (Mad) 721 : (1947) 60 LW 20 : (1947) 1 MLJ 10
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 47
High Courts01 Nov 1946
In Re: Vellai Mudali
Madras High Court · AIR 1947 Mad 193 : (1946) 2 MLJ 428
Penal Code, 1860 (IPC) — Section 496
High Courts30 Oct 1946
Ponnia Pillai and Others Vs Pannai, Sivanupandia Thevar through his Brother and Guardian, R.K. Viswanatha Thevar
Madras High Court · AIR 1947 Mad 282 : (1947) ILR (Mad) 671 : (1947) 60 LW 16 : (1947) 1 MLJ 9
Transfer of Property Act, 1882 — Section 51
High Courts28 Oct 1946
Desu Rattamma Vs Mothey Narayana Rao and Others
Madras High Court · AIR 1947 Mad 252 : (1947) ILR (Mad) 567 : (1947) 60 LW 334 : (1946) 2 MLJ 485
High Courts25 Oct 1946
K. Kalianna Gounder Vs Balasubramaniam and Others
Madras High Court · AIR 1947 Mad 237 : (1947) ILR (Mad) 628 : (1946) 2 MLJ 459
Court Fees Act, 1870 — Section 7(ivA)
High Courts24 Oct 1946
A.K. Ramakrishna Ayyar Vs P. Bargavi Amma and Others
Madras High Court · AIR 1947 Mad 424 : (1947) 1 MLJ 205
High Courts17 Oct 1946
M. Kallianikutti Amma on behalf of herself and all other creditors of P.K. Manavedan alias Anujan Raja Avl. Vs Puthiya Veettil Kunhilakshmi Amma and P.K. Thekkekettu Tavazhiyil Manavedan alias Anujan Raja Avl.
Madras High Court · AIR 1947 Mad 275 : (1947) 60 LW 325 : (1947) 1 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts11 Oct 1946
L.P. Lakshmanan Chettiar and Others Vs Thangam alias Palanichami Chetti and Others
Madras High Court · AIR 1947 Mad 227 : (1947) ILR (Mad) 744 : (1947) 60 LW 151 : (1946) 2 MLJ 465
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts20 Sept 1946
S.K. Sahul Hamid and Another Vs S.M. Sulthan and Others
Madras High Court · AIR 1947 Mad 287 : (1947) ILR (Mad) 574 : (1947) 60 LW 24 : (1947) 1 MLJ 20
Partnership Act, 1932 — Section 37Trusts Act, 1882 — Section 88
High Courts19 Sept 1946
In Re: Abdul Rahim and Others
Madras High Court · AIR 1947 Mad 188 : (1946) 59 LW 622 : (1946) 2 MLJ 332
Tamil Nadu Gaming Act, 1930 — Section 4(2)
High Courts19 Sept 1946
In Re: Nagalingam and Another
Madras High Court · AIR 1947 Mad 134 : (1947) ILR (Mad) 563 : (1946) 59 LW 694 : (1946) 2 MLJ 403
Defence of India Act, 1971 — Section 2(3)
High Courts16 Sept 1946
S. Raja Chetty and Another Vs Jagannathadas Govindas and Others
Madras High Court · (1949) 2 MLJ 694
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(2)(i)
High Courts16 Sept 1946
Malisetti Viranna and Another Vs Kondeparthi Pallayya
Madras High Court · (1947) 60 LW 230 : (1947) 1 MLJ 244
High Courts13 Sept 1946
Venkatarama Pillai Vs Parasurama Pillai
Madras High Court · (1947) 1 MLJ 348
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Sept 1946
Bangaru Reddi Vs Mangammal alias Jayalakshmi Ammal
Madras High Court · AIR 1947 Mad 163 : (1946) 59 LW 643 : (1946) 2 MLJ 377
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts12 Sept 1946
Mushtoorappa and Another Vs Hanumanthappa and Another
Madras High Court · AIR 1947 Mad 236 : (1947) 60 LW 316 : (1946) 2 MLJ 484
Penal Code, 1860 (IPC) — Section 211
High Courts12 Sept 1946
M. Siddique and Company Vs Mysore Textiles Agencies
Madras High Court · AIR 1947 Mad 455 : (1947) 60 LW 238 : (1947) 1 MLJ 249
Sales of Goods Act, 1930 — Section 23, 4(3)