High Courts20 Jan 1949
Punukollu Parandhamayya Vs Punukollu Navarathna Sikhamani
Madras High Court · (1949) 62 LW 281 : (1949) 1 MLJ 467
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,189 of 5,226
High Courts20 Jan 1949
T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries, Forst St. George Vs Kutty and Rao (Engineers), Ltd. and The Secretary, Engineering and Type Foundry Workers' Union
Madras High Court · (1949) 01 MAD CK 0023
Industrial Disputes Act, 1947 — Section 10, 11, 7Penal Code, 1860 (IPC) — Section 193, 228
High Courts20 Jan 1949
T.R. Govindaraja Mudaliar Vs Saravana Mudaliar and Others
Madras High Court · (1949) 62 LW 206 : (1949) 1 MLJ 331
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Jan 1949Allowed
In Re: Paramban Mammadu and Others
Madras High Court · AIR 1951 Mad 737
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 133, 45
High Courts19 Jan 1949
Tirumalai Aiyangar Vs Arunachala Thevar and Another
Madras High Court · (1949) 1 MLJ 436
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts19 Jan 1949
M.V.P. Paramanandaswami alias Pichumuthu Pillai Vs A.K. Shanmugham Pillai
Madras High Court · (1949) 62 LW 220 : (1949) 1 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts19 Jan 1949
Kaliappa Goundan Vs Valliammal
Madras High Court · (1950) ILR (Mad) 83 : (1949) 62 LW 163 : (1949) 1 MLJ 248
High Courts19 Jan 1949
Paramban Mammadu and Others Vs The King
Madras High Court · (1949) 2 MLJ 544
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts18 Jan 1949
Amina alias Beepathumma and Another Vs B. Ahmed bin Chayabba
Madras High Court · (1949) 1 MLJ 465
High Courts18 Jan 1949
In Re: Madda Peda Brahmayya Alias Satyanandam
Madras High Court · (1950) CriLJ 8 : (1949) 1 MLJ 386
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1949
Sowcar Chinna Basamma Vs Veeradhi Veerappa and Another
Madras High Court · (1949) 1 MLJ 398
High Courts10 Jan 1949
Krishnamurthi Naidu Vs Ramakrishna Naidu and Others
Madras High Court · (1949) 62 LW 309 : (1949) 1 MLJ 459
High Courts10 Jan 1949
Palani Ammal Vs L. Sethurama Aiyangar
Madras High Court · (1949) 62 LW 204 : (1949) 1 MLJ 290
High Courts10 Jan 1949
In Re: Muruga Goundan
Madras High Court · (1949) 1 MLJ 228
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1949
Kayambu Servai Vs Karuppiah Servai and Others
Madras High Court · (1949) 62 LW 205 : (1949) 1 MLJ 297
High Courts07 Jan 1949
In Re: Chelliah alias Mariappa Kudumban
Madras High Court · (1949) 1 MLJ 282
Borstal Schools Act, 1925 — Section 10APenal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1949
G. Rengaraja Rao Vs A. Tulasibai Ammal
Madras High Court · (1950) ILR (Mad) 436 : (1949) 1 MLJ 650
High Courts07 Jan 1949
In Re: Chelliah Alias Mariappa Kudumban
Madras High Court · AIR 1949 Mad 648 : (1949) CriLJ 896 : (1949) 62 LW 198
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1949
K. Muhammad Sukri Sahib Vs Thelapurath Madhava Kurup and Another
Madras High Court · 79 Ind. Cas. 1011 : (1949) 1 MLJ 376 : (1924) 46 MLJ 560
Civil Procedure Code, 1908 (CPC) — Section 151