High Courts18 Feb 1949
The Goripalayam Durga Vs P. Kesavaswamy Iyer (deceased) and Others
Madras High Court · (1949) 2 MLJ 153
Madras Estates Land Act, 1908 — Section 55
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,187 of 5,226
High Courts18 Feb 1949
Sree Bhagavathi Amman Temple and others Vs Krishna Goundar and Others
Madras High Court · (1949) 2 MLJ 609
Madras Hindu Religious Endowments Act, 1923 — Section 44B
High Courts16 Feb 1949
Mohammed Ibrahim Maracayar Vs Ismail Maracayar, Power-of-attorney agent of Fathima Bi
Madras High Court · AIR 1949 Mad 760
High Courts16 Feb 1949Allowed
Tansukhrai M. Karundia Vs The Official Liquidator, Andhra Paper Mills Co. Ltd., (In liqn.)
Madras High Court · AIR 1952 Mad 595 : (1949) 62 LW 484
Companies Act, 1913 — Section 109, 231
High Courts16 Feb 1949
Tansukhrai M. Karundia Vs The Official Liquidator, Andhra Paper Mills Co., Ltd., (in liqn.)
Madras High Court · (1949) 2 MLJ 66
Companies Act, 1956 — Section 109
High Courts16 Feb 1949
Mohammed Ibrahim Maracayar Vs Ismail Maracayar Power of Attorney Agent of Fatima Bi
Madras High Court · AIR 1949 Mad 760 : (1950) CriLJ 173 : (1949) 62 LW 287
Penal Code, 1860 (IPC) — Section 504
High Courts15 Feb 1949
Mohammed Yusuf Bannay Sahib and Others Vs Khadir Badsha Sahib and Others
Madras High Court · (1950) ILR (Mad) 448 : (1949) 62 LW 290 : (1949) 1 MLJ 503
High Courts15 Feb 1949
T.C.A. Anandalwar Vs The Second Judge, Court of Small Causes and Another
Madras High Court · (1949) 62 LW 307 : (1949) 1 MLJ 528
High Courts15 Feb 1949
Yajju Adinarayana Vs Gurala Jagannadha Rao
Madras High Court · (1949) 62 LW 377 : (1949) 1 MLJ 557
High Courts15 Feb 1949
Chunduru Kanniah Gupta and Another Vs Pallamparthi Subbarami Reddi
Madras High Court · (1949) 2 MLJ 390
Specific Relief Act, 1877 — Section 27
High Courts14 Feb 1949
In Re: N.R. Sreenivasan a Detenu in the Central Jail
Madras High Court · (1950) CriLJ 183 : (1949) 62 LW 363
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 147
High Courts11 Feb 1949
Puzhavakkath Madathil Gopala Pattar's sons Subramanya Iyer and Another Vs Puzhavakkath Madathil Gopal Pattar's sons Lakshmana Ayyar and Others
Madras High Court · AIR 1951 Mad 742
Civil Procedure Code, 1908 (CPC) — Section 14, 16
High Courts11 Feb 1949
Alla Subba Reddi Vs Vanga Koti Reddi and Another
Madras High Court · (1949) 62 LW 251 : (1949) 1 MLJ 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Feb 1949
Dr. Edward Mathuram and Others Vs G.T.S. Abdul Latiff Sahib and Others
Madras High Court · (1949) 62 LW 311 : (1949) 1 MLJ 447
High Courts10 Feb 1949
Theruvath Vittil Muhammadunny Vs Melepurakkal Unniri and Another
Madras High Court · (1950) ILR (Mad) 152 : (1949) 1 MLJ 452
High Courts10 Feb 1949
Nataraja Pillai (died) and Another Vs Appasami Naidu
Madras High Court · (1949) 62 LW 328 : (1949) 1 MLJ 523
High Courts09 Feb 1949
Ponna Viyyanna Sarma Vs Reddi Manikyam and Another
Madras High Court · (1949) 62 LW 317 : (1949) 1 MLJ 468
High Courts08 Feb 1949
Kanamathareddi Seethamma Vs Kanamathareddi Kotareddi and Another
Madras High Court · (1950) ILR (Mad) 101 : (1949) 62 LW 337 : (1949) 1 MLJ 593
High Courts08 Feb 1949
Mantharavadi Suryanarayana and Others Vs Merugu Venkatadu and Others
Madras High Court · (1949) 62 LW 279 : (1949) 1 MLJ 520