High Courts07 Mar 1949
The Kshatriya Sandarare Nadar Uravinmurai at Usilampatti and Another Vs Malayappa Nadar and Another
Madras High Court · (1949) 62 LW 402 : (1949) 1 MLJ 608
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,185 of 5,226
High Courts07 Mar 1949
Vellingiri Naicken and Another Vs Sree Patteswaraswami Devasthanam and Others
Madras High Court · (1949) 62 LW 378 : (1949) 1 MLJ 558
High Courts04 Mar 1949
Chilukuri Tripura Sundaramma Vs Chilukuri Venkateswarlu alias Ramachandram and Others
Madras High Court · (1949) 62 LW 434 : (1949) 1 MLJ 586
High Courts04 Mar 1949
Sankaranarayana Ayyar Vs Sri Poovanatha Swami Temple and Others
Madras High Court · (1949) 03 MAD CK 0067
High Courts04 Mar 1949
Kandaswami Koundan Vs Sanni Krishnama Naidu
Madras High Court · (1949) 1 MLJ 579
High Courts04 Mar 1949
Sankara Pursa Vs Govinda Bhatta and Others
Madras High Court · (1949) 62 LW 360 : (1949) 1 MLJ 542
High Courts04 Mar 1949
Varry Mutyalamma alias Murtyalu and Others Vs Dasary Narayanaswamy and Others
Madras High Court · (1949) 1 MLJ 589
High Courts04 Mar 1949
The Mahalakshmi Textile Mills Ltd. Vs A.K.RM.M.K. Meyyappa Chettiar (died) and Others
Madras High Court · (1949) 2 MLJ 132
Companies Act, 1956 — Section 153
High Courts04 Mar 1949
Ediga Hanumanthappa and Another Vs Eeranti Seethayya and Company consisting of Eeranti Seethayya and Another
Madras High Court · (1949) 62 LW 539 : (1949) 2 MLJ 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Mar 1949Allowed
Mahalakshmi Textile Mills Ltd. Vs A.K. RM. M.K. Meyyappa Chettiar and Others
Madras High Court · AIR 1950 Mad 202 : (1950) ILR (Mad) 369 : (1949) 62 LW 479
High Courts03 Mar 1949
C. Tadulinga Mudaliar Vs M.R. Sakuntala Bai and Others
Madras High Court · (1949) 62 LW 365 : (1949) 1 MLJ 616
High Courts03 Mar 1949
B. Chandappa Indra Vs M. Jagathpala and Others
Madras High Court · (1949) 62 LW 380 : (1949) 1 MLJ 540
High Courts02 Mar 1949
Balasubramania and Company Vs Penukonda Radhakrishnamurthy and Others
Madras High Court · (1950) ILR (Mad) 245 : (1949) 62 LW 288 : (1949) 1 MLJ 518
High Courts01 Mar 1949
Abdul Rahim Saheb Vs Abdul Salam Sahib
Madras High Court · (1949) 62 LW 386 : (1949) 1 MLJ 522
High Courts01 Mar 1949
Sekuru Murahari Rao Vs Kandula Bapayya
Madras High Court · (1949) 62 LW 316 : (1949) 1 MLJ 514
High Courts01 Mar 1949
Karuppayee Ammal and Others Vs Periasami Goundan
Madras High Court · (1949) 2 MLJ 117
Court Fees Act, 1870 — Article 17A(1) Schedule II
High Courts28 Feb 1949Allowed
Swarna Rajamma Vs Thota Venkaiah
Madras High Court · AIR 1952 Mad 601
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts28 Feb 1949
In Re: Om Prakasha Gupta
Madras High Court · (1950) CriLJ 143 : (1949) 62 LW 394 : (1949) 1 MLJ 554
High Courts28 Feb 1949
Mrs. Barbara Goorgina Debnam Vs Mr. Fredrick Cecil Burnie Debnam
Madras High Court · (1950) ILR (Mad) 159 : (1949) 62 LW 335 : (1949) 1 MLJ 550
High Courts28 Feb 1949
Annamreddi Pichireddi Vs Sri Vighneswara Swami Varu of Nagamambapuram and Another
Madras High Court · (1949) 62 LW 395 : (1949) 1 MLJ 536