High Courts31 Mar 1949
T.S. Sivaprakasa Mudaliar and Another Vs K.M. Samarapuri and Others
Madras High Court · (1949) 2 MLJ 382
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,183 of 5,226
High Courts28 Mar 1949Allowed
K. Perumal Mudaliar Vs Province of Madras
Madras High Court · AIR 1950 Mad 194 : (1949) 62 LW 609
Government of India Act, 1935 — Section 175(3)
High Courts28 Mar 1949
K. Perumal Mudaliar Vs The Province of Madras
Madras High Court · (1949) 2 MLJ 156
Government of India Act, 1935 — Section 175
High Courts25 Mar 1949Dismissed
Gummalapura Tegginamatada Kotturuswami Vs Setra Viravva and Others
Madras High Court · AIR 1952 Mad 609 : (1949) 62 LW 752
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts25 Mar 1949
In Re: Vellingiri
Madras High Court · AIR 1950 Mad 613
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts25 Mar 1949
Gummalapura Tagginamatada Kotturuswami Vs Setra Viravva and Others
Madras High Court · (1949) 2 MLJ 582
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts24 Mar 1949
H.M. Muhammad Ibrahim Vs M.R. Abdul Hafeez Sahib
Madras High Court · (1950) ILR (Mad) 260 : (1949) 2 MLJ 114
Lunacy Act, 1912 — Section 62
High Courts24 Mar 1949Dismissed
Kuppuswami Asari Vs Manickasari
Madras High Court · AIR 1950 Mad 196 : (1949) 62 LW 584
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1, 1(2)
High Courts23 Mar 1949
K.R. Kesavan Vs The South Indian Bank, Ltd.
Madras High Court · (1950) ILR (Mad) 251 : (1949) 2 MLJ 70
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts23 Mar 1949
In Re: L. Papayyaswamy
Madras High Court · (1949) 2 MLJ 152
Penal Code, 1860 (IPC) — Section 465, 471
High Courts23 Mar 1949
Nagamma Shedthi Vs Korathu Hengsu and Others
Madras High Court · (1949) 2 MLJ 413
General Clauses Act, 1897 — Section 3(20)
High Courts23 Mar 1949Dismissed
K.R. Kesavan Vs The South Indian Bank Ltd.
Madras High Court · AIR 1950 Mad 226 : (1949) 62 LW 465
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 6
High Courts22 Mar 1949
Kalakkathankandi Chathan Vs Valia Parambath Cheeru and Others
Madras High Court · (1949) 1 MLJ 622
High Courts21 Mar 1949Allowed
Gudimetla China Varahalu Vs Gudimetla Reddayya
Madras High Court · AIR 1951 Mad 801
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Mar 1949
P. A. RAJU CHETTIAR AND BROTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) 17 ITR 353
High Courts21 Mar 1949
M.R.S. Mani Vs District Magistrate and Another
Madras High Court · AIR 1950 Mad 162
Criminal Procedure Code, 1898 (CrPC) — Section 151, 2(1), 3(1), 491Madras Maintenance of Public Order Act, 1949 — Section 15, 16, 2, 2(1), 3
High Courts21 Mar 1949
M.R.S. Mani Vs The District Magistrate and the Superintendent, Central Jail
Madras High Court · (1949) 2 MLJ 310
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts21 Mar 1949
P.A. Raju Chettiar and Brothers Vs Commissioner of Income Tax
Madras High Court · (1950) ILR (Mad) 248 : (1949) 2 MLJ 74
Income Tax Act, 1961 — Section 66A(2)
High Courts21 Mar 1949
Sadanala Narayana Rao and Another Vs The Official Receiver, Rajahmundry and Another
Madras High Court · (1949) 1 MLJ 591
High Courts18 Mar 1949
The Official Receiver and Another Vs Sakkuwar Bai Ammal
Madras High Court · (1949) 2 MLJ 425
Madras Estates Land Act, 1908 — Section 125