COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,181 of 5,226

High Courts04 Jul 1949

In Re: Bavaji alias Abdul Muhammad

Madras High Court · (1949) 2 MLJ 410

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High Courts04 Jul 1949Dismissed

Arunachala Reddiar Vs Muthusadasiva Mudaliar and Others

Madras High Court · AIR 1950 Mad 261 : (1950) ILR (Mad) 651 : (1949) 62 LW 804

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 11(3), 157Limitation Act, 1908 — Article 182(5)Madras Civil Rules of Practice — Rule 142

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High Courts22 Apr 1949Dismissed

Revenue Divisional Officer Vs S. Venkatarama Iyer

Madras High Court · AIR 1950 Mad 97

Land Acquisition Act, 1894 — Section 9

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High Courts22 Apr 1949

C.M. Mathu Kutty Vs Varee Kutty

Madras High Court · (1949) 2 MLJ 239

Arbitration Act, 1940 — Section 34

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High Courts22 Apr 1949

Molugu Lakshminarasimhacharyulu and Others Vs Marisetti Ratnam and Others

Madras High Court · (1950) ILR (Mad) 10 : (1949) 62 LW 536 : (1949) 2 MLJ 235

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, Order 45 Rule 7

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High Courts22 Apr 1949

The Revenue Divisional Officer Vs S. Venkatarama Iyer

Madras High Court · (1949) 2 MLJ 245

Land Acquisition Act, 1894 — Section 9

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High Courts22 Apr 1949

Captain S. Sunkavally Vs Singaraju Malaparaju

Madras High Court · (1949) 2 MLJ 339

House Rent Control Order, 1941 — Section 7(2), 7(a)(1)

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High Courts21 Apr 1949

Bysani Krishniya Chetty Vs Dr. Varadachari

Madras High Court · (1949) 2 MLJ 246

Limitation Act, 1963 — Section 5

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High Courts21 Apr 1949Allowed

Bysani Krishnaiya Chetty Vs Dr. Varadachari

Madras High Court · AIR 1950 Mad 52

Limitation Act, 1908 — Article 177, 5

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High Courts20 Apr 1949

In Re: K. Rajagopala Rao and Others

Madras High Court · (1949) 2 MLJ 612

Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 15

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High Courts20 Apr 1949

Venktrapragada Viraraghava Rao and Another Vs Sri Rao Bahadur Mothey Narasimharao Zamindar Garu and Others

Madras High Court · (1949) 2 MLJ 343

Civil Procedure Code, 1908 (CPC) — Section 110

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High Courts20 Apr 1949

In Re: Sheik Khader Sahib and Another

Madras High Court · (1949) 62 LW 768 : (1949) 2 MLJ 451

Penal Code, 1860 (IPC) — Section 411

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High Courts20 Apr 1949

S.A. Seshadri Aiyangar Vs Narayana Nair

Madras High Court · (1949) 2 MLJ 396

Criminal Procedure Code, 1898 (CrPC) — Section 491

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High Courts20 Apr 1949Dismissed

In Re: Sheikh Khader Sahib and Another

Madras High Court · AIR 1950 Mad 108

Evidence Act, 1872 — Section 27

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High Courts19 Apr 1949Dismissed

Sreeman Madabusi Vadi Matheba Kanteeravam Satagoparamanujacharyulu Vs Madepalli Venkatarayudu and Others

Madras High Court · AIR 1950 Mad 88

Madras Estates Land (Amendment) Act, 1945 — Section 3(2)

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High Courts18 Apr 1949

Venkataswami Naidu and Another Vs Muniappa Mudaliar and Others

Madras High Court · (1949) 2 MLJ 406

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High Courts18 Apr 1949

C.V. Muni Samappa Vs Kolala Gurunanjappa (dead) and Others

Madras High Court · (1949) 2 MLJ 342

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High Courts14 Apr 1949

Puthiya Velappil Ayissamma Vs Chowakkaram Puthiya Purayil Bavachi Keyi

Madras High Court · (1949) 2 MLJ 295

Civil Procedure Code, 1908 (CPC) — Section 35(a)

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High Courts14 Apr 1949Dismissed

Puthiya Velappil Ayissama Vs Chowakkaram Puthiya Purayil Bavachi Keyi

Madras High Court · AIR 1950 Mad 61

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12(1), 7(5)

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High Courts14 Apr 1949

Vemuri Parandhamiah Vs R. Narasimha Rao and Another

Madras High Court · (1949) 2 MLJ 147

Companies Act, 1956 — Section 235

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