High Courts28 Feb 1949
Swarna Rajamma Vs Thota Venkiah
Madras High Court · (1949) 2 MLJ 13
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,186 of 5,226
High Courts24 Feb 1949
Bodi Venkataswami and Others Vs Adada Mahalakshmi and Another
Madras High Court · (1949) 62 LW 387 : (1949) 1 MLJ 602
High Courts24 Feb 1949Allowed
In Re: R.B.S.S.N. Lakshmanan Chettiar and Others
Madras High Court · AIR 1950 Mad 835 : (1942) 55 LW 229
Industrial Disputes Act, 1947 — Section 10, 34
High Courts24 Feb 1949
Chiratla Venkatarayudu and Another Vs Chiratla Seshamma and Another
Madras High Court · (1949) 62 LW 381 : (1949) 1 MLJ 552
High Courts24 Feb 1949
Chandana Satyanarayana and Another Vs Sri Venkatachalaswami Temple of Gudur
Madras High Court · (1949) 1 MLJ 615
High Courts24 Feb 1949
S.P. Thiruvengadasami Naidu Vs Municipal Health Officer
Madras High Court · (1949) CriLJ 823 : (1950) ILR (Mad) 118 : (1949) 62 LW 293 : (1949) 1 MLJ 488
High Courts23 Feb 1949
Narayanaswami Reddi and Others Vs AL. VR. ST. Veerappa Chettiar and Another
Madras High Court · (1949) 62 LW 368 : (1949) 1 MLJ 656
High Courts23 Feb 1949
Chunilal Vs The Governor-General in Council
Madras High Court · (1949) 62 LW 372 : (1949) 1 MLJ 538
High Courts23 Feb 1949
Pydah Suryanarayanamurthy Vs Pydah Ramakrishnayya and Others
Madras High Court · (1949) 62 LW 385 : (1949) 1 MLJ 513
High Courts21 Feb 1949
Salagrama Subramanyam and Others Vs Salagrama Narayanamma and Another
Madras High Court · (1949) 62 LW 336 : (1949) 1 MLJ 537
High Courts21 Feb 1949
Padmaraja Shetty and Others
Madras High Court · AIR 1951 Mad 746 : (1949) 62 LW 614
Evidence Act, 1872 — Section 114, 133, 30Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts21 Feb 1949
In Re: Padmaraja Shetty and Others
Madras High Court · (1949) 2 MLJ 428
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 1949
A. Unnooli Vs M. Subramaniam and Another
Madras High Court · (1949) 62 LW 393 : (1949) 1 MLJ 527
High Courts19 Feb 1949
Koyithodi Amikutty Umma Vs Viruthiyam Parambath Ramochen Nedungadi and Another
Madras High Court · (1949) 62 LW 315 : (1949) 1 MLJ 486
High Courts18 Feb 1949
Miss Revathi by next friend and guardian, S. Parthasarathy Vs M. Venkataraman and Another
Madras High Court · AIR 1951 Mad 745 : (1949) 62 LW 826
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 11Madras Buildings (Lease and Rent Control) Act, 1946 — Section 10, 12(4)
High Courts18 Feb 1949Dismissed
Sree Bhagavathi Amman Temple by Pujaris and Trustees and Others Vs Krishna Goundar and Others
Madras High Court · AIR 1951 Mad 788
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 142, 144
High Courts18 Feb 1949
The Goripalayan Durga Vs P. Kesavaswamy Iyer (deceased) and Others
Madras High Court · AIR 1951 Mad 630
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Feb 1949
Thayyal and Another Vs Baggyathammal and Another
Madras High Court · (1949) 1 MLJ 484
High Courts18 Feb 1949
Miss Revathi by Next Friend and Guardian S. Parthasarathy Vs M. Venkataraman and Another
Madras High Court · (1949) 2 MLJ 594
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9