High Courts08 Feb 1949
Akkal Naicker Vs Kumarasami Reddiar
Madras High Court · (1949) 1 MLJ 432
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,188 of 5,226
High Courts04 Feb 1949
Tiruchendur Sivathwaja Matam through Huqdars and Others Vs Sami Bhattar and Others
Madras High Court · (1949) 1 MLJ 448
High Courts04 Feb 1949
A. Krishnaraya Kodgi Vs A. Sarvothama Kodgi and Another
Madras High Court · (1949) 2 MLJ 459
Limitation Act, 1908 — Article 49
High Courts04 Feb 1949
Desayi Chelapathi Reddi Vs The Provincial Government of Madras
Madras High Court · (1949) 2 MLJ 438
Madras Estates Land Act, 1908 — Section 142(1)
High Courts04 Feb 1949
Kunda Chenchurama Reddi Vs Chintalapalli Ademma
Madras High Court · (1949) 62 LW 253 : (1949) 1 MLJ 428
Limitation Act, 1963 — Article 142
High Courts03 Feb 1949
Mulugu Nagamma Vs Mudigonda Aghorapathi Sastri and Others
Madras High Court · (1949) 62 LW 249 : (1949) 1 MLJ 456
High Courts02 Feb 1949
Hasan Badsha by his Father and next Friend K. Mahomed Ghouse Saheb Vs Sultan Raziah Begum by her Father and Guardian-ab-litem, Fathauddin Saheb
Madras High Court · AIR 1949 Mad 772 : (1949) 62 LW 313
High Courts01 Feb 1949
Nagireddi Pothuraju Vs Missula Veera Venkata Satyanarayana
Madras High Court · (1949) 62 LW 252 : (1949) 1 MLJ 420
High Courts01 Feb 1949
Ahmed Ali and Co. Vs The Commissioner, Corporation of Madras
Madras High Court · (1949) 62 LW 283 : (1949) 1 MLJ 455
High Courts01 Feb 1949
S. Rajam Ayyar Vs Pavanambal
Madras High Court · (1949) 62 LW 245 : (1949) 1 MLJ 419
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts27 Jan 1949
Marneedi Satyam Vs Masimukkula Venkataswami and Others
Madras High Court · (1949) 62 LW 256 : (1949) 1 MLJ 434
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts26 Jan 1949
Alluru Bapanayya Vs Chintalapati Bangarraju
Madras High Court · (1949) 62 LW 282 : (1949) 1 MLJ 479
High Courts26 Jan 1949
A. Rangaswamy Iyer Vs Thd Madura Urban Co-operative Bank Ltd.
Madras High Court · (1949) 1 MLJ 384
High Courts24 Jan 1949
K.G. Ramaswami Ayyar and Others Vs The Srirangam Municipal Council
Madras High Court · (1949) 62 LW 370 : (1949) 1 MLJ 508
High Courts24 Jan 1949
Thathi Naicker Vs The Co-operative Society and Others
Madras High Court · (1949) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Jan 1949
V. Venugopal Naidu Vs The Third Judge of Small Causes Court and Others
Madras High Court · (1950) ILR (Mad) 28 : (1949) 62 LW 285 : (1949) 1 MLJ 471
High Courts21 Jan 1949
K.V. Govindan Nair and Another Vs Appukutty
Madras High Court · (1950) ILR (Mad) 19 : (1949) 1 MLJ 475
High Courts21 Jan 1949
D.P. Merchant Vs The Bank of Mysore Limited
Madras High Court · (1949) 1 MLJ 417
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7
High Courts21 Jan 1949
Sri T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries Vs Kutty and Rao (Engineer) Ltd. and Another
Madras High Court · (1949) 62 LW 192 : (1949) 1 MLJ 231
Industrial Disputes Act, 1947 — Section 7(1), 7(2)