High Courts06 Jan 1949
R. Krishnamurthy Vs S. Parthasarathy and Another
Madras High Court · (1949) 62 LW 226 : (1949) 1 MLJ 412
Transfer of Property Act, 1882 — Section 111(h)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,190 of 5,226
High Courts05 Jan 1949
D. Jayalakshmi alias D. Jayam Vs R. Soundararajan
Madras High Court · (1950) ILR (Mad) 175 : (1949) 62 LW 291 : (1949) 1 MLJ 511
High Courts05 Jan 1949
A.M.A. Murugappa Chettiar and Others Vs Arunachala Goundan and Others
Madras High Court · (1949) 1 MLJ 449
High Courts17 Dec 1948
Kasi alias Alagappa Chettiar and Others Vs RM. A. RM. V. Ramanathan Chettiar alias Sreenivasan Chettiar and Another
Madras High Court · (1949) ILR (Mad) 877 : (1949) 62 LW 173 : (1949) 1 MLJ 298
Partnership Act, 1932 — Section 9
High Courts17 Dec 1948
T.K. Chakrapani Iyer Vs Ammalu Amma and Another
Madras High Court · (1949) ILR (Mad) 763 : (1949) 62 LW 195 : (1949) 1 MLJ 245
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts17 Dec 1948
Samayamanthula Parvata Vardhanamma Vs Villa Subba Rao and Others
Madras High Court · (1949) 62 LW 231 : (1949) 1 MLJ 382
High Courts17 Dec 1948
A. Krishna Raya Kodgi and Another Vs Sankayya Shetty
Madras High Court · (1949) 1 MLJ 196
Transfer of Property Act, 1882 — Section 100, 83
High Courts15 Dec 1948Dismissed
Buddu Satyanarayana and Others Vs Konduru Venkatappaiah and Others
Madras High Court · AIR 1950 Mad 586 : (1942) 55 LW 474
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
High Courts15 Dec 1948
Vootla Viriah and Others Vs Tadepalli Subba Rao (died) and Others
Madras High Court · (1949) 62 LW 208 : (1949) 1 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts14 Dec 1948
P. Rm. Athimuthu Nadar Vs K.C.K. Subramania Nadar
Madras High Court · (1949) 62 LW 199 : (1949) 1 MLJ 330
High Courts14 Dec 1948
Karavadi Manikya Rao Vs Nalluri Adenna
Madras High Court · (1949) 62 LW 202 : (1949) 1 MLJ 291
Contract Act, 1872 — Section 45
High Courts13 Dec 1948
Dr. P. Tirumal Rao Vs T. Ranganatha Mudaliar and Another
Madras High Court · (1949) 62 LW 191 : (1949) 1 MLJ 280
High Courts13 Dec 1948
Arunagiri Goundan Vs Vasantharoya Goundan and Others
Madras High Court · (1949) 62 LW 223 : (1949) 1 MLJ 373
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2
High Courts10 Dec 1948
Chennuru Sitharamamurthi Chetty and Others Vs Chennuru Guruswami Chetti and Others
Madras High Court · (1949) ILR (Mad) 849 : (1949) 62 LW 233 : (1949) 1 MLJ 400
Trusts Act, 1882 — Section 90
High Courts10 Dec 1948
Muppavarapu Kotayya and Others Vs Narahari Devaiah and Others
Madras High Court · (1949) 62 LW 189 : (1949) 1 MLJ 233
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1948
Veeramachineni Seethiah Vs Bode Venkatasubbiah and Others
Madras High Court · (1950) ILR (Mad) 59 : (1942) 55 LW 1079 : (1949) 1 MLJ 269
Companies Act, 1956 — Section 162(vi)
High Courts09 Dec 1948
V. Shanmughavelayudham Pillai Vs K.M.R.M. Ramanathan Chettiar and Another
Madras High Court · (1949) 1 MLJ 194
Madras Debt Conciliation Act, 1936 — Section 10(1), 10(2)(b)
High Courts08 Dec 1948
Kaliammal, minor by Guardian, Patta Goundan Vs Ramaswami Goundan and Others
Madras High Court · (1949) 1 MLJ 184
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1), Order 32 Rule 3(2)
High Courts08 Dec 1948
Hanuman Prasad Pragdas Vs P.S. Nanjappa Chetty and Sons and Others
Madras High Court · (1949) 1 MLJ 229
High Courts08 Dec 1948
Ghadiyaram Seshayya Vs Chintalapati Seetharamamma and Others
Madras High Court · (1949) 62 LW 320 : (1949) 1 MLJ 545
Hindu Religious Endowments Act — Section 43