High Courts07 Dec 1948

In Re: Andi Thevan

Madras High Court · AIR 1949 Mad 650 : (1949) CriLJ 933 : (1949) 62 LW 148

Penal Code, 1860 (IPC) — Section 395
High Courts30 Nov 1948

In Re: Muthiah Thevan

Madras High Court · (1950) CriLJ 218 : (1949) ILR (Mad) 843 : (1949) 1 MLJ 387

Penal Code, 1860 (IPC) — Section 324