High Courts19 Oct 1959
P. Abdul Khadar Vs The Commissioner of Income Tax
Madras High Court · (1960) 2 MLJ 161
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,997 of 5,226
High Courts19 Oct 1959
P. Abdul Khadar Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 38 ITR 341
Income Tax Act, 1961 — Section 66(2)
High Courts19 Oct 1959
Commissioner of Income Tax/Excess Profits Tax, Business Profits Tax, Madras Vs Peirce Leslie and Co., Ltd.
Madras High Court · (1960) 38 ITR 428
Finance Act, 1945 — Section 40
High Courts19 Oct 1959Dismissed
Union Leather Company Vs State of Madras
Madras High Court · (1960) 11 STC 318
Constitution of India, 1950 — Article 304
High Courts16 Oct 1959
Commissioner of Income Tax, Madras Vs M. CT.M. Chidambaram Chettiar and Others
Madras High Court · (1960) 38 ITR 612
Income Tax Act, 1961 — Section 42, 43, 44D, 44D(1), 44D(3)(a)
High Courts16 Oct 1959
Sreenivas and Co. Vs The Deputy Commercial Tax Officer, Moore Market Division
Madras High Court · (1960) ILR (Mad) 252 : (1960) 1 MLJ 240
Madras General Sales Tax Act, 1939 — Section 3, 5Tamil Nadu General Sales Tax (Turnover and Assessment) Rules Validation Act, 1959 — Rule 15
High Courts14 Oct 1959
In Re: Maragatham and Another
Madras High Court · AIR 1961 Mad 498 : (1961) CriLJ 781
Penal Code, 1860 (IPC) — Section 299, 302, 307, 34
High Courts14 Oct 1959
In Re: Maragatham alias Lakshmi and Another
Madras High Court · (1961) 74 LW 678 : (1962) 2 MLJ 286
Penal Code, 1860 (IPC) — Section 302, 309
High Courts14 Oct 1959
Nellie Wapshare and Others Vs Pierce Leslie and Co. Ltd. and Others
Madras High Court · AIR 1960 Mad 410 : (1960) ILR (Mad) 407 : (1960) 2 MLJ 401
Companies Act, 1956 — Section 243(1)Evidence Act, 1872 — Section 111
High Courts13 Oct 1959
Regional Director, Employees' State Insurance Corporation Vs S.M. Sriramulu Naidu
Madras High Court · (1960) 1 MLJ 257
Employees State Insurance Act, 1948 — Section 40
High Courts13 Oct 1959
Employees State Insurance Corporation, Madras Vs S.M. Sriramulu Naidu
Madras High Court · AIR 1960 Mad 248 : (1961) 2 FLR 150 : (1960) ILR (Mad) 322 : (1960) 2 LLJ 699 : (1960) 73 LW 75
Employees State Insurance Act, 1948 — Section 2(12), 77Factories Act, 1937 — Section 151(6), 2
High Courts13 Oct 1959
The Workers and Staff employed under the Express Newspapers (Pr.) Ltd. and Others Vs The Management of the Express Newspapers (Pr.) Ltd. Madras and Others
Madras High Court · (1960) 1 LLJ 351
Constitution of India, 1950 — Article 19(1), 226Industrial Disputes Act, 1947 — Section 10(1), 10(3), 2, 2(1)
High Courts13 Oct 1959
S.V.R.B.K.R. Gopalan Vs The Estates Abolition Tribunal and Another
Madras High Court · (1960) ILR (Mad) 333 : (1960) 73 LW 47 : (1960) 2 MLJ 182
Madras Estates Land Act, 1908 — Section 3(16)
High Courts01 Oct 1959
V.D. Kothandapani Mudaliar Vs The Area Committee, H.R. and C.E. for Madras City and Chingleput District and Others
Madras High Court · (1960) ILR (Mad) 468 : (1960) 73 LW 207 : (1960) 1 MLJ 176
Constitution of India, 1950 — Article 39
High Courts01 Oct 1959Allowed
V. Baluswami Naidu and Sons Vs The State of Madras
Madras High Court · (1960) 73 LW 177 : (1960) 11 STC 231
High Courts01 Oct 1959
K.P.C. Menon Vs Divisional Manager, Life Insurance Corporation of India, Coimbatore
Madras High Court · AIR 1960 Mad 333 : (1960) ILR (Mad) 472 : (1960) 2 LLJ 424 : (1960) 73 LW 117
Constitution of India, 1950 — Article 191(1), 226, 311Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 17, 20, 21, 41, 41(1)Life Insurance Corporation Act, 1956 — Section 11(1), 49, 49(2)
High Courts01 Oct 1959
B.V. Nanja Raja and Another Vs Lalitha Ammal and Another
Madras High Court · (1960) ILR (Mad) 397 : (1960) 73 LW 97 : (1960) 1 MLJ 415
Limitation Act, 1963 — Section 25, 4
High Courts01 Oct 1959
M. Chinniah Servai Vs The State of Madras and Another
Madras High Court · (1960) ILR (Mad) 204 : (1940) 72 LW 782 : (1960) 2 MLJ 191
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13
High Courts01 Oct 1959
B. Hariharamuthu Pillai Vs Rani Subbulakshmi Nachiar, Hereditary Trustee of Kattalais of Sri Thirukoshtiappar, etc., Temples and Others
Madras High Court · (1960) ILR (Mad) 315 : (1960) 73 LW 44 : (1960) 1 MLJ 232
Madras Estates Land Act, 1908 — Section 3(2)
High Courts01 Oct 1959
G. Gopal Chettiar Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department and Others
Madras High Court · (1960) 73 LW 54 : (1960) 2 MLJ 187
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 29(1)