High Courts16 Nov 1959
Mir Mohamad Ali, Bus Owner, Vellore Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 476 : (1960) 73 LW 153
Income Tax Act, 1961 — Section 10(2), 10(5), 18, 66(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,995 of 5,226
High Courts16 Nov 1959
State of Madras and Another Vs B.G.P. Lorry Service and Another
Madras High Court · AIR 1960 Mad 336 : (1960) ILR (Mad) 508 : (1960) 1 LLJ 342 : (1960) 73 LW 169
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 31(2)Revenue Recovery Act, 1890 — Section 8(1)
High Courts13 Nov 1959
Ramakrishnan and Others Vs Kandaswami Pillai (Died) and Others
Madras High Court · AIR 1960 Mad 392
High Courts13 Nov 1959
R. Palaniappa Mudaliar Vs M.M. Mariappa Mudaliar
Madras High Court · AIR 1960 Mad 343 : (1960) 73 LW 230
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts11 Nov 1959
P.R.M. Abdul Huq Vs Katpadi Industries Ltd. and Another
Madras High Court · AIR 1960 Mad 482 : (1960) 73 LW 106
Companies Act, 1913 — Section 283, 284, 303, 32
High Courts11 Nov 1959
In Re: Southern Automative Corporation (Private) Limited
Madras High Court · AIR 1960 Mad 223 : (1960) ILR (Mad) 386 : (1960) 1 MLJ 230
Companies Act, 1956 — Section 391, 394
High Courts11 Nov 1959
Alamelu Achi Vs Meenakshi Achi and Others
Madras High Court · AIR 1960 Mad 536
Law of Property Act, 1925 — Section 172, 173Transfer of Property Act, 1882 — Section 53
High Courts11 Nov 1959
In Re: Southean Automotive Corporation Private, Ltd.
Madras High Court · AIR 1960 Mad 223 : (1960) ILR (Mad) 386 : (1960) 1 MLJ 230
Companies Act, 1956 — Section 391, 394
High Courts10 Nov 1959
Public Prosecutor Vs Sampath Kumar
Madras High Court · AIR 1960 Mad 256 : (1960) CriLJ 922 : (1960) ILR (Mad) 486
Criminal Procedure Code, 1898 (CrPC) — Section 249
High Courts09 Nov 1959
S.V.R. Natarajan Chettiar and Others Vs The State of Madras, by Collector of Ramanathapuram
Madras High Court · (1960) ILR (Mad) 449 : (1960) 73 LW 113 : (1960) 2 MLJ 150
Constitution of India, 1950 — Article 226
High Courts09 Nov 1959
Kothanda Naidu and Others Vs M. Kuppayya Naidu and Another
Madras High Court · (1960) 73 LW 222 : (1960) 1 MLJ 329
High Courts09 Nov 1959
The Union of India Vs Jayaram Damodhar Timiri
Madras High Court · AIR 1960 Mad 325 : (1960) ILR (Mad) 392 : (1960) 2 LLJ 212 : (1960) 73 LW 95
Penal Code, 1860 (IPC) — Section 420, 447, 467, 468, 471
High Courts07 Nov 1959
Thanga Mayil Ammal Vs Pappa alias Fathima Bibi and Another
Madras High Court · AIR 1960 Mad 318 : (1960) ILR (Mad) 481 : (1960) 73 LW 85
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts06 Nov 1959
Venkataswami Naidu Vs Nachimuthu Goundan and Others
Madras High Court · (1960) ILR (Mad) 294 : (1960) 1 MLJ 173
High Courts06 Nov 1959
In Re: Anthony alias Bakthavatsalu
Madras High Court · AIR 1960 Mad 308 : (1960) CriLJ 927
High Courts06 Nov 1959
N.S. Vasudeva Iyer Vs Ramakrishna Iyer and Others
Madras High Court · (1960) 1 MLJ 168
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Nov 1959
Pilla Venkatamma and Others Vs R.M. Chidambaram Chettiar and Others
Madras High Court · AIR 1960 Mad 403
Limitation Act, 1963 — Section 20, 6, 9
High Courts05 Nov 1959
G. Radhakrishna Chettiar and Others Vs The Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (1960) 1 MLJ 494
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(13), 6(14)
High Courts05 Nov 1959Allowed
M. KN. N. Kannappa Chetthir Vs S. P. P. Srinivasan Chettiar and Another
Madras High Court · (1959) 11 MAD CK 0037
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47, 73
High Courts05 Nov 1959
All India General Insurance Co. Ltd. and Another Vs S.P. Maheswari
Madras High Court · AIR 1960 Mad 484
Contract Act, 1872 — Section 31Insurance Act, 1938 — Section 45Life Insurance Corporation Act, 1956 — Section 48