COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,993 of 5,226

High Courts05 Dec 1959

M.KN.N. Kannappa Chettiar Vs S.P.P. Srinivasan Chettiar and Another

Madras High Court · AIR 1960 Mad 499 : (1960) ILR (Mad) 737 : (1960) 73 LW 310 : (1960) 2 MLJ 93

Criminal Procedure Code, 1898 (CrPC) — Section 144, 151, 47, 73

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High Courts05 Dec 1959

T. Krishnaswami Iyengar Vs Rengaraju and another

Madras High Court · (1959) 12 MAD CK 0002

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High Courts04 Dec 1959

Palaniathal Vs R. Udayappan and Others

Madras High Court · (1960) 73 LW 333 : (1960) 1 MLJ 478

Madras Hereditary Village Offices Act, 1895 — Section 10, 10(2)

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High Courts04 Dec 1959Dismissed

The State of Madras Vs Haji Shakoor Mohammed Essa

Madras High Court · (1960) ILR (Mad) 646 : (1960) 73 LW 186 : (1960) 2 MLJ 143 : (1960) 11 STC 213

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High Courts04 Dec 1959

Duraiswamy Udayar Vs Venkatachala Reddiar and Another

Madras High Court · AIR 1960 Mad 385

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High Courts04 Dec 1959

Kandaswami Moopan Vs Angammal

Madras High Court · AIR 1960 Mad 348 : (1960) CriLJ 1098

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts04 Dec 1959

V. NARAYANASWAMI IYER Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1960) 40 ITR 599

Income Tax Act, 1961 — Section 33A(2)

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High Courts03 Dec 1959

G. Kandaswami Naicker Vs G. Raju Naicker and Others

Madras High Court · (1960) ILR (Mad) 639 : (1960) 73 LW 163 : (1960) 1 MLJ 481

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11

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High Courts03 Dec 1959Dismissed

B. Ahmed Maracair Vs Muthuvalliappa Chettiar

Madras High Court · AIR 1961 Mad 28

Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 108, 108(1), 111

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High Courts03 Dec 1959

P. Nagarathinam and Brothers Vs The State of Madras

Madras High Court · (1960) 73 LW 506 : (1960) 2 MLJ 487 : (1960) 11 STC 342

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High Courts03 Dec 1959

T. Venugopal Vs The Triplicane Urban Co-operative Society Ltd.

Madras High Court · (1960) 2 MLJ 136

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

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High Courts01 Dec 1959

Periaswami Pillai and Others Vs Dhanalakshmi Ammal and Others

Madras High Court · AIR 1960 Mad 391

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High Courts01 Dec 1959

Balasubramania Thevar alias Subramania Thevar and Others Vs Nallamuthu Moopanar and Others

Madras High Court · (1960) ILR (Mad) 549 : (1960) 73 LW 267 : (1960) 2 MLJ 116

Income Tax Act, 1961 — Section 18A(9)(b)

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High Courts01 Dec 1959Dismissed

P. Abdul Subhan and Co. Vs The State of Madras and Another

Madras High Court · (1960) ILR (Mad) 537 : (1960) 73 LW 242 : (1960) 2 MLJ 542 : (1960) 11 STC 173

Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 246, 286, 301, 302Government of India Act, 1935 — Section 297

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High Courts01 Dec 1959

V.R. Mohanakrishnan Vs Chimanlal Desai and Co.

Madras High Court · AIR 1960 Mad 452

Contract Act, 1872 — Section 230(1)

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High Courts01 Dec 1959Dismissed

K.M. Mohamed Abdul Khader Vs The State of Madras and Another

Madras High Court · (1960) ILR (Mad) 623 : (1960) 73 LW 675 : (1960) 2 MLJ 416 : (1960) 11 STC 247

Constitution of India, 1950 — Article 226, 286, 304

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High Courts30 Nov 1959Dismissed

The State of Madras Vs S.V. Shanmughan and Co.

Madras High Court · (1960) 2 MLJ 66 : (1960) 11 STC 277

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High Courts28 Nov 1959

The Coonoor Mosque Vs M.G. Abdul Hamid Sahib and Another

Madras High Court · (1960) ILR (Mad) 559 : (1960) 73 LW 115 : (1960) 1 MLJ 135

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2)

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High Courts27 Nov 1959Allowed

Trustees of The Port of Madras Vs The State of Madras

Madras High Court · (1960) ILR (Mad) 529 : (1960) 73 LW 198 : (1960) 2 MLJ 86 : (1960) 11 STC 224

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High Courts25 Nov 1959Dismissed

M.S. Mariappa Nadar Vs The State of Madras

Madras High Court · (1960) ILR (Mad) 648 : (1960) 73 LW 183 : (1960) 11 STC 215

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