High Courts05 Nov 1959
B. Varadarajulu Chettiar Vs The State of Madras
Madras High Court · AIR 1960 Mad 393 : (1960) 73 LW 260
Constitution of India, 1950 — Article 226, 311(2), 320(3)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,996 of 5,226
High Courts04 Nov 1959
Gulam Ahmed Mustafa Saheb Vs K.T.A. Basheer Ahmed Dawood and Others
Madras High Court · AIR 1960 Mad 399 : (1960) 2 MLJ 570
Transfer of Property Act, 1882 — Section 41
High Courts04 Nov 1959
Thimmi Ammal Vs M.V. Venkatarama Chetty
Madras High Court · AIR 1960 Mad 347 : (1960) 2 MLJ 135
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts03 Nov 1959
S.P.K. Kader Mohideen of Pettai Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 302 : (1960) ILR (Mad) 440 : (1960) 38 ITR 647
Income Tax Act, 1961 — Section 16(3), 44
High Courts03 Nov 1959
S.P.K.K. Kader Mohideen of Pettai Vs The Commissioner of Income Tax
Madras High Court · (1960) 1 MLJ 152
Income Tax Act, 1961 — Section 16(3), 44D
High Courts29 Oct 1959
The State of Madras Vs A. Chockalingam Chettiar
Madras High Court · (1960) ILR (Mad) 814 : (1960) 73 LW 134 : (1962) 1 MLJ 231
Madras Estates Land Act, 1908 — Section 3(2)
High Courts29 Oct 1959
Vadivelu Mudaliar Vs The State of Madras by Collector of Madras
Madras High Court · (1960) 73 LW 262 : (1960) 2 MLJ 140
Madras Estates Land Act, 1908 — Section 20A
High Courts29 Oct 1959
M. Paul Verghese and Co., Ltd. Vs G.A. Dhanaliwala
Madras High Court · (1960) ILR (Mad) 433 : (1960) 73 LW 124 : (1960) 1 MLJ 288
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 6(1)(b)
High Courts27 Oct 1959
N. Vellayan Vs The District Forest Officer and Another
Madras High Court · (1960) ILR (Mad) 500 : (1960) 73 LW 191 : (1960) 1 MLJ 434
Constitution of India, 1950 — Article 226
High Courts27 Oct 1959
In Re: Nanjappan
Madras High Court · (1960) 73 LW 281 : (1960) 1 MLJ 275
Tamil Nadu Forest Act, 1882 — Section 26
High Courts26 Oct 1959
K.N. Lakshmiah alias N. Lakshmiah Chettiar Vs Hajee S. Abdul Azeez, Proprietor, Abdul Azeez and Co., by Agent, T. Mohamed Yusuf Marakayar
Madras High Court · (1960) 73 LW 265 : (1960) 2 MLJ 137
Sales of Goods Act, 1930 — Section 41(1)
High Courts26 Oct 1959
Commissioner of Income Tax, Madras Vs Sri Rama Vilas Service (Private) Ltd., Madras
Madras High Court · AIR 1960 Mad 224 : (1960) ILR (Mad) 355 : (1960) 38 ITR 25 : (1960) 73 LW 773
Income Tax Act, 1961 — Section 10(2), 10(5), 66(1)
High Courts24 Oct 1959
The State of Madras, by Collector Vs K.M.S. Muhammad Ismail Rowther and Others
Madras High Court · (1960) 73 LW 258 : (1960) 2 MLJ 148
Madras Estates Land Act, 1908 — Section 3(2), 3(2)(d)
High Courts24 Oct 1959
Ammalu Ammal Vs N. Samalam Iyer and Others
Madras High Court · (1960) 2 MLJ 158
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A
High Courts24 Oct 1959
Somasundarathu Odayar Vs Kalyanasundarathu Odayar (died) and Others
Madras High Court · (1960) 73 LW 273 : (1960) 1 MLJ 225
Contract Act, 1872 — Section 60
High Courts24 Oct 1959
Logambal Achi Vs Muthia Pillai and Others
Madras High Court · (1960) ILR (Mad) 479 : (1960) 73 LW 297 : (1960) 1 MLJ 326
High Courts23 Oct 1959Dismissed
R. Ponnuswami Gramani Vs The Collector of Chingleput District and Others
Madras High Court · (1960) 2 MLJ 169 : (1960) 11 STC 80
Partnership Act, 1932 — Section 47
High Courts23 Oct 1959
S. Chattanatha Karayalar Vs The Income Tax Officer and Another
Madras High Court · (1960) 1 MLJ 439
Finance Act, 1950 — Section 13Travancore Income Tax Act, 1121 — Section 47
High Courts23 Oct 1959
S. Chattanatha Karayalar Vs Income Tax Officer, Nagarcoil and Another
Madras High Court · AIR 1960 Mad 320 : (1960) 38 ITR 325
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Constitution of India, 1950 — Article 226Finance Act, 1950 — Section 13
High Courts21 Oct 1959
R. Renganayaki Ammal Vs The Commissioner of Income tax, Madras
Madras High Court · AIR 1960 Mad 327 : (1960) 38 ITR 20
Income Tax Act, 1961 — Section 66(2)