High Courts29 Sept 1959
Ramaswami Iyer Vs Thandavam Pillai (died) and Others
Madras High Court · (1960) 1 MLJ 490
Madras Hereditary Village Offices Act, 1895 — Section 13, 21
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,998 of 5,226
High Courts28 Sept 1959
C. Mohan Krishna Naidu Vs The National Bank of India Ltd., Madras
Madras High Court · AIR 1960 Mad 213 : (1960) ILR (Mad) 377 : (1960) 73 LW 39
Public Health Act, 1875 — Section 15Tamil Nadu Shops and Establishments Act, 1947 — Section 10, 11, 13, 14, 15
High Courts28 Sept 1959
G. Mohana Krishna Naidu Vs The National Bank of India Ltd.
Madras High Court · (1960) 1 MLJ 405
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1), 45(1)
High Courts28 Sept 1959Dismissed
The Dhanalakshmi Mills Ltd., Tirupur Vs The State of Madras
Madras High Court · AIR 1961 Mad 87 : (1960) 11 STC 306
Constitution of India, 1950 — Article 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 5Madras General Sales Tax Turnover and Assessment Rules, 1939 — Rule 4A
High Courts25 Sept 1959
Santha by next friend D.B. Purushothama Chettiar and Another Vs T.K. Natarajan Pillai and Others
Madras High Court · (1959) 72 LW 804 : (1940) 72 LW 804 : (1960) 1 MLJ 318
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Hindu Succession Act, 1956 — Section 14
High Courts24 Sept 1959Dismissed
M.S. Mohammed Hussain and Sons Vs The State of Madras
Madras High Court · (1960) ILR (Mad) 303 : (1960) 73 LW 121 : (1960) 2 MLJ 152 : (1960) 11 STC 362
Constitution of India, 1950 — Article 286
High Courts24 Sept 1959
M. Vedachala Mudaliar (died) and Others Vs S. Rangaraju Naidu
Madras High Court · (1960) ILR (Mad) 455 : (1960) 73 LW 315 : (1960) 1 MLJ 445
Income Tax Act, 1961 — Section 28(1)(c)
High Courts24 Sept 1959
A.R.G.B. Balagurumurthy Chettiar and Others Vs Ranganayaki Ammal and Others
Madras High Court · AIR 1960 Mad 264 : (1960) ILR (Mad) 300 : (1960) 73 LW 67 : (1960) 2 MLJ 48
Limitation Act, 1963 — Article 60
High Courts24 Sept 1959
M. Vedachala Mudaliar and Another Vs S. Rangaraju Naidu
Madras High Court · AIR 1960 Mad 457 : (1960) 39 ITR 308
Contract Act, 1872 — Section 69Income Tax Act, 1961 — Section 28, 28(1), 28(3), 6, 63(2)
High Courts23 Sept 1959Dismissed
The State of Madras Vs The India Coffee Board
Madras High Court · (1960) 73 LW 768 : (1960) 11 STC 1
High Courts23 Sept 1959
The State of Madras Vs The Indian Coffee Board
Madras High Court · (1960) ILR (Mad) 245 : (1960) 1 MLJ 376
Madras General Sales Tax Act, 1939 — Section 12
High Courts23 Sept 1959
C.K.N.S. Nagarajan and Others Vs The State of Madras
Madras High Court · (1960) 73 LW 203 : (1959) 10 STC 605
High Courts23 Sept 1959
C.K.N.S. Nagarajan Vs The State of Madras (by Secretary, Revenue Department) and Others
Madras High Court · (1960) 1 MLJ 178
Madras General Sales Tax Act, 1939 — Section 11, 2(i)
High Courts22 Sept 1959
In Re: Naina Mohamed
Madras High Court · (1960) CriLJ 620 : (1960) ILR (Mad) 157 : (1960) 73 LW 210 : (1960) 1 MLJ 118
High Courts22 Sept 1959
K. Meenakshisundaram Vs S.R. Radhakrishna Pillai
Madras High Court · AIR 1960 Mad 184
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 15Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts18 Sept 1959
P.S. Sivaguru Vs P.S. Saroja
Madras High Court · AIR 1960 Mad 216 : (1960) 73 LW 224
Hindu Marriage Act, 1955 — Section 12, 12(1)
High Courts18 Sept 1959
Union of India Vs N. Arunachalam and Another
Madras High Court · (1960) 38 ITR 336
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1959
The Union of India (UOI) Vs N. Arunachalam and Another
Madras High Court · (1960) ILR (Mad) 371 : (1960) 73 LW 52 : (1960) 1 MLJ 137
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 3(ii), 41(1), 50
High Courts18 Sept 1959
S. Kandaswami Vs S.B. Adityan and Others
Madras High Court · AIR 1960 Mad 170
Evidence Act, 1872 — Section 100, 103, 104, 106Representation of the People Act, 1951 — Section 123, 77, 90(1), 90(2)