COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,999 of 5,226

High Courts18 Sept 1959

The State of Madras Vs Asher Textiles Ltd. Cotton Yarn and Staple Fibre Yarn, Tirupur, Coimbatore District

Madras High Court · AIR 1960 Mad 180 : (1960) ILR (Mad) 130 : (1960) 73 LW 760 : (1959) 10 STC 584

Civil Procedure Code Amendment Act, 1888 — Order 41 Rule 33Civil Procedure Code, 1898 — Section 115Constitution of India, 1950 — Article 226, 286(1), 286(2)

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High Courts18 Sept 1959

Public Prosecutor Vs P.T. Narayanaswamy

Madras High Court · (1960) 73 LW 516 : (1960) 1 MLJ 81

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High Courts17 Sept 1959

State of Madras Vs S. Mohamed Ibrahim and Others

Madras High Court · AIR 1960 Mad 252

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High Courts17 Sept 1959

Stanes Amalgamated Estates Limited and Another Vs The State of Madras

Madras High Court · (1962) 1 MLJ 276

Madras General Sales Tax Act, 1939 — Section 5(v)

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High Courts17 Sept 1959Allowed

Stanes Amalgamated Estates Ltd. Vs State of Madras

Madras High Court · (1960) 11 STC 301

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High Courts17 Sept 1959

Varadarajulu Iyer Vs Arumugha Goundan and Others

Madras High Court · AIR 1960 Mad 203 : (1960) ILR (Mad) 234 : (1960) 73 LW 61

Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 24

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High Courts15 Sept 1959Dismissed

Addison and Co. Ltd. Vs The State of Madras

Madras High Court · (1960) 2 MLJ 226 : (1960) 11 STC 345

Constitution of India, 1950 — Article 246, 286

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High Courts15 Sept 1959

Vazir Begum Ammal and Another Vs Seth Tholaram

Madras High Court · (1960) 73 LW 19 : (1960) 1 MLJ 142

Evidence Act, 1872 — Section 45, 47, 73

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High Courts15 Sept 1959

Volkart Brothers, Madras Vs State of Madras

Madras High Court · AIR 1960 Mad 236 : (1960) 73 LW 282 : (1959) 10 STC 598

Constitution of India, 1950 — Article 286(1), 286(2)

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High Courts15 Sept 1959Allowed

Associated Cement Co. Ltd. Madukkarai Cement Works, Madukkarai Vs Labour Inspector (Central), Coimbatore and Another

Madras High Court · AIR 1961 Mad 77 : (1960) 1 LLJ 192 : (1959) 1 MLJ 221

Minimum Wages (Madras) Rules, 1953 — Rule 23Minimum Wages Act, 1948 — Section 13, 2, 20(1)

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High Courts15 Sept 1959

The Associated Cement Co., Ltd., Madukkarai Cement Works Vs Labour Inspector (Central) and Another

Madras High Court · (1960) 1 MLJ 221

Minimum Wages Act, 1948 — Section 13, 20, 20(1), 20(2), 20(3)

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High Courts14 Sept 1959

Periaswamy Goundar Vs Municipal Council and Another

Madras High Court · (1960) ILR (Mad) 362 : (1960) 73 LW 58 : (1960) 1 MLJ 398

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High Courts11 Sept 1959

In Re: The Official Liquidator Ltd.

Madras High Court · (1960) ILR (Mad) 290

Companies Act, 1956 — Section 168, 184, 428, 467

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High Courts11 Sept 1959

The State of Madras Vs L.P.L. Periakaruppan Chettiar and Others

Madras High Court · (1960) 73 LW 110 : (1962) 1 MLJ 170

Madras Estates Land Act, 1908 — Section 3(2)(d)

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High Courts11 Sept 1959

Arumugha Goundar Vs Palaniappa Goundar

Madras High Court · (1960) ILR (Mad) 286 : (1959) 72 LW 807 : (1940) 72 LW 807 : (1960) 1 MLJ 171

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High Courts11 Sept 1959

Indian Commerce and Industries Co. Ltd. Vs Free Press Journals Limited In Re: The Official Liquidator, Madras High Court, the Official Liquidator of the company abovenamed

Madras High Court · (1960) 73 LW 91 : (1960) 1 MLJ 146

Companies Act, 1956 — Section 467

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High Courts11 Sept 1959

A. Rangaswamy Iyengar Vs Pattammal and Another

Madras High Court · AIR 1960 Mad 442 : (1960) 73 LW 202 : (1960) 2 MLJ 18

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High Courts11 Sept 1959

Buckingham and Carnatic Co. Ltd., Madras Vs Buckingham and Carnatic Mills Staff Union and Another

Madras High Court · AIR 1960 Mad 106 : (1959) 2 LLJ 781

Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 38Tamil Nadu Industrial Disputes Rules, 1958 — Rule 4

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High Courts11 Sept 1959

The Buckingham and Carnatic Company, Ltd. Vs The B. and C. Mills' Staff Union, by Secretary and Another

Madras High Court · (1960) ILR (Mad) 60 : (1940) 72 LW 687 : (1959) 2 MLJ 516

Industrial Disputes Act, 1947 — Section 10(1)(d)

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High Courts10 Sept 1959

N. Chellaperumal Chetty Vs N.M. Jayarathnam Chettiar

Madras High Court · (1960) 73 LW 233 : (1960) 1 MLJ 237

Limitation Act, 1963 — Section 20

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