High Courts28 Jul 1960Allowed
Sankara Ayyar Vs Vellayya Moopan
Madras High Court · AIR 1961 Mad 283 : (1961) 74 LW 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,983 of 5,226
High Courts26 Jul 1960
Indersain Vs Mohammed Raza Gowher and Another
Madras High Court · AIR 1962 Mad 258 : (1961) 74 LW 797
High Courts26 Jul 1960Dismissed
Public Prosecutor Vs Sangammal
Madras High Court · AIR 1961 Mad 198 : (1961) CriLJ 675 : (1961) 1 MLJ 20
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)
High Courts25 Jul 1960
The Commissioner of Income Tax Vs R. Ramnarayan Ghellaram
Madras High Court · (1960) 73 LW 732 : (1960) 2 MLJ 560
Income Tax Act, 1961 — Section 17(1)
High Courts25 Jul 1960
The Management of A. Khader Mohideen Bros., Express Beedi Factory Vs The Workers of the Express Beedi Factory, Gudiyattam and Another
Madras High Court · AIR 1961 Mad 206 : (1960) 2 LLJ 669
Industrial Disputes Act, 1947 — Section 10(4)
High Courts21 Jul 1960
Bell Mark Tobacco Company and Others Vs The Government of Madras
Madras High Court · (1961) 12 STC 126
Central Excises and Salt Act, 1944 — Section 2, 3
High Courts20 Jul 1960Dismissed
South Arcot Co-operative Motor Transport Society Ltd. (for ex-servicemen) Devanam-pattinam, Cuddalore Vs Syed Batcha and Others
Madras High Court · AIR 1961 Mad 217 : (1961) 2 FLR 123 : (1961) ILR (Mad) 482 : (1960) 2 LLJ 693 : (1960) 73 LW 708 : (1960) 2 MLJ 573
Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2)
High Courts19 Jul 1960Dismissed
Dhanapal Chettiar and Others Vs Govindaraja Chetty and Others
Madras High Court · AIR 1961 Mad 262 : (1961) 74 LW 261
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 6 Rule 17, 100, 115Evidence Act, 1872 — Section 90
High Courts19 Jul 1960
Dalmia Cement (Bharat) Ltd., Dalmiapuram Vs Regional Labour Commissioner (Central) Madras 7 and Others
Madras High Court · AIR 1961 Mad 297 : (1961) 2 FLR 428 : (1960) 2 LLJ 697
Industrial Disputes Act, 1947 — Section 33(2)
High Courts19 Jul 1960Dismissed
K.M.S. Lakshmana Aiyar Vs Additional Income Tax Officer, Special Circle, Madras
Madras High Court · AIR 1961 Mad 146 : (1960) 40 ITR 469 : (1960) 73 LW 733 : (1961) 1 MLJ 93
Constitution of India, 1950 — Article 14, 246, 248Finance Act, 1955 — Section 12(1B), 2(6A)
High Courts18 Jul 1960
The Accountant General, Madras Vs Singamuthu Konar and Another
Madras High Court · AIR 1961 Mad 288 : (1960) 73 LW 684
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Succession Act, 1925 — Section 214(1)
High Courts15 Jul 1960
Angarauthu Chettiar Vs Muthayya Naidu alias Natesa Naidu
Madras High Court · (1960) 73 LW 741 : (1960) 2 MLJ 596
High Courts15 Jul 1960Dismissed
Janakamma and Another Vs A. Govindraj Mudaliar and Another
Madras High Court · AIR 1961 Mad 196 : (1961) 1 MLJ 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 11
High Courts14 Jul 1960
R. Kapanipathi Rao Vs T. Balakrishna Mehta
Madras High Court · (1960) 2 MLJ 381
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7A(1), 7A(4)
High Courts14 Jul 1960
The Management of the Radhakrishna Mills Ltd., Coimbatore Vs The Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1961 Mad 305 : (1961) 3 FLR 233 : (1960) 2 LLJ 678
Industrial Disputes Act, 1947 — Section 33(2)Penal Code, 1860 (IPC) — Section 148
High Courts14 Jul 1960Dismissed
Parasatti Ammal Vs Kuppuswami Iyengar and Another
Madras High Court · (1961) ILR (Mad) 106
Constitution of India, 1950 — Article 226
High Courts13 Jul 1960Dismissed
In Re: Chandrasekaran
Madras High Court · AIR 1961 Mad 76 : (1961) ILR (Mad) 188 : (1960) 2 LLJ 569 : (1960) 73 LW 529
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(16)
High Courts11 Jul 1960Dismissed
In Re: Chinna Sandhanam
Madras High Court · (1960) 07 MAD CK 0019
Madras Prohibition Act, 1937 — Section 16(1), 5
High Courts07 Jul 1960
Sri Chinnamuthu Kandar Vs Ganapathi Pillai alias Babu Raja Pillai and Another
Madras High Court · (1960) ILR (Mad) 1170 : (1960) 73 LW 743 : (1960) 2 MLJ 370