High Courts02 Jul 1960
Ramayya Nandiar and Another Vs Sri Swaminathaswami Devasthanam and Others
Madras High Court · (1961) ILR (Mad) 379 : (1960) 73 LW 744 : (1960) 2 MLJ 376
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,984 of 5,226
High Courts30 Jun 1960Allowed
Lokambal Achi Vs P. Srinivasa Pillai and Others
Madras High Court · AIR 1961 Mad 160 : (1961) 1 MLJ 370
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jun 1960Allowed
S. Venkatesh Kotadia Vs Shantha Bai and Others
Madras High Court · AIR 1961 Mad 105 : (1961) ILR (Mad) 155 : (1960) 73 LW 616 : (1960) 2 MLJ 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 94
High Courts30 Jun 1960Dismissed
Rajagopala Ayyar and Another Vs Avadai Velar and Others
Madras High Court · AIR 1961 Mad 251 : (1961) 74 LW 29 : (1961) 1 MLJ 193
Registration Act, 1908 — Section 21, 21(2), 21(3), 22, 22(1)
High Courts24 Jun 1960
Sri Mahalingaswami Devasthanam, Tiruvadamarudur Vs A.T. Sambanda Mudaliar
Madras High Court · (1960) 06 MAD CK 0010
Contract Act, 1872 — Section 55, 56, 58
High Courts24 Jun 1960Allowed
Sri Mahalingaswami Devastanam, Tiruvadamarudur Vs A.T. Sambanda Mudaliar
Madras High Court · (1960) 06 MAD CK 0002
Contract Act, 1872 — Section 56
High Courts21 Jun 1960Dismissed
Veeraswami Reddy Vs Kanakammal
Madras High Court · AIR 1961 Mad 199 : (1960) 2 MLJ 379
Limitation Act, 1908 — Section 13, 9
High Courts20 Jun 1960Dismissed
In Re: Lalitha Bai and Others (Minors) by V. Sampath Lakshmi
Madras High Court · (1961) ILR (Mad) 95
Guardians and Wards Act, 1890 — Section 27, 28, 29, 7(2)Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2)
High Courts20 Jun 1960Dismissed
Sampath Lakshmi Guardian
Madras High Court · (1960) 2 MLJ 386
Guardians and Wards Act, 1890 — Section 27, 29, 7(2)Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts20 Jun 1960Partly Allowed
Alsidass Kaverlal Vs J. Hiriya Gowder
Madras High Court · AIR 1961 Mad 189 : (1961) 74 LW 45 : (1960) 2 MLJ 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts20 Jun 1960Dismissed
In Re: V. Sampath Lakshmi
Madras High Court · (1960) 2 MLJ 386
Guardians and Wards Act, 1890 — Section 27, 28, 29, 7(2)Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1)
High Courts24 May 1960Allowed
Management of Express Newspaper (Private) Ltd., Madras Vs Industrial Tribunal Madras and Another
Madras High Court · AIR 1961 Mad 362 : (1961) 2 FLR 8 : (1961) ILR (Mad) 781 : (1961) 74 LW 185 : (1961) 1 MLJ 100
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts07 May 1960
Estate of late Sri VR.RM.S. Ghockalingam Chettiar by S.VR. Veerappa Chettiar and S.V. Viswanathan Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1961) ILR (Mad) 167 : (1960) 2 MLJ 577
Income Tax Act, 1961 — Section 41
High Courts07 May 1960
K. Govindaraja Iyengar Vs Petha Ponnan
Madras High Court · AIR 1961 Mad 211 : (1961) 1 MLJ 383
Judicial Officers Protection Act, 1850 — Section 1Penal Code, 1860 (IPC) — Section 174
High Courts07 May 1960Dismissed
R.V. Khalilur Rahaman Sahib Vs S.H. Syed Hussain
Madras High Court · AIR 1961 Mad 220 : (1961) ILR (Mad) 178 : (1960) 73 LW 752 : (1960) 2 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 11, 95
High Courts07 May 1960
ESTATE OF VR. RM. S. CHOCKALINGAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 429
Income Tax Act, 1961 — Section 41
High Courts06 May 1960
E. Rajagopalan Chettiar and Another Vs Sina Ana Ishack Rowther and Others
Madras High Court · (1961) ILR (Mad) 161 : (1960) 73 LW 594 : (1960) 2 MLJ 495
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts06 May 1960Dismissed
E.S. Ismail Mohideen Rowther Vs R. Shaik Mohideen Rowther
Madras High Court · (1960) 05 MAD CK 0005
Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3), 69(3)(a)
High Courts05 May 1960Dismissed
Sri Veerana Konar Vs Sri Kattapuliambalam
Madras High Court · (1960) 05 MAD CK 0007
Limitation Act, 1963 — Section 19
High Courts05 May 1960
Thulasi Vs Ammayappa Pilial and Others
Madras High Court · (1961) 74 LW 6 : (1961) 74 LW 46 : (1960) 2 MLJ 564
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4