High Courts22 Aug 1960
Ramaswamy Raja and Another Vs Ellappa Gounder
Madras High Court · (1961) ILR (Mad) 1173 : (1960) 2 MLJ 555
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,982 of 5,226
High Courts19 Aug 1960Allowed
N. Pattay Gounder Vs P.L. Bapuswami
Madras High Court · AIR 1961 Mad 276 : (1961) ILR (Mad) 387 : (1961) 74 LW 23
Limitation Act, 1908 — Article 113, 4Specific Relief Act, 1877 — Section 21, 23Transfer of Property Act, 1882 — Section 58
High Courts18 Aug 1960Dismissed
Globe Theatres (Private), Limited Vs The State of Madras and Another
Madras High Court · (1961) ILR (Mad) 250
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13, 4, 7
High Courts18 Aug 1960
N. Manickam Vs Arunagiri and Others
Madras High Court · (1961) ILR (Mad) 489 : (1960) 73 LW 706 : (1960) 2 MLJ 583
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409
High Courts18 Aug 1960Allowed
A.K. Abdul Azeez Vs V.C. Ramalingam and Others
Madras High Court · AIR 1961 Mad 281 : (1961) 74 LW 403
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 39
High Courts16 Aug 1960Allowed
Veeraiyya Kalingarayar Vs The Trichy District Board and Another
Madras High Court · AIR 1961 Mad 409 : (1961) ILR (Mad) 384 : (1960) 73 LW 731 : (1961) 2 MLJ 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, 47
High Courts11 Aug 1960Dismissed
M.V. Thiruvenkidaswami Mudaliar Vs Palani Ammal and Another
Madras High Court · AIR 1961 Mad 291
Transfer of Property Act, 1882 — Section 128
High Courts11 Aug 1960Allowed
G. Venkatachalam Pillai Vs Labour and Co. (Pte.) Ltd.
Madras High Court · AIR 1961 Mad 358
Limitation Act, 1908 — Article 102, 7
High Courts11 Aug 1960
N.V. Thiruvenkidaswami Mudaliar Vs Palani Ammal and Another
Madras High Court · (1962) 1 MLJ 224
Transfer of Property Act, 1882 — Section 128
High Courts10 Aug 1960
Dalooram Jayanarain Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 44 ITR 379
Transfer of Property Act, 1882 — Section 123
High Courts09 Aug 1960
Gothamchand Galada and Gyanchand Galada, minor sons of Inderchand Galada (deceased) represented by mother and guardian Sampath Bai Vs The Commissioner of Income Tax
Madras High Court · (1961) ILR (Mad) 245 : (1962) 1 MLJ 120
Income Tax Act, 1961 — Section 66(2)
High Courts09 Aug 1960
General Commercial Corporation Private Ltd. Vs Second Additional Income Tax Officer, First Circle, Madras, and Another
Madras High Court · (1961) ILR (Mad) 233 : (1960) 40 ITR 506
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 29, 46, 46(2), 46(5A), 46(7)
High Courts08 Aug 1960Dismissed
Krishnaswami Thevar Vs Perumal Konar
Madras High Court · (1960) 08 MAD CK 0022
High Courts05 Aug 1960
Surajmalls Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 491
High Courts03 Aug 1960
S. N. A. S. A. Annamalai Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 40 ITR 277
Income Tax Act, 1922 — Section 4(1)(b)(iii), 66(1)
High Courts03 Aug 1960Dismissed
Aruna Metal Industries Vs The Labour Court and Others
Madras High Court · AIR 1961 Mad 223 : (1960) 2 LLJ 681
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 67, 68, 69
High Courts01 Aug 1960Allowed
Employees' State Insurance Corporation with its Regional Office at Coimbatore Vs Ganpathia Pillai and Others
Madras High Court · AIR 1961 Mad 176 : (1961) 2 FLR 391 : (1961) ILR (Mad) 228 : (1961) 1 LLJ 593 : (1961) 74 LW 123 : (1961) 1 MLJ 143
Employees State Insurance Act, 1948 — Section 2(9), 38, 39
High Courts29 Jul 1960
The State of Madras Vs S. Natwarlal Davey
Madras High Court · (1960) 2 MLJ 384
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3(5)
High Courts28 Jul 1960Dismissed
Subbiah Nadar Thankaswamy Nadar Vs Champaka Pillai Meenakshi Ammal and Another
Madras High Court · AIR 1961 Mad 413 : (1960) 73 LW 666
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 101, 11, 152Limitation Act, 1908 — Article 134
High Courts28 Jul 1960Allowed
Management of "Woodbriar" Estate, Devarshola Post and Sussex Estates, Nellacottah Vs Workers in "Woodbriar" Estate, Devashola Post, Sussex Estates, Neelacotta and Another
Madras High Court · AIR 1961 Mad 359 : (1961) 2 FLR 358 : (1961) ILR (Mad) 500 : (1960) 2 LLJ 673 : (1961) 1 MLJ 366