High Courts09 Sept 1960Dismissed
Sundarambal Vs Suppiah Pillai
Madras High Court · AIR 1961 Mad 323 : (1961) 74 LW 626 : (1961) 1 MLJ 237
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 24, 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,981 of 5,226
High Courts09 Sept 1960
Saradambal Vs Seethalakshmi
Madras High Court · AIR 1962 Mad 108 : (1961) ILR (Mad) 1009
Original Side Rules — Order 25 Rule 1, Order 25 Rule 62, Order 25 Rule 63, Order 25 Rule 66Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Article 11(K), 66, 67, 68, 69
High Courts08 Sept 1960
The Vasudeva Pillai Trust Vs Neelavathy Ammal
Madras High Court · (1961) ILR (Mad) 507 : (1961) 74 LW 101 : (1962) 1 MLJ 116
Madras City Tenants Protection Act, 1922 — Section 9
High Courts08 Sept 1960
G. R. Ramachari and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) ILR (Mad) 343 : (1961) 41 ITR 142
Income Tax Act, 1961 — Section 66(2)
High Courts07 Sept 1960Dismissed
Kulasekaraperumal Vs Pathakutty Thalevanar and Others
Madras High Court · AIR 1961 Mad 405 : (1961) 74 LW 16
Transfer of Property Act, 1882 — Section 122
High Courts06 Sept 1960
Taibally Mohamed Ali Badar Bros., Madras Vs The Commissioner of Income Tax, Madras
Madras High Court · (1960) 09 MAD CK 0003
High Courts05 Sept 1960
Lakshmi Industries (Private) Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 645
Income Tax Act, 1961 — Section 10, 24(2)
High Courts05 Sept 1960Dismissed
Muthu Gounder Vs Perumayammal
Madras High Court · AIR 1961 Mad 347 : (1960) 73 LW 702 : (1960) 2 MLJ 568
Stamp Act, 1899 — Section 2(22)
High Courts02 Sept 1960Dismissed
Allapichai Rowther Vs Sree Chokkanathaswami Temple and Poojari Sri Subramania Bhattar
Madras High Court · (1961) ILR (Mad) 1128
Madras Estates Land (Reduction of Rent) Act, 1947 — Section 3(2)Madras Estates Land Act, 1908 — Section 10, 11, 11(1), 2, 3Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(3), 1(4), 2
High Courts02 Sept 1960Dismissed
Allapichai Rowther Vs Shree Chokkanathaswami Temple and poojari Sri Subramania Bhattar
Madras High Court · (1961) ILR (Mad) 1128
Madras Estates Land Act, 1908 — Section 3(2)
High Courts01 Sept 1960
P. S. N. M. K. Ramalingam Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 45 ITR 387
High Courts31 Aug 1960
P. Subramania Chetty Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 724
High Courts30 Aug 1960
M.K. Stremann, Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1962 Mad 26 : (1961) 41 ITR 297
Income Tax Act, 1961 — Section 16(3), 25
High Courts25 Aug 1960Dismissed
Seethalakshmi Ammal Vs G. Krishnaswami Rao and Others
Madras High Court · (1961) ILR (Mad) 265
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12
High Courts25 Aug 1960
Valian Vs Mari Samban and Others
Madras High Court · (1960) 73 LW 671 : (1960) 2 MLJ 598
Constitution of India, 1950 — Article 226
High Courts25 Aug 1960Dismissed
K.M. Abdul Kasim and Others Vs P.M.N. Mohamed Dawood and Others
Madras High Court · AIR 1961 Mad 244 : (1961) ILR (Mad) 493 : (1960) 73 LW 649 : (1961) 2 MLJ 77
Constitution of India, 1950 — Article 226
High Courts25 Aug 1960
Srila Sri Pichaia Sivachariar Vs The Commissioner for Hindu Religious and Charitable Endowments
Madras High Court · (1961) ILR (Mad) 1179 : (1960) 73 LW 730 : (1960) 2 MLJ 510
High Courts24 Aug 1960Dismissed
Sri. Venkatakrishna High School Vs Rangaswami Ayyar and Another
Madras High Court · (1961) ILR (Mad) 398
Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 19(2), 2, 3, 3(2)
High Courts23 Aug 1960
Coimbatore Anupparpalayam Bank Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 576
High Courts22 Aug 1960
Ramdoss Purushothamdoss Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 66
Income Tax Act, 1922 — Section 2(6AA), 66(2)